Judgements

Showing 751 - 765 of 41947 judgements
27 August 2019
Supreme Court
14 pages
BALAJI ASSOCIATES THROUGH ITS PARTNERS Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-006661-006661 / 2019
Diary number: 9470 / 2018
Advocates: RAMESHWAR PRASAD GOYAL Vs

27 August 2019
Supreme Court
11 pages
KETAN SURESH PAWAR Vs YUVRAJ SANDEEPAN SAWANT

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: SLP(Crl) No.-004158 / 2019
Diary number: 12727 / 2019
Advocates: DEVESH KUMAR TRIPATHI Vs

27 August 2019
Supreme Court
12 pages
KHUMAN SINGH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001283-001283 / 2019
Diary number: 16927 / 2018
Advocates: J. P. DHANDA Vs

27 August 2019
Supreme Court
22 pages
JAYESH H.PANDYA Vs SUBHTEX INDIA LIMITED THROUGH ITS DIRECTOR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-006300-006300 / 2009
Diary number: 18319 / 2008
Advocates: VIKAS MEHTA Vs URMILA SIRUR

27 August 2019
Supreme Court
16 pages
CHANDRAKANT BABAN MOTKARI . Vs GOTIRAM LAXMAN MOTKARI(D) BY LRS.

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-002390-002390 / 2011
Diary number: 20937 / 2009
Advocates: SHIVAJI M. JADHAV Vs

27 August 2019
Supreme Court
2 pages
SECURITIES AND EXCHANGE BOARD OF INDIA Vs IL AND FS SECURITIES SERVICES LTD.

Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005395-005398 / 2019
Diary number: 23651 / 2019
Advocates: K J JOHN AND CO Vs

27 August 2019
Supreme Court
16 pages
CHENNADI JALAPATHI REDDY Vs BADDAM PRATAPA REDDY (DEAD) THROUGH LRS. AND ANR.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-007818-007819 / 2009
Diary number: 26032 / 2008
Advocates: Vs C. S. N. MOHAN RAO

27 August 2019
Supreme Court
19 pages
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs SAYEDABAD TEA CO. LTD. AND ORS

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-006958-006959 / 2009
Diary number: 32180 / 2007
Advocates: RAHUL SHYAM BHANDARI Vs N. ANNAPOORANI

27 August 2019
Supreme Court
26 pages
PRAHLAD RAUT Vs ALL INDIA INSTITUTE OF MEDICAL SCIENCES

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-006640-006640 / 2019
Diary number: 34072 / 2017
Advocates: PUNEET SINGH BINDRA Vs

26 August 2019
Supreme Court
9 pages
UNION PUBLIC SERVICE COMMISSION Vs SHRISTI SINGH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-006618-006618 / 2019
Diary number: 21448 / 2019
Advocates: LALITA KAUSHIK Vs

26 August 2019
Supreme Court
8 pages
YOGESH NAGRAOJI UGALE Vs STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-006626-006626 / 2019
Diary number: 42712 / 2014
Advocates: ANAGHA S. DESAI Vs

26 August 2019
Supreme Court
19 pages
SAMSUL HAQUE Vs THE STATE OF ASSAM

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: Crl.A. No.-001905-001905 / 2009
Diary number: 5243 / 2009
Advocates: Vs CORPORATE LAW GROUP

26 August 2019
Supreme Court
47 pages
M/S VINAYAK HOUSE BUILDING COOPERATIVE SOCIETY LTD. Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-003600-003600 / 2011
Diary number: 36945 / 2008
Advocates: NULI & NULI Vs JOSEPH ARISTOTLE S.

23 August 2019
Supreme Court
4 pages
UNION OF INDIA Vs BRIG. DEVINDER SINGH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-002047-002048 / 2011
Diary number: 2346 / 2011
Advocates: ANIL KATIYAR Vs KAILASH CHAND

23 August 2019
Supreme Court
9 pages
NATIONAL ALUMINIUM COMPANY LTD. Vs SUBHASH INFRA ENGINEERS PVT. LTD AND ANR

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-006605-006605 / 2019
Diary number: 2656 / 2017
Advocates: FARRUKH RASHEED Vs