Showing 7651 - 7665 of 41947 judgements
28 May 2013
Supreme Court
20 pages
STATE OF MAHARASHTRA TR.C.B.I. Vs MAHESH G.JAIN

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-002345-002345 / 2009
Diary number: 31051 / 2008
Advocates: B. KRISHNA PRASAD Vs K. V. BHARATHI UPADHYAYA

28 May 2013
Supreme Court
19 pages
KUSTI MALLAIAH Vs STATE OF A.P.

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000642-000642 / 2008
Diary number: 13415 / 2007
Advocates: RACHANA JOSHI ISSAR Vs D. MAHESH BABU

28 May 2013
Supreme Court
16 pages
KARAN SINGH Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-001474-001474 / 2010
Diary number: 19524 / 2009
Advocates: RISHI MALHOTRA Vs KAMAL MOHAN GUPTA

28 May 2013
Supreme Court
19 pages
RAVIRALA LAXMAIAH Vs STATE OF A.P.

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-008576-008576 / 2011
Diary number: 11169 / 2011
Advocates: AMAN MOHIT HINGORANI Vs D. MAHESH BABU

28 May 2013
Supreme Court
25 pages
S.R.TEWARI Vs UNION OF INDIA

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: C.A. No.-004715-004716 / 2013
Diary number: 17219 / 2012
Advocates: CHANDRA PRAKASH Vs G. N. REDDY

28 May 2013
Supreme Court
13 pages
STATE OF RAJASTHAN Vs BHERU LAL

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000036-000036 / 2006
Diary number: 25020 / 2004
Advocates: MILIND KUMAR Vs (MRS. ) VIPIN GUPTA

24 May 2013
Supreme Court
17 pages
RUMI BORA DUTTA Vs STATE OF ASSAM

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000737-000737 / 2006
Diary number: 12681 / 2006
Advocates: JAIL PETITION Vs CORPORATE LAW GROUP

22 May 2013
Supreme Court
15 pages
JOSE Vs STATE OF KERALA

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000234-000234 / 2010
Diary number: 8228 / 2009
Advocates: KAMAL MOHAN GUPTA Vs JOGY SCARIA

21 May 2013
Supreme Court
13 pages
YOGENDRA @ YOGESH Vs STATE OF RAJASTHAN

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-001946-001946 / 2009
Diary number: 4094 / 2008
Advocates: HARBANS LAL BAJAJ Vs (MRS. ) VIPIN GUPTA

21 May 2013
Supreme Court
23 pages
STATE OF M.P. Vs DAL SINGH

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-002303-002303 / 2009
Diary number: 1501 / 2007
Advocates: Vs NIDHI

21 May 2013
Supreme Court
11 pages
RAM SWAROOP Vs STATE(GOVT.OF NCT) OF DELHI

Case number: Crl.A. No.-001327-001327 / 2010
Diary number: 8740 / 2010
Advocates: SUSMITA LAL Vs ANIL KATIYAR

20 May 2013
Supreme Court
18 pages
DEEPAK GULATI Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-002322-002322 / 2010
Diary number: 13866 / 2010
Advocates: AMIT PAWAN Vs KAMAL MOHAN GUPTA

20 May 2013
Supreme Court
12 pages
SAMRENDRA BEURA Vs U.O.I. & ORS.

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Writ Petition (crl.) 78 of 2013

16 May 2013
Supreme Court
18 pages
MOTI LAL SONGARA Vs PREM PRAKASH @ PAPPU

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-000785-000785 / 2013
Diary number: 39714 / 2012
Advocates: MADHURIMA TATIA Vs MILIND KUMAR

16 May 2013
Supreme Court
35 pages
STATE OF M.P. Vs SANJAY NAGAYACH .

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-004691-004691 / 2013
Diary number: 6059 / 2012
Advocates: C. D. SINGH Vs RAHUL KAUSHIK