Showing 7816 - 7830 of 41947 judgements
08 April 2013
Supreme Court
2 pages
STATE OF U.P Vs SANT LAL

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(C) No.-010587-010587 / 2013
Diary number: 37109 / 2012
Advocates: ABHISTH KUMAR Vs

08 April 2013
Supreme Court
2 pages
STATE OF U.P. Vs RAM SWAROOP .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(C) No.-009711-009711 / 2013
Diary number: 16772 / 2012
Advocates: Vs DEEPAK GOEL

08 April 2013
Supreme Court
6 pages
MUNICIPAL CORP.OF DELHI Vs YASHWANT SINGH NEGI

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(C) No.-004616-004616 / 2010
Diary number: 39576 / 2009
Advocates: Vs S. JANANI

08 April 2013
Supreme Court
3 pages
RAKESH BHATNAGAR Vs UNION OF INDIA

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-003256-003256 / 2013
Diary number: 14790 / 2009
Advocates: Vs PRAMOD B. AGARWALA

08 April 2013
Supreme Court
4 pages
M/S RAJURESHWAR & ASSOCIATES Vs STATE OF MAHARASHTRA .

Bench: GYAN SUDHA MISRA,J. CHELAMESWAR
Case number: SLP(C) No.-017688-017688 / 2013
Diary number: 37456 / 2012
Advocates: M. Y. DESHMUKH Vs

08 April 2013
Supreme Court
61 pages
AMITBHAI ANILCHANDRA SHAH Vs CBI & ANR.

Bench: P. SATHASIVAM,B.S. CHAUHAN
Case number: Writ Petition (crl.) 149 of 2012

08 April 2013
Supreme Court
4 pages
DHRUP SINGH & ORS. Vs THE STATE OF BIHAR

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Special Leave Petition (crl.) 7679 of 2012

05 April 2013
Supreme Court
13 pages
BHANWAR KANWAR Vs R.K.GUPTA

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-008660-008660 / 2009
Diary number: 26710 / 2009
Advocates: Vs NIRAJ GUPTA

05 April 2013
Supreme Court
16 pages
SYED YOUSUF HUSSAIN Vs STATE OF A.P.

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000539-000539 / 2013
Diary number: 60209 / 2012
Advocates: S. C. BIRLA Vs D. MAHESH BABU

05 April 2013
Supreme Court
16 pages
ASPI JAL Vs KHUSHROO RUSTOM DADYBURJOR

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: SLP(C) No.-002908-002908 / 2013
Diary number: 13024 / 2012
Advocates: K J JOHN AND CO Vs KHAITAN & CO.

04 April 2013
Supreme Court
25 pages
BHAGWATI DEVELOPERS PVT. LTD. Vs PEERLESS GEN.FINANCE INVEST.CO.LTD.&ORS.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-000361-000362 / 2005
Diary number: 3802 / 2004
Advocates: BIJOY KUMAR JAIN Vs K. RAJEEV

04 April 2013
Supreme Court
22 pages
KHACHAR DIPU @ DILIPBHAI NAKUBHAI Vs STATE OF GUJARAT

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000532-000533 / 2013
Diary number: 21441 / 2012
Advocates: P. S. SUDHEER Vs HEMANTIKA WAHI

04 April 2013
Supreme Court
20 pages
SOOGURU SUBRAHMANYAM Vs STATE OF A.P.

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000164-000164 / 2008
Diary number: 22252 / 2007
Advocates: ASHOK KUMAR SHARMA Vs D. MAHESH BABU

04 April 2013
Supreme Court
35 pages
BAJAJ AUTO LIMITED Vs RAJENDRA KUMAR JAGANNATH KATHAR

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-002159-002160 / 2012
Diary number: 1160 / 2012
Advocates: Vs KAILASH CHAND

04 April 2013
Supreme Court
19 pages
STATE OF MAHARASHTRA Vs BHAKTI VEDANTA BOOK TRUST .

Bench: G.S. SINGHVI,H.L. GOKHALE
Case number: C.A. No.-002906-002906 / 2013
Diary number: 21192 / 2009
Advocates: Vs JITENDRA MOHAN SHARMA