Showing 7771 - 7785 of 41947 judgements
17 April 2013
Supreme Court
38 pages
SAFI MOHD Vs STATE OF RAJASTHAN

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: Crl.A. No.-001954-001954 / 2009
Diary number: 23259 / 2009
Advocates: SARAD KUMAR SINGHANIA Vs MILIND KUMAR

16 April 2013
Supreme Court
23 pages
UNION OF INDIA Vs RAFIQUE SHAIKH BHIKAN .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: SLP(C) No.-028609-028609 / 2011
Diary number: 32453 / 2011
Advocates: ANIL KATIYAR Vs GAURAV AGRAWAL

16 April 2013
Supreme Court
16 pages
M/S TATA SKY LTD. Vs STATE OF M.P.

Bench: AFTAB ALAM,R.M. LODHA
Case number: C.A. No.-003882-003882 / 2013
Diary number: 29902 / 2010
Advocates: SARVESH SINGH BAGHEL Vs

16 April 2013
Supreme Court
18 pages
R.K.JAIN Vs UNION OF INDIA

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003878-003878 / 2013
Diary number: 22808 / 2012
Advocates: PRASHANT BHUSHAN Vs ARVIND KUMAR SHARMA

16 April 2013
Supreme Court
10 pages
GANGAPPA NINGAPPA UGARKOHOD Vs STATE OF KARNATAKA

Bench: AFTAB ALAM,R.M. LODHA
Case number: Crl.A. No.-000683-000683 / 2005
Diary number: 2212 / 2005
Advocates: RAJESH MAHALE Vs

16 April 2013
Supreme Court
9 pages
STATE OF U.P. Vs RAJESHWAR .

Bench: AFTAB ALAM,R.M. LODHA
Case number: Crl.A. No.-000677-000677 / 2006
Diary number: 5689 / 2003
Advocates: ADARSH UPADHYAY Vs EQUITY LEX ASSOCIATES

16 April 2013
Supreme Court
3 pages
NEYVELI LIGNITE CORP.LTD. Vs NLC I.T.U. SANGAM .

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: C.A. No.-001629-001629 / 2011
Diary number: 10339 / 2008
Advocates: ANIL NAG Vs V. N. RAGHUPATHY

16 April 2013
Supreme Court
16 pages
DILIP Vs STATE OF M.P.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001156-001156 / 2010
Diary number: 25281 / 2009
Advocates: B. SRIDHAR Vs

15 April 2013
Supreme Court
14 pages
RANJIT KUMAR MURMU Vs M/S LACHMI NARAYAN BHOMROJ .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007263-007263 / 2012
Diary number: 7601 / 2012
Advocates: MITHILESH KUMAR SINGH Vs RANJAN MUKHERJEE

15 April 2013
Supreme Court
11 pages
ASHOK KUMAR JAIN Vs SUMATI JAIN

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003861-003861 / 2013
Diary number: 23603 / 2007
Advocates: SARAD KUMAR SINGHANIA Vs PRATIBHA JAIN

15 April 2013
Supreme Court
67 pages
CENTRE FOR ENVIRONMENT LAW WWF 1 Vs UNION OF INDIA MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE

Bench: K.S. RADHAKRISHNAN,CHANDRAMAULI KR. PRASAD
Case number: W.P.(C) No.-000337-000337 / 1995
Diary number: 7468 / 1995
Advocates: T. V. S. RAGHAVENDRA SREYAS Vs

15 April 2013
Supreme Court
3 pages
ARVIND KUMAR SHARMA Vs VINEETA SHARMA

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: S.L.P.(C)...CC No.-018558-018558 / 2012
Diary number: 31489 / 2012
Advocates: Vs P. N. GUPTA

15 April 2013
Supreme Court
2 pages
MUMBAI INTERNATIONAL AIRPORT P.LTD. Vs INDAMER COMPANY P.LTD.

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: C.A. No.-003883-003883 / 2013
Diary number: 28780 / 2008
Advocates: COAC Vs

15 April 2013
Supreme Court
2 pages
NIRANJAN LAL CHHIPA Vs AJAY KUMAR JOSHI .

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000594-000594 / 2013
Diary number: 30949 / 2012
Advocates: ABHISHEK GUPTA Vs RANBIR SINGH YADAV

15 April 2013
Supreme Court
2 pages
SHAKUNTLA DEVI Vs BALJINDER SINGH

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000595-000595 / 2013
Diary number: 18739 / 2012
Advocates: Vs S. RAMAMANI