Judgements

Showing 7831 - 7845 of 41947 judgements
03 April 2013
Supreme Court
20 pages
RAMESH CHANDRA SHAH Vs ANIL JOSHI .

Bench: G.S. SINGHVI,KURIAN JOSEPH
Case number: C.A. No.-002802-002804 / 2013
Diary number: 26335 / 2012
Advocates: RAVINDRA KUMAR Vs RACHANA SRIVASTAVA

03 April 2013
Supreme Court
4 pages
N.D.M.C. Vs NANAK CHAND

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: C.A. No.-003346-003346 / 2007
Diary number: 17336 / 2006
Advocates: SURYA KANT Vs PURNIMA BHAT

03 April 2013
Supreme Court
5 pages
DIV. LOGGING MANAGER, U.P. FOREST CORP. Vs SURENDER SINGH

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: C.A. No.-002528-002528 / 2008
Diary number: 3574 / 2006
Advocates: RACHANA SRIVASTAVA Vs ANAGHA S. DESAI

03 April 2013
Supreme Court
3 pages
CHIEF ADMIN., HOUSING BOARD HARYANA Vs DIWAN CHAND

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: C.A. No.-003357-003357 / 2008
Diary number: 19172 / 2007
Advocates: Vs KAILASH CHAND

03 April 2013
Supreme Court
8 pages
A.G.M, KARNATAKA STATE FINANCIAL CORPN. Vs GEN.SEC.,MYSORE DIV.IND.WORK.UNI.

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: SLP(C) No.-008684-008684 / 2010
Diary number: 7024 / 2010
Advocates: Vs V. N. RAGHUPATHY

02 April 2013
Supreme Court
23 pages
UNION OF INDIA Vs AJIT SINGH

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-004465-004465 / 2005
Diary number: 13045 / 2004
Advocates: ANIL KATIYAR Vs RAMESHWAR PRASAD GOYAL

02 April 2013
Supreme Court
64 pages
STERLITE INDUSTRIES (I) LTD. ETC. ETC. Vs UNION OF INDIA AND ORS. ETC. ETC.

Bench: A.K. PATNAIK,H.L. GOKHALE
Case number: C.A. No.-002776-002783 / 2013
Diary number: 31123 / 2010
Advocates: E. C. AGRAWALA Vs RESPONDENT-IN-PERSON

02 April 2013
Supreme Court
7 pages
SANDEEP KUMAR CHOURASIA Vs DIVINL.MANAGER,NEW INDIA INSU.CO.LD.&ANR

Bench: G.S. SINGHVI,H.L. GOKHALE
Case number: C.A. No.-002759-002759 / 2013
Diary number: 14444 / 2008
Advocates: DEVASHISH BHARUKA Vs MANJEET CHAWLA

02 April 2013
Supreme Court
24 pages
M/S USHA STUD & AGR.FARMS P.LTD. Vs STATE OF HARYANA .

Bench: G.S. SINGHVI,RANJANA PRAKASH DESAI,KURIAN JOSEPH
Case number: C.A. No.-002557-002557 / 2013
Diary number: 4325 / 2012
Advocates: SAURABH MISHRA Vs ANUBHA AGRAWAL

02 April 2013
Supreme Court
20 pages
KULWANT SINGH Vs STATE OF PUNJAB

Bench: A.K. PATNAIK,MADAN B. LOKUR
Case number: Crl.A. No.-001548-001548 / 2007
Diary number: 18470 / 2007
Advocates: RISHI MALHOTRA Vs KULDIP SINGH

02 April 2013
Supreme Court
34 pages
RESHMA KUMARI Vs MADAN MOHAN

Bench: R.M. LODHA,J. CHELAMESWAR,MADAN B. LOKUR
Case number: C.A. No.-004646-004646 / 2009
Diary number: 12586 / 2007
Advocates: ASHOK K. MAHAJAN Vs SHALU SHARMA

02 April 2013
Supreme Court
12 pages
BHARAT PETROLEUM CORP.LTD. Vs RAMA CHANDRASHKHAR VAIDYA

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-002770-002770 / 2013
Diary number: 39795 / 2009
Advocates: PARIJAT SINHA Vs E. C. AGRAWALA

02 April 2013
Supreme Court
17 pages
STATE OF HARYANA Vs BASTI RAM

Bench: A.K. PATNAIK,MADAN B. LOKUR
Case number: SLP(Crl.)...CRLMP No.-006815-006815 / 2004
Diary number: 8780 / 2004
Advocates: VINAY KUMAR GARG Vs SUSHIL BALWADA

02 April 2013
Supreme Court
3 pages
STATE OF UTTARAKHAND TH. SECRETARY Vs KUMARI AMITA SINGH .

Bench: AFTAB ALAM,H.L. GOKHALE
Case number: C.A. No.-002772-002772 / 2013
Diary number: 12505 / 2011
Advocates: RACHANA SRIVASTAVA Vs

02 April 2013
Supreme Court
12 pages
BALESHWAR RAJBANSHI Vs BD.OF TRUSTEES FOR PORT TRUS.OF CAL.&ORS

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-002771-002771 / 2013
Diary number: 38735 / 2010
Advocates: DEBA PRASAD MUKHERJEE Vs A. V. RANGAM