Showing 7756 - 7770 of 41947 judgements
18 April 2013
Supreme Court
32 pages
U.P.AVAS EVAM VIKAS PARISHAD Vs OM PRAKASH SHARMA

Case number: C.A. No.-003908-003909 / 2013
Diary number: 18357 / 2011
Advocates: VISHWAJIT SINGH Vs R. C. KAUSHIK

18 April 2013
Supreme Court
17 pages
MARIYAPPAN Vs STATE OF T.NADU

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-000926-000926 / 2009
Diary number: 25587 / 2008
Advocates: ANIL SHRIVASTAV Vs M. YOGESH KANNA

18 April 2013
Supreme Court
28 pages
SAHIB HUSSAIN @ SAHIB JAN Vs STATE OF RAJASTHAN

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-002083-002084 / 2008
Diary number: 19186 / 2008
Advocates: JAIL PETITION Vs MILIND KUMAR

18 April 2013
Supreme Court
10 pages
MASHYAK GRIH.SAHAKARI SAN.MARYADIT Vs UMAN HABIB DHUKA .

Bench: P. SATHASIVAM,M.Y. EQBAL,A.K SIKRI
Case number: C.A. No.-003917-003917 / 2013
Diary number: 7801 / 2012
Advocates: SHRISH KUMAR MISRA Vs RAHUL GUPTA

18 April 2013
Supreme Court
9 pages
JEHAL TANTI Vs NAGESHWAR SINGH(D) THR. LRS.

Bench: G.S. SINGHVI,SHARAD ARVIND BOBDE
Case number: C.A. No.-003937-003937 / 2013
Diary number: 1476 / 2008
Advocates: R. D. UPADHYAY Vs

18 April 2013
Supreme Court
22 pages
S.MALLA REDDY Vs M/S FUTURE BUILDERS CO-OP.STY. .

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: C.A. No.-003914-003914 / 2013
Diary number: 13336 / 2008
Advocates: LAWYER S KNIT & CO Vs ANANGA BHATTACHARYYA

18 April 2013
Supreme Court
27 pages
HAZARA SINGH Vs RAJ KUMAR .

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-000603-000604 / 2013
Diary number: 5809 / 2009
Advocates: R. C. KOHLI Vs

18 April 2013
Supreme Court
88 pages
ORISSA MINING CORPORATION LTD. Vs MINISTRY OF ENVIRONMENT & FOREST &ORS.

Bench: AFTAB ALAM,K.S. RADHAKRISHNAN,RANJAN GOGOI
Case number: W.P.(C) No.-000180-000180 / 2011
Diary number: 60001 / 2011
Advocates: P. S. SUDHEER Vs

18 April 2013
Supreme Court
88 pages
SAMAJ PARIVARTANA SAMUDAYA Vs STATE OF KARNATAKA .

Bench: AFTAB ALAM,K.S. RADHAKRISHNAN,RANJAN GOGOI
Case number: W.P.(C) No.-000562-000562 / 2009
Diary number: 35856 / 2009
Advocates: PRASHANT BHUSHAN Vs

18 April 2013
Supreme Court
17 pages
HANSA V.GANDHI Vs DEEP SHANKAR ROY .

Bench: R.M. LODHA,ANIL R. DAVE,RANJAN GOGOI
Case number: C.A. No.-004509-004509 / 2007
Diary number: 22921 / 2005
Advocates: JATIN ZAVERI Vs MITTER & MITTER CO.

17 April 2013
Supreme Court
8 pages
BRITANIA INDUSTRIES LTD. Vs PUNJAB NATIONAL BANK .

Bench: AFTAB ALAM,RANJANA PRAKASH DESAI
Case number: C.A. No.-007552-007552 / 2002
Diary number: 8347 / 2001
Advocates: MANIK KARANJAWALA Vs MITTER & MITTER CO.

17 April 2013
Supreme Court
15 pages
HARNEK SINGH Vs PRITAM SINGH .

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-003895-003896 / 2013
Diary number: 27668 / 2009
Advocates: JYOTI MENDIRATTA Vs AJAY PAL

17 April 2013
Supreme Court
4 pages
ANNAPURNA Vs STATE OF U.P.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001039-001039 / 2008
Diary number: 29367 / 2007
Advocates: Vs RAVI PRAKASH MEHROTRA

17 April 2013
Supreme Court
49 pages
JATYA PAL SINGH Vs UNION OF INDIA .

Bench: SURINDER SINGH NIJJAR,ANIL R. DAVE
Case number: C.A. No.-002147-002147 / 2010
Diary number: 39306 / 2009
Advocates: TRILOKI NATH RAZDAN Vs E. C. AGRAWALA

17 April 2013
Supreme Court
24 pages
RAM BHAROSEY LAL GUPTA(D) BY LR. Vs M/S HINDUSTAN PETROLEUM CORP.LD.

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-003902-003902 / 2013
Diary number: 28507 / 2007
Advocates: S.K. SINHA Vs SANJAY KAPUR