Showing 7786 - 7800 of 41947 judgements
12 April 2013
Supreme Court
18 pages
U.O.I Vs SUDDI

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: C.A. No.-000039-000039 / 2014
Diary number: 35145 / 2009
Advocates: B. V. BALARAM DAS Vs ABHA JAIN

12 April 2013
Supreme Court
27 pages
NEENA VIKRAM VERMA Vs BALMUKUND SINGH GAUTAM .

Bench: H.L. GOKHALE,MADAN B. LOKUR
Case number: C.A. No.-003840-003840 / 2013
Diary number: 40854 / 2012
Advocates: NAVIN PRAKASH Vs RAHUL KAUSHIK

12 April 2013
Supreme Court
70 pages
DEVENDER PAL SINGH BHULLAR & ANR Vs STATE OF NCT OF DELHI

Bench: G.S. SINGHVI,SUDHANSU JYOTIMUKHOPADHAYA
Case number: Writ Petition (crl.) D16039 of 2011

11 April 2013
Supreme Court
25 pages
TEJINDER SINGH @ KAKA Vs STATE OF PUNJAB

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: Crl.A. No.-001279-001279 / 2008
Diary number: 24117 / 2006
Advocates: Vs ARUN K. SINHA

11 April 2013
Supreme Court
23 pages
NEW OKHLA INDUSTRIAL DEVT.AUTHORITY Vs SARVPRIYA SEHKARI AVAS SAMITY LTD.

Bench: CHANDRAMAULI KR. PRASAD,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-003265-003265 / 2013
Diary number: 31413 / 2008
Advocates: RAVINDRA KUMAR Vs MRIDULA RAY BHARADWAJ

11 April 2013
Supreme Court
14 pages
SHABIR AHMED TELI Vs STATE OF J&K

Bench: AFTAB ALAM,R.M. LODHA
Case number: Crl.A. No.-000700-000700 / 2006
Diary number: 21156 / 2004
Advocates: D. MAHESH BABU Vs SUNIL FERNANDES

11 April 2013
Supreme Court
16 pages
RAJENDRA SINGH Vs STATE OF UTTARANCHAL

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001702-001702 / 2008
Diary number: 21453 / 2008
Advocates: KUSUM CHAUDHARY Vs ABHISHEK ATREY

11 April 2013
Supreme Court
24 pages
RAM DEO PRASAD Vs STATE OF BIHAR

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001354-001354 / 2012
Diary number: 3783 / 2010
Advocates: MRIDULA RAY BHARADWAJ Vs GOPAL SINGH

11 April 2013
Supreme Court
10 pages
LILLU @ RAJESH Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001226-001226 / 2011
Diary number: 515 / 2011
Advocates: R. C. KAUSHIK Vs KAMAL MOHAN GUPTA

11 April 2013
Supreme Court
15 pages
MOHAN LAL Vs STATE OF PUNJAB

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000878-000879 / 2011
Diary number: 1942 / 2011
Advocates: RUTWIK PANDA Vs KULDIP SINGH

11 April 2013
Supreme Court
9 pages
RAM PAL @ BUNDA Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000120-000120 / 2012
Diary number: 40105 / 2011
Advocates: CHANDER SHEKHAR ASHRI Vs KAMAL MOHAN GUPTA

11 April 2013
Supreme Court
34 pages
RAMJI GUPTA Vs GOPI KRISHAN AGRAWAL (D) .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-000629-000629 / 2004
Diary number: 137 / 2003
Advocates: DINESH KUMAR GARG Vs LAXMI ARVIND

11 April 2013
Supreme Court
64 pages
ASHRAFI Vs STATE OF HARYANA .

Bench: ALTAMAS KABIR,J. CHELAMESWAR
Case number: C.A. No.-003279-003287 / 2013
Diary number: 28416 / 2007
Advocates: SHREE PAL SINGH Vs

10 April 2013
Supreme Court
16 pages
AARUSHI DHASMANA Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: W.P.(C) No.-000232-000232 / 2012
Diary number: 18659 / 2012

10 April 2013
Supreme Court
19 pages
VENKATARAJA Vs VIDYANE DOURERADJAPERUMAL(D)THR.LRS

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-007605-007606 / 2004
Diary number: 13897 / 2004
Advocates: V. G. PRAGASAM Vs SENTHIL JAGADEESAN