Judgements

15 May 2013
Supreme Court
15 pages

KASHMIRI LAL Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-001576-001576 / 2009
Diary number: 27443 / 2008
Advocates: RAJEEV SINGH Vs KAMAL MOHAN GUPTA

15 May 2013
Supreme Court
23 pages

SHYAM NARAIN Vs STATE OF DELHI

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-001860-001860 / 2010
Diary number: 12102 / 2010
Advocates: MOHAN PANDEY Vs ANIL KATIYAR

10 May 2013
Supreme Court
19 pages

V.L.S.FINANCE LTD. Vs UNION OF INDIA

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-002102-002102 / 2004
Diary number: 3547 / 2004
Advocates: BINA GUPTA Vs P. PARMESWARAN

10 May 2013
Supreme Court
52 pages

GEOMIN MINERALAS & MARKETING P.LTD. Vs STATE OF ORISSA .

Bench: R.M. LODHA,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004561-004561 / 2013
Diary number: 33119 / 2010
Advocates: Vs FOX MANDAL & CO.

10 May 2013
Supreme Court
20 pages

MARKIO TADO Vs TAKAM SORANG

Bench: G.S. SINGHVI,H.L. GOKHALE
Case number: C.A. No.-008260-008260 / 2012
Diary number: 38649 / 2012
Advocates: Vs ABHIJIT SENGUPTA

10 May 2013
Supreme Court
21 pages

CHAIRMAN, R.S.R.T.C. Vs SANTOSH .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: SLP(C) No.-003265-003265 / 2012
Diary number: 259 / 2012
Advocates: EQUITY LEX ASSOCIATES Vs CORPORATE LAW GROUP

10 May 2013
Supreme Court
38 pages

ANTRIX CORP.LTD. Vs DEVAS MULTIMEDIA P.LTD.

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: ARBIT.CASE(C) No.-000020-000020 / 2011
Diary number: 24360 / 2011

10 May 2013
Supreme Court
19 pages

M/S.TODAY HOMES & INFRASTR. PVT.LTD. Vs LUDHIANA IMPROVEMENT TRUST

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: C.A. No.-004596-004596 / 2013
Diary number: 3960 / 2010
Advocates: PAREKH & CO. Vs AJAY PAL

10 May 2013
Supreme Court
15 pages

STATE OF HARYANA Vs JANAK SINGH & ETC.

Bench: G.S. SINGHVI,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000792-000793 / 2013
Diary number: 5759 / 2011
Advocates: MONIKA GUSAIN Vs DHARITRY PHOOKAN

10 May 2013
Supreme Court
1 pages

MANOHAR SINGH Vs NARINDER SINGH

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: CONMT.PET.(C) No.-000427-000427 / 2012
Diary number: 33519 / 2012
Advocates: Vs R. C. KOHLI

10 May 2013
Supreme Court
2 pages

MAHARASHTRA ST.POLUTION CONT.BRD Vs SHAILESH NARVEKAR .

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004652-004652 / 2013
Diary number: 7309 / 2013

09 May 2013
Supreme Court
18 pages

SCHLUMBERGER ASIA SERVICES LTD. Vs OIL & NATURAL GAS CORP.LTD.

Bench: SURINDER SINGH NIJJAR
Case number: ARBIT.CASE(C) No.-000006-000006 / 2013
Diary number: 25301 / 2012
Advocates: Vs GAURAV AGRAWAL

09 May 2013
Supreme Court
48 pages

ARUN KUMAR AGRAWAL Vs UNION OF INDIA .

Case number: W.P.(C) No.-000069-000069 / 2012
Diary number: 4951 / 2012
Advocates: PRASHANT BHUSHAN Vs

09 May 2013
Supreme Court
70 pages

NIRMA INDUSTRIES LTD. Vs SECURITIES & EXCHANGE BOARD OF INDIA

Bench: SURINDER SINGH NIJJAR,ANIL R. DAVE
Case number: C.A. No.-006082-006082 / 2008
Diary number: 22315 / 2008
Advocates: Vs K J JOHN AND CO

09 May 2013
Supreme Court
9 pages

P. RAMASWAMY Vs STATE (U.T.)OF ANDAMAN & NICOBAR ISLANDS

Bench: G.S. SINGHVI,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000747-000747 / 2013
Diary number: 2375 / 2013
Advocates: RAJIV TALWAR Vs