Judgements

Showing 766 - 780 of 41947 judgements
23 August 2019
Supreme Court
28 pages
SHIV KUMAR JATIA Vs STATE OF NCT OF DELHI

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-001263-001263 / 2019
Diary number: 31728 / 2018
Advocates: P. V. YOGESWARAN Vs

23 August 2019
Supreme Court
5 pages
SEENIVASAN Vs THE STATE BY INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-001268-001268 / 2019
Diary number: 37060 / 2018
Advocates: M.P. Parthiban Vs

22 August 2019
Supreme Court
41 pages
UNION OF INDIA Vs BGP PRODUCTS OPERATIONS GMBH AND HAGENE IMMERMATT WEG

Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006588-006591 / 2019
Diary number: 828 / 2019
Advocates: GURMEET SINGH MAKKER Vs

22 August 2019
Supreme Court
7 pages
SUDRU Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE B.R. GAVAI
Case number: Crl.A. No.-000751-000751 / 2010
Diary number: 4695 / 2009
Advocates: SHIPRA GHOSE Vs ASWATHI M.K.

22 August 2019
Supreme Court
11 pages
CHINTAMBARAMMA Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-001258-001258 / 2019
Diary number: 20356 / 2018
Advocates: S. USHA REDDY Vs V. N. RAGHUPATHY

22 August 2019
Supreme Court
10 pages
COMMISSIONER OF MUNICIPAL ADMINISTRATION Vs M.C. SHEELA EVANJALIN

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-006565-006565 / 2019
Diary number: 21168 / 2017
Advocates: NARESH KUMAR Vs

22 August 2019
Supreme Court
32 pages
THE STATE OF MAHARASHTRA Vs MAHARASHTRA HYBRID SEEDS CO. PVT. LTD.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-006564-006564 / 2019
Diary number: 35194 / 2018
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

22 August 2019
Supreme Court
29 pages
AIR INDIA EXPRESS LTD. Vs CAPT. GURDARSHAN KAUR SANDHU

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-006567-006567 / 2019
Diary number: 38495 / 2018
Advocates: P. V. YOGESWARAN Vs

21 August 2019
Supreme Court
109 pages
PRABHAKAR GONES PRABHU NAVELKAR . Vs S.S.PRABHU NAVELKAR(D) BY LRS..

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-010501-010502 / 2014
Diary number: 5866 / 2010
Advocates: PAREKH & CO. Vs MITTER & MITTER CO.

21 August 2019
Supreme Court
19 pages
PRAMOD SURYABHAN PAWAR Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001165-001165 / 2019
Diary number: 9631 / 2019
Advocates: K. N. RAI Vs

21 August 2019
Supreme Court
15 pages
AJITH K. Vs ANEESH K.S.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-006178-006185 / 2019
Diary number: 10297 / 2019
Advocates: VINODH KANNA B. Vs

21 August 2019
Supreme Court
16 pages
RAVINDER KAUR Vs MANJIT SINGH (DEAD) THR. LRS.

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-002021-002021 / 2010
Diary number: 15611 / 2008
Advocates: GAGAN GUPTA Vs S. JANANI

21 August 2019
Supreme Court
12 pages
JAYANTIBHAI Vs MUNICIPAL COUNCIL NARKHED

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-006188-006188 / 2019
Diary number: 17573 / 2017
Advocates: LAMBAT AND ASSOCIATES Vs

21 August 2019
Supreme Court
27 pages
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs M/S ORION METAL PVT. LTD.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-006547-006547 / 2019
Diary number: 21686 / 2018
Advocates: SAURABH MISHRA Vs

21 August 2019
Supreme Court
29 pages
P. S. MALIK Vs HIGH COURT OF DELHI

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: W.P.(C) No.-000705 / 2018
Diary number: 22023 / 2018
Advocates: VARINDER KUMAR SHARMA Vs