Judgements

03 May 2013
Supreme Court
23 pages

VIMAL KANWAR Vs KISHORE DAN .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005513-005513 / 2012
Diary number: 37518 / 2011
Advocates: RAVINDRA S. GARIA Vs R. N. PODDAR

03 May 2013
Supreme Court
50 pages

ANKUSH SHIVAJI GAIKWAD Vs STATE OF MAHARASHTRA

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000689-000689 / 2013
Diary number: 32466 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs ASHA GOPALAN NAIR

03 May 2013
Supreme Court
31 pages

M.B. RAMESH (D) BY LRS. Vs K.M. VEERAJE URS (D) BY LRS. .

Bench: H.L. GOKHALE,RANJANA PRAKASH DESAI
Case number: C.A. No.-001071-001071 / 2006
Diary number: 18897 / 2004
Advocates: A. S. BHASME Vs V. N. RAGHUPATHY

03 May 2013
Supreme Court
13 pages

VIDYA DHAR Vs MULTI SCREEN MEDIA PVT. LTD.

Bench: ALTAMAS KABIR,ANIL R. DAVE,VIKRAMAJIT SEN
Case number: SLP(C) No.-009967-009967 / 2013
Diary number: 7007 / 2013
Advocates: LIZ MATHEW Vs

03 May 2013
Supreme Court
43 pages

MANGA @ MAN SINGH Vs STATE OF UTTARKAKHAND

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001156-001156 / 2008
Diary number: 29225 / 2007
Advocates: ASHOK KUMAR SHARMA Vs ABHISHEK ATREY

03 May 2013
Supreme Court
2 pages

RAJIV KUMAR Vs RAKSHA KUMARI

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000696-000696 / 2013
Diary number: 38983 / 2012
Advocates: PRAGATI NEEKHRA Vs

02 May 2013
Supreme Court
1 pages

BASHISTH NARAYAN SINGH Vs PUNJAB NATIONAL BANK

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-011201-011202 / 2011
Diary number: 35724 / 2011
Advocates: PETITIONER-IN-PERSON Vs MITHILESH KUMAR SINGH

02 May 2013
Supreme Court
12 pages

MUMBAI WASTE MGT.LTD. Vs SEC.OF ENVIORNMENT,GOVT.OF INDIA .

Bench: GYAN SUDHA MISRA,J. CHELAMESWAR
Case number: SLP(C) No.-018394-018395 / 2012
Diary number: 18346 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs DHARITRY PHOOKAN

01 May 2013
Supreme Court
20 pages

MAHINDRA NATH DAS Vs UNION OF INDIA .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000677-000677 / 2013
Diary number: 4091 / 2012
Advocates: P. S. SUDHEER Vs CORPORATE LAW GROUP

01 May 2013
Supreme Court
10 pages

GURU GRANTH SAHEB STHAN MEERGHAT VANARAS Vs VED PRAKASH .

Bench: R.M. LODHA,SHARAD ARVIND BOBDE
Case number: C.A. No.-004166-004166 / 2013
Diary number: 12305 / 2009
Advocates: T. MAHIPAL Vs VINEET BHAGAT

01 May 2013
Supreme Court
12 pages

ADDL. DISTT. SUB-REGISTRAR SILIGURI Vs PAWAN KUMAR VERMA .

Bench: G.S. SINGHVI,KURIAN JOSEPH
Case number: C.A. No.-004167-004167 / 2013
Diary number: 16077 / 2011
Advocates: AVIJIT BHATTACHARJEE Vs V. N. RAGHUPATHY

01 May 2013
Supreme Court
3 pages

STATE OF U.P. Vs VISHWANATH CHATURVEDI .

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004177-004177 / 2013
Diary number: 7879 / 2011
Advocates: ARDHENDUMAULI KUMAR PRASAD Vs V. N. RAGHUPATHY

01 May 2013
Supreme Court
9 pages

SOHAN LAL Vs STATE OF HARYANA .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-004169-004169 / 2013
Diary number: 32136 / 2006
Advocates: Vs KAMAL MOHAN GUPTA

01 May 2013
Supreme Court
9 pages

MANOHAR LAL SHARMA Vs UNION OF INDIA

Bench: R.M. LODHA,MADAN B. LOKUR,KURIAN JOSEPH
Case number: W.P.(C) No.-000417-000417 / 2012
Diary number: 31682 / 2012

01 May 2013
Supreme Court
16 pages

STATE OF RAJASTHAN Vs SHRAVAN RAM

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000427-000427 / 2007
Diary number: 847 / 2007
Advocates: MILIND KUMAR Vs PRATIBHA JAIN