Showing 7726 - 7740 of 41947 judgements
01 May 2013
Supreme Court
9 pages
HABIB Vs STATE OF U.P.

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000911-000911 / 2007
Diary number: 15566 / 2007
Advocates: AFTAB ALI KHAN Vs RAVI PRAKASH MEHROTRA

01 May 2013
Supreme Court
9 pages
PRABHAT @ BHAI NARAYAN WAGH Vs STATE OF MAHARASHTRA

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000072-000072 / 2008
Diary number: 25274 / 2007
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR

01 May 2013
Supreme Court
37 pages
ARUNACHAL PRADESH PUBLIC SERV.COMM. Vs TAGE HABUNG .

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: C.A. No.-004168-004168 / 2013
Diary number: 3335 / 2009
Advocates: KANCHAN KAUR DHODI Vs AVIJIT BHATTACHARJEE

29 April 2013
Supreme Court
19 pages
HARI DASS SHARMA Vs VIKAS SOOD .

Bench: A.K. PATNAIK,GYAN SUDHA MISRA
Case number: C.A. No.-004127-004127 / 2013
Diary number: 39908 / 2011
Advocates: RISHI MALHOTRA Vs KARANJAWALA & CO.

29 April 2013
Supreme Court
11 pages
SATYAWATI Vs RAJINDER SINGH

Bench: G.S. SINGHVI,ANIL R. DAVE,RANJANA PRAKASH DESAI
Case number: C.A. No.-004176-004176 / 2013
Diary number: 30370 / 2011
Advocates: R. C. KAUSHIK Vs SANDEEP BHALLA

29 April 2013
Supreme Court
1 pages
CCE , AHMEDABAD Vs KIRI DYES & CHEMICALS LTD.

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004170-004174 / 2013
Diary number: 7951 / 2013

26 April 2013
Supreme Court
35 pages
N NARAYANAN Vs ADJUDICATING OFFICER, SEBI

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-004112-004113 / 2013
Diary number: 201 / 2013

26 April 2013
Supreme Court
27 pages
ANANT R KULKARNI Vs Y.P.EDUCATION SOCIETY .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-003935-003935 / 2013
Diary number: 39000 / 2011
Advocates: SHIVAJI M. JADHAV Vs VISHWAJIT SINGH

26 April 2013
Supreme Court
3 pages
P.DEVARAJAN Vs STATE OF KERALA

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000642-000642 / 2013
Diary number: 5629 / 2012
Advocates: A. VENAYAGAM BALAN Vs T. V. GEORGE

26 April 2013
Supreme Court
2 pages
SAMIR MUSTAFABHAI BAJARIYA Vs STATE OF GUJARAT

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000641-000641 / 2013
Diary number: 31259 / 2012
Advocates: AMIT SHARMA Vs HEMANTIKA WAHI

26 April 2013
Supreme Court
2 pages
UNION OF INDIA Vs THE GOA FOUNDATION .

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004213-004214 / 2013
Diary number: 437 / 2013

26 April 2013
Supreme Court
2 pages
M/S.ABHAYANANDA ASSOCIATES Vs THE AUTHORISED OFFICER

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004119-004120 / 2013
Diary number: 36686 / 2012
Advocates: Vs GAURAV KEJRIWAL

26 April 2013
Supreme Court
17 pages
BHARAT BHUSHAN Vs STATE OF H.P.

Bench: T.S. THAKUR,DIPAK MISRA
Case number: Crl.A. No.-000628-000629 / 2013
Diary number: 24177 / 2011
Advocates: MILIND KUMAR Vs PRAGATI NEEKHRA

26 April 2013
Supreme Court
14 pages
THAMMU PANDURANGA RAO Vs STATE OF A.P.

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-001132-001132 / 2009
Diary number: 6912 / 2009
Advocates: VENKATESWARA RAO ANUMOLU Vs D. MAHESH BABU

26 April 2013
Supreme Court
22 pages
LITTA SINGH Vs STATE OF RAJASTHAN

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-000805-000805 / 2009
Diary number: 23505 / 2008
Advocates: PRATIBHA JAIN Vs MILIND KUMAR