Showing 7681 - 7695 of 41947 judgements
09 May 2013
Supreme Court
24 pages
KUMAR Vs STATE OF TAMIL NADU

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-001450-001450 / 2009
Diary number: 23741 / 2008
Advocates: K. V. BHARATHI UPADHYAYA Vs M. YOGESH KANNA

09 May 2013
Supreme Court
19 pages
NIMMAGADDA PRASAD Vs C.B.I., HYDERABAD

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-000728-000728 / 2013
Diary number: 40593 / 2012
Advocates: ARUP BANERJEE Vs B. V. BALARAM DAS

09 May 2013
Supreme Court
27 pages
C.B.I Vs V.VIJAY SAI REDDY

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-000729-000729 / 2013
Diary number: 23086 / 2012
Advocates: ARVIND KUMAR SHARMA Vs SENTHIL JAGADEESAN

09 May 2013
Supreme Court
22 pages
Y.S.JAGAN MOHAN REDDY Vs C.B.I.

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-000730-000730 / 2013
Diary number: 11786 / 2013
Advocates: SENTHIL JAGADEESAN Vs

09 May 2013
Supreme Court
48 pages
CHANDRAN RATNASWAMI Vs K.C. PALANISAMY

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: C.A. No.-004540-004540 / 2013
Diary number: 10303 / 2013
Advocates: E. C. AGRAWALA Vs

09 May 2013
Supreme Court
21 pages
ANAMIKA ROY Vs JATINDRA CHOWRASIYA .

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: C.A. No.-004539-004539 / 2013
Diary number: 32642 / 2011
Advocates: SHEKHAR KUMAR Vs BRAJ KISHORE MISHRA

09 May 2013
Supreme Court
9 pages
CHRISTIAN MEDICAL COLLEGE VELLORE & ORS Vs UNION OF INDIA AND ORS.

Bench: ALTAMAS KABIR,ANIL R. DAVE,VIKRAMAJIT SEN
Case number: Transfer Case (civil) 98 of 2012

08 May 2013
Supreme Court
0 pages
MANOJ GIRI Vs STATE OF CHHATISGARH

Bench: T.S. THAKUR,S.A. BOBDE
Case number: Crl.A. No.-000470-000470 / 2012
Diary number: 25256 / 2011
Advocates: SHIVA PUJAN SINGH Vs C. D. SINGH

08 May 2013
Supreme Court
2 pages
GAZAL TANEJA Vs MAHANAGAR TELEPHONE NIGAM LTD.

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004525-004525 / 2013
Diary number: 2809 / 2012
Advocates: JAGJIT SINGH CHHABRA Vs MADHU SIKRI

08 May 2013
Supreme Court
14 pages
MANOJ GIRI Vs STATE OF CHHATISGARH

Bench: T.S. THAKUR,S.A. BOBDE
Case number: Crl.A. No.-000470-000470 / 2012
Diary number: 25256 / 2011
Advocates: SHIVA PUJAN SINGH Vs C. D. SINGH

08 May 2013
Supreme Court
15 pages
SATYA JAIN(D) Vs ANIS AHMED RUSHDIE(D) TR.LRS..

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-008653-008653 / 2012
Diary number: 1209 / 2012
Advocates: ARUNA GUPTA Vs SANJAY SHARAWAT

08 May 2013
Supreme Court
17 pages
NATASHA SINGH Vs CBI (STATE)

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000709-000709 / 2013
Diary number: 11783 / 2013
Advocates: Vs B. V. BALARAM DAS

08 May 2013
Supreme Court
14 pages
PALWINDER SINGH Vs STATE OF PUNJAB

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-002356-002356 / 2009
Diary number: 72 / 2009
Advocates: Vs KULDIP SINGH

07 May 2013
Supreme Court
19 pages
SHIVASHARANAPPA Vs STATE OF KARNATAKA

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001366-001366 / 2007
Diary number: 26254 / 2007
Advocates: P. R. RAMASESH Vs

07 May 2013
Supreme Court
14 pages
KRISHAN Vs STATE OF HARYANA .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000973-000973 / 2008
Diary number: 25874 / 2007
Advocates: REKHA PANDEY Vs KAMAL MOHAN GUPTA