Showing 7636 - 7650 of 41947 judgements
01 July 2013
Supreme Court
16 pages
DOLIBEN KANTILAL PATEL Vs STATE OF GUJARAT

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-000810-000810 / 2013
Diary number: 38713 / 2012
Advocates: LAWYER S KNIT & CO Vs HEMANTIKA WAHI

01 July 2013
Supreme Court
23 pages
SHARANJIT KAUR Vs STATE OF PUNJAB

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-000811-000811 / 2013
Diary number: 26283 / 2012
Advocates: ANIS AHMED KHAN Vs KULDIP SINGH

01 July 2013
Supreme Court
48 pages
U.P.POWER CORPORATION LTD. Vs ANIS AHMAD

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005466-005466 / 2012
Diary number: 35997 / 2011
Advocates: PRADEEP MISRA Vs BHARGAVA V. DESAI

01 July 2013
Supreme Court
52 pages
N.SENGODAN Vs SECRETARY TO GOVT.HOME CHENNAI .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004815-004815 / 2013
Diary number: 36358 / 2010
Advocates: V. J. FRANCIS Vs K. V. VIJAYAKUMAR

01 July 2013
Supreme Court
14 pages
NEERUPAM MOHAN MATHUR Vs NEW INDIA ASSURANCE CO.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004814-004814 / 2013
Diary number: 976 / 2011
Advocates: NIKHIL JAIN Vs M. K. DUA

01 July 2013
Supreme Court
8 pages
B.LAKSHMANA ETC. Vs DIVISIONAL MANAGER NEW INDIA ASSR.CO.LD.

Bench: GYAN SUDHA MISRA,KURIAN JOSEPH
Case number: C.A. No.-011381-011386 / 2013
Diary number: 35957 / 2011
Advocates: Vs NEERAJ SHEKHAR

27 June 2013
Supreme Court
9 pages
KALPANA DILIP BAHIRAT Vs PUNE MUNICIPAL CORP..

Bench: A.K. PATNAIK,RANJAN GOGOI
Case number: C.A. No.-004805-004805 / 2013
Diary number: 16955 / 2013
Advocates: ANAGHA S. DESAI Vs

25 June 2013
Supreme Court
7 pages
SANCHARI DEVI Vs ARA MUNICIPAL CORPORATION

Bench: A.K. PATNAIK,RANJAN GOGOI
Case number: C.A. No.-004802-004803 / 2013
Diary number: 15901 / 2009
Advocates: GAURAV AGRAWAL Vs SAMIR ALI KHAN

29 May 2013
Supreme Court
21 pages
G.JAYALAL Vs UNION OF INDIA .

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: C.A. No.-004665-004665 / 2013
Diary number: 10894 / 2012
Advocates: Vs RAJEEV SHARMA

29 May 2013
Supreme Court
38 pages
ROHTASH KUMAR Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000896-000896 / 2011
Diary number: 11252 / 2010
Advocates: SUSHIL BALWADA Vs MANISH K. BISHNOI

29 May 2013
Supreme Court
17 pages
BHADRAGIRI VENKATA RAVI Vs PUBLIC PROSECUTOR H/C OF A.P.,

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000248-000248 / 2007
Diary number: 3104 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs D. MAHESH BABU

29 May 2013
Supreme Court
16 pages
SAMBHAVANA Vs UNIVERSITY OF DELHI

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: C.A. No.-004722-004723 / 2013
Diary number: 16236 / 2013
Advocates: JYOTI MENDIRATTA Vs

29 May 2013
Supreme Court
10 pages
ARUN KUMAR YADAV Vs STATE OF U.P. THRU DIST. JUDGE

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-001430-001430 / 2007
Diary number: 28994 / 2007
Advocates: M. P. SHORAWALA Vs

29 May 2013
Supreme Court
19 pages
ENGINEERING EXPORT PROMOTION COUNCIL Vs USHA ANAND

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000387-000387 / 2007
Diary number: 17579 / 2006
Advocates: FOX MANDAL & CO. Vs VINAY GARG

28 May 2013
Supreme Court
0 pages
SRI. SUJIT BISWAS Vs STATE OF ASSAM

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-001323-001323 / 2011
Diary number: 17416 / 2010
Advocates: B. D. SHARMA Vs CORPORATE LAW GROUP