Judgements

Showing 7741 - 7755 of 41947 judgements
26 April 2013
Supreme Court
8 pages
RAJASTHAN STATE ROAD TPT. CORP. Vs MADU GIRI(DEAD) BY LRS.

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: C.A. No.-005274-005274 / 2008
Diary number: 1967 / 2007
Advocates: Vs B. K. PAL

26 April 2013
Supreme Court
13 pages
GUIRAM MONDAL Vs STATE OF WEST BENGAL

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001268-001268 / 2007
Diary number: 715 / 2007
Advocates: DEBA PRASAD MUKHERJEE Vs AVIJIT BHATTACHARJEE

25 April 2013
Supreme Court
125 pages
SHANKAR KISANRAO KHADE Vs STATE OF MAHARASHTRA

Bench: K.S. RADHAKRISHNAN,MADAN B. LOKUR
Case number: Crl.A. No.-000362-000363 / 2010
Diary number: 17395 / 2009
Advocates: AJAY KUMAR TALESARA Vs ASHA GOPALAN NAIR

25 April 2013
Supreme Court
67 pages
ASSON. OF MGMT. OF PRIVATE COLLEGES Vs ALL INDIA COUNCIL FOR TECH.EDU.

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: C.A. No.-001145-001145 / 2004
Diary number: 1787 / 2004
Advocates: V. BALACHANDRAN Vs GOPAL SINGH

25 April 2013
Supreme Court
33 pages
STATE OF J & K Vs LAKHWINDER KUMAR .

Bench: CHANDRAMAULI KR. PRASAD,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000624-000624 / 2013
Diary number: 3454 / 2012
Advocates: Vs B. KRISHNA PRASAD

25 April 2013
Supreme Court
6 pages
SHRI RAMJI ENTERPRISES REP. BY MNG.PART. Vs UNION OF INDIA .

Bench: GYAN SUDHA MISRA,KURIAN JOSEPH
Case number: SLP(C) No.-011801-011801 / 2013
Diary number: 7429 / 2013
Advocates: R. GOPALAKRISHNAN Vs

23 April 2013
Supreme Court
10 pages
SUKHDEV SINGH Vs UNION OF INDIA .

Bench: R.M. LODHA,MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-005892-005892 / 2006
Diary number: 20162 / 2005
Advocates: ANSAR AHMAD CHAUDHARY Vs B. KRISHNA PRASAD

23 April 2013
Supreme Court
15 pages
UNION OF INDIA Vs SANDUR MANGANESE & IRON ORES LTD. .

Bench: P. SATHASIVAM,H.L. DATTU
Case number: R.P.(C) No.-000739-000739 / 2012
Diary number: 27145 / 2011
Advocates: Vs M. P. SHORAWALA

23 April 2013
Supreme Court
2 pages
JSW STEEL LTD.(FORML.M/S J.V.STEEL LTD.) Vs SANDUR MANGANESE & IRON ORES LTD..

Bench: P. SATHASIVAM,H.L. DATTU
Case number: R.P.(C) No.-000106-000106 / 2012
Diary number: 32821 / 2010
Advocates: KHAITAN & CO. Vs M. P. SHORAWALA

22 April 2013
Supreme Court
40 pages
KANHAIYA LAL Vs STATE OF RAJASTHAN

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001108-001108 / 2006
Diary number: 25537 / 2005
Advocates: PRATIBHA JAIN Vs MILIND KUMAR

22 April 2013
Supreme Court
2 pages
AWADHESH KUMAR SHARMA Vs U.P.S.R.T.C. .

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: C.A. No.-004103-004103 / 2013
Diary number: 19564 / 2009
Advocates: MANOJ K. MISHRA Vs PRADEEP MISRA

22 April 2013
Supreme Court
2 pages
SHAKUNTALABAI DERKAR Vs MAROTI DEWAJI WADASKAR .

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: C.A. No.-003958-003958 / 2013
Diary number: 30120 / 2009
Advocates: S. RAJAPPA Vs GARVESH KABRA

18 April 2013
Supreme Court
22 pages
RATTIRAM Vs STATE OF M.P.TR.INSP.OF POLICE

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000223-000223 / 2008
Diary number: 33183 / 2007
Advocates: T. MAHIPAL Vs

18 April 2013
Supreme Court
3 pages
SASI Vs STATE OF KERALA

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: Crl.A. No.-000611-000611 / 2013
Diary number: 27357 / 2012
Advocates: SENTHIL JAGADEESAN Vs JOGY SCARIA

18 April 2013
Supreme Court
2 pages
SHIVAJI KESHVRAO BHOITE Vs STATE OF MAHARASHTRA

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: Crl.A. No.-000609-000609 / 2013
Diary number: 39299 / 2011
Advocates: SUDHANSHU S. CHOUDHARI Vs ASHA GOPALAN NAIR