Showing 7621 - 7635 of 41947 judgements
01 July 2013
Supreme Court
21 pages
VANCHALABAI RAGHUNATH ITHAPE(D)BY LR. Vs SHANKARRAO BABURAO BHILARE(D)BY LRS.&ORS

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: C.A. No.-004833-004833 / 2013
Diary number: 23782 / 2004
Advocates: VENKATESWARA RAO ANUMOLU Vs ABHA R. SHARMA

01 July 2013
Supreme Court
17 pages
KAMAL JORA Vs STATE OF UTTARAKHAND

Bench: A.K. PATNAIK,GYAN SUDHA MISRA
Case number: C.A. No.-004835-004835 / 2013
Diary number: 1387 / 2012
Advocates: VISHWA PAL SINGH Vs ABHISHEK ATREY

01 July 2013
Supreme Court
22 pages
MAKARAND DATTATREYA SUGAVKAR Vs MUN.CORP.OF GR.MUMBAI .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004821-004821 / 2013
Diary number: 17928 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs MEERA MATHUR

01 July 2013
Supreme Court
12 pages
TARANJEET SINGH MOHAN SINGH SAWHNY&ORS Vs DIST. DY.REGISTRAR COOP.SOCIETIES .

Bench: G.S. SINGHVI,RANJANA PRAKASH DESAI
Case number: C.A. No.-004822-004822 / 2013
Diary number: 8895 / 2013
Advocates: Vs SHEKHAR KUMAR

01 July 2013
Supreme Court
100 pages
K.GURUPRASAD RAO Vs STATE OF KARNATAKA .

Bench: G.S. SINGHVI,RANJANA PRAKASH DESAI
Case number: C.A. No.-004823-004823 / 2013
Diary number: 1759 / 2010
Advocates: ANJANA CHANDRASHEKAR Vs

01 July 2013
Supreme Court
28 pages
ESSAR TELEHOLDINGS LTD. Vs REGR.GEN.DELHI HIGH COURT .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: W.P.(C) No.-000057-000057 / 2012
Diary number: 5078 / 2012
Advocates: E. C. AGRAWALA Vs PRASHANT BHUSHAN

01 July 2013
Supreme Court
12 pages
AHSANUL HODA Vs STATE OF BIHAR

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005311-005311 / 2012
Diary number: 19464 / 2011
Advocates: GAURAV AGRAWAL Vs GOPAL SINGH

01 July 2013
Supreme Court
37 pages
B. RAGHUVIR ACHARYA Vs CENTRAL BUREAU OF INVESTIGATION

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001001-001001 / 2001
Diary number: 17054 / 2001
Advocates: PRANEET RANJAN Vs ARVIND KUMAR SHARMA

01 July 2013
Supreme Court
20 pages
NISHANT AGGARWAL Vs KAILASH KUMAR SHARMA

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000808-000808 / 2013
Diary number: 38747 / 2011
Advocates: SHAILESH MADIYAL Vs RAKESH DAHIYA

01 July 2013
Supreme Court
21 pages
APARNA A.SHAH Vs M/S SHETH DEVELOPERS P.LTD.

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000813-000813 / 2013
Diary number: 37165 / 2010
Advocates: A. VENAYAGAM BALAN Vs E. C. AGRAWALA

01 July 2013
Supreme Court
22 pages
NATIONAL TEXTILE CORPN. (UP) LTD. Vs RAJA RAM JAIPURIA .

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004818-004818 / 2013
Diary number: 5544 / 2006
Advocates: ANITHA SHENOY Vs KHAITAN & CO.

01 July 2013
Supreme Court
12 pages
STATE OF U.P. Vs GOBARDHAN

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000824-000824 / 2007
Diary number: 5293 / 2006
Advocates: ANUVRAT SHARMA Vs K. K. MOHAN

01 July 2013
Supreme Court
13 pages
S.MANICKAM Vs METROPOLITAN TRANSPORT CORP.LTD.

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: C.A. No.-004816-004817 / 2013
Diary number: 9146 / 2007
Advocates: Vs B. BALAJI

01 July 2013
Supreme Court
16 pages
STATE OF RAJASTHAN Vs SHVI CHARAN .

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-001425-001426 / 2007
Diary number: 4332 / 2007
Advocates: MILIND KUMAR Vs G. K. BANSAL

01 July 2013
Supreme Court
12 pages
STATE OF M.P. Vs NAJAB KHAN .

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-000809-000809 / 2013
Diary number: 26325 / 2012
Advocates: C. D. SINGH Vs ANIL SHRIVASTAV