Judgements

07 May 2013
Supreme Court
15 pages

SUNDARGARH ZILLA ADIVASI ADV.ASSO. Vs STATE GOVT. OF ODISHA .

Bench: R.M. LODHA,J. CHELAMESWAR,MADAN B. LOKUR
Case number: W.P.(C) No.-000215-000215 / 2012
Diary number: 12550 / 2012
Advocates: Vs SUSHMA SURI

07 May 2013
Supreme Court
47 pages

BANK OF MAHARASHTRA Vs PANDURANG KESHAV GORWARDKAR .

Bench: R.M. LODHA,J. CHELAMESWAR,MADAN B. LOKUR
Case number: C.A. No.-007045-007045 / 2005
Diary number: 12529 / 2005
Advocates: KAILASH CHAND Vs PUJA SHARMA

07 May 2013
Supreme Court
18 pages

KHAIRUDDIN Vs STATE OF WEST BENGAL

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-002036-002036 / 2009
Diary number: 9555 / 2009
Advocates: SUDHIR NAAGAR Vs ANIP SACHTHEY

07 May 2013
Supreme Court
72 pages

S.SIVAGURU Vs STATE OF T.NADU .

Bench: SURINDER SINGH NIJJAR,H.L. GOKHALE
Case number: SLP(C) No.-024492-024494 / 2010
Diary number: 26489 / 2010
Advocates: Vs VIKAS MEHTA

06 May 2013
Supreme Court
3 pages

EXE.ENGINEER-II E.DEPT.GOVT.OF PDY Vs M/S SRI KANAKADURGA CASTINGS (P) LTD.

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004444-004444 / 2013
Diary number: 12458 / 2013
Advocates: V. G. PRAGASAM Vs A. VENAYAGAM BALAN

06 May 2013
Supreme Court
14 pages

V.SUDHA Vs P.GANAPATHI BHAT

Bench: G.S. SINGHVI,H.L. GOKHALE
Case number: C.A. No.-004340-004340 / 2013
Diary number: 2464 / 2012
Advocates: Vs PARMANAND GAUR

06 May 2013
Supreme Court
9 pages

B. RUGMINI AMMA Vs B.S. NIRMALA KUMARI .

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: C.A. No.-001919-001919 / 2008
Diary number: 4979 / 2006
Advocates: A. RAGHUNATH Vs BINA MADHAVAN

06 May 2013
Supreme Court
247 pages

G.SUNDARRAJAN Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-004440-004440 / 2013
Diary number: 30345 / 2012
Advocates: PRASHANT BHUSHAN Vs PAREKH & CO.

06 May 2013
Supreme Court
11 pages

JAYAMMA Vs DY.COMMR.HASSAN DIST.HASSAN .

Bench: G.S. SINGHVI,KURIAN JOSEPH
Case number: C.A. No.-004345-004429 / 2013
Diary number: 6851 / 2012
Advocates: RAJESH MAHALE Vs V. N. RAGHUPATHY

06 May 2013
Supreme Court
34 pages

RAJ KUMAR SINGH @ RAJU @ BATYA Vs STATE OF RAJASTHAN

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000931-000932 / 2009
Diary number: 22456 / 2008
Advocates: Vs PRAGATI NEEKHRA

06 May 2013
Supreme Court
19 pages

NI PRA CHANNABASAVA DESHIKENDRA S.M.K.M. Vs C.P. KAVERAMMA .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-004150-004163 / 2013
Diary number: 31434 / 2009
Advocates: Vs SUSHIL BALWADA

03 May 2013
Supreme Court
13 pages

MD.ISHAQUE Vs STATE OF WEST BENGAL

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001421-001421 / 2007
Diary number: 29136 / 2006
Advocates: VIJAY PANJWANI Vs AVIJIT BHATTACHARJEE

03 May 2013
Supreme Court
17 pages

REG. GENERAL, CALCUTTA HIGH COURT Vs SHRINIVAS PRASAD SHAH .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-004282-004282 / 2013
Diary number: 33110 / 2011
Advocates: Vs ATULESH KUMAR

03 May 2013
Supreme Court
16 pages

BHAIKON @ BAKUL BORAH Vs STATE OF ASSAM

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000194-000194 / 2008
Diary number: 29687 / 2007
Advocates: C. K. SUCHARITA Vs CORPORATE LAW GROUP

03 May 2013
Supreme Court
14 pages

MADHAO Vs STATE OF MAHARASHTRA

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000684-000684 / 2013
Diary number: 28514 / 2009
Advocates: SHARMILA UPADHYAY Vs ASHA GOPALAN NAIR