Showing 7801 - 7815 of 41947 judgements
10 April 2013
Supreme Court
17 pages
S. KESARI HANUMAN GOUD Vs ANJUM JEHAN .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-002885-002887 / 2005
Diary number: 15171 / 2003
Advocates: Vs A. V. RANGAM

10 April 2013
Supreme Court
16 pages
V.K. SURENDRA Vs V.K. THIMMAIAH .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-001499-001499 / 2004
Diary number: 13258 / 2003
Advocates: Vs RAJESH MAHALE

10 April 2013
Supreme Court
11 pages
SWAROOP SINGH Vs STATE OF M.P.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000376-000376 / 2010
Diary number: 2239 / 2009

09 April 2013
Supreme Court
42 pages
RANI LAXMIBAI KSHETRIYA GRAMIN BANK Vs MANOJ KUMAR CHAK ETC.

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: C.A. No.-002970-002975 / 2013
Diary number: 7906 / 2011
Advocates: MITTER & MITTER CO. Vs VASUDEVAN RAGHAVAN

09 April 2013
Supreme Court
32 pages
MANOJ H.MISHRA Vs UNION OF INDIA .

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-002969-002969 / 2013
Diary number: 31499 / 2009
Advocates: K. V. SREEKUMAR Vs PAREKH & CO.

09 April 2013
Supreme Court
17 pages
RUSHI GUMAN SINGH Vs STATE OF ORISSA

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-002968-002968 / 2013
Diary number: 35993 / 2011
Advocates: SIBO SANKAR MISHRA Vs KIRTI RENU MISHRA

09 April 2013
Supreme Court
9 pages
KAILASH @ TANTI BANJARA Vs STATE OF M.P.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001962-001962 / 2010
Diary number: 720 / 2010
Advocates: RAJEEV KUMAR BANSAL Vs

09 April 2013
Supreme Court
24 pages
RAJASTHAN STATE R.T.C. Vs SATYA PRAKASH

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: C.A. No.-004560-004560 / 2008
Diary number: 2505 / 2006
Advocates: SUSHIL KUMAR JAIN Vs MUKUL KUMAR

09 April 2013
Supreme Court
31 pages
SUNIL KUNDU Vs STATE OF JHARKHAND

Case number: Crl.A. No.-001073-001073 / 2008
Diary number: 35631 / 2007
Advocates: SUBHRO SANYAL Vs RATAN KUMAR CHOUDHURI

09 April 2013
Supreme Court
7 pages
KRANTI Vs UNION OF INDIA .

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002681-002681 / 2007
Diary number: 4015 / 2006
Advocates: JYOTI MENDIRATTA Vs D. S. MAHRA

09 April 2013
Supreme Court
2 pages
P. THIAGARAJAN Vs RAJAM SREERANGUM .

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-002840-002840 / 2007
Diary number: 14087 / 2007
Advocates: K. K. MANI Vs NARESH BAKSHI

08 April 2013
Supreme Court
11 pages
MOHINDER Vs STATE OF HARYANA

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-001564-001564 / 2008
Diary number: 36419 / 2007
Advocates: DELHI LAW CHAMBERS Vs KAMAL MOHAN GUPTA

08 April 2013
Supreme Court
32 pages
LAL BAHADUR Vs STATE(NCT OF DELHI)

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-001794-001794 / 2008
Diary number: 31305 / 2008
Advocates: V. K. SIDHARTHAN Vs ANIL KATIYAR

08 April 2013
Supreme Court
13 pages
MAHADEO Vs STATE OF U.P..

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-002944-002944 / 2013
Diary number: 14641 / 2010
Advocates: Vs ABHISTH KUMAR

08 April 2013
Supreme Court
17 pages
B.T.KRISHNAMURTHY Vs BASAVESWARA EDUCATION STY..

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-002948-002948 / 2013
Diary number: 29469 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs S. N. BHAT