Showing 7606 - 7620 of 41947 judgements
02 July 2013
Supreme Court
36 pages
DHARAMVIR SINGN Vs UNION OF INDIA .

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004949-004949 / 2013
Diary number: 763 / 2010
Advocates: MALINI PODUVAL Vs ANIL KATIYAR

02 July 2013
Supreme Court
15 pages
M.P. STATE MINING CORPORATION LTD. Vs SANJEEV BHASKAR .

Bench: T.S. THAKUR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004950-004950 / 2013
Diary number: 13790 / 2011
Advocates: SANTOSH KUMAR TRIPATHI Vs KIRTI RENU MISHRA

02 July 2013
Supreme Court
15 pages
ANIL KUMAR MAHAJAN Vs UOI,SECRETARY,DEPARTMENT OF PERSONNEL

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004944-004944 / 2013
Diary number: 19059 / 2010
Advocates: SARLA CHANDRA Vs B. V. BALARAM DAS

01 July 2013
Supreme Court
19 pages
G.RAVINDRANATH @ R.CHOWDARY Vs E.SRINIVAS

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-005520-005520 / 2013
Diary number: 11237 / 2012
Advocates: ANKUR S. KULKARNI Vs NAFIS A. SIDDIQUI

01 July 2013
Supreme Court
22 pages
HARIVADAN BABUBHAI PATEL Vs STATE OF GUJARAT

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-001044-001044 / 2010
Diary number: 1629 / 2010
Advocates: BRAJESH KUMAR Vs HEMANTIKA WAHI

01 July 2013
Supreme Court
14 pages
PRAMOD KUMAR Vs STATE(GNCT) OF DELHI

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: Crl.A. No.-000562-000563 / 2010
Diary number: 4179 / 2010
Advocates: V. P. APPAN Vs ANIL KATIYAR

01 July 2013
Supreme Court
16 pages
KARTHI @ KARTHICK Vs STATE REP BY INSP.OF POLICE, TAMIL NADU

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000601-000601 / 2008
Diary number: 25246 / 2007
Advocates: K. V. VIJAYAKUMAR Vs M. YOGESH KANNA

01 July 2013
Supreme Court
23 pages
JARNAIL SINGH Vs STATE OF HARYANA

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001209-001209 / 2010
Diary number: 24326 / 2009
Advocates: KAILASH CHAND Vs KAMAL MOHAN GUPTA

01 July 2013
Supreme Court
43 pages
DARSHAN GUPTA Vs RADHIKA GUPTA

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-006332-006333 / 2009
Diary number: 25751 / 2009
Advocates: AMIT ANAND TIWARI Vs A. VENAYAGAM BALAN

01 July 2013
Supreme Court
43 pages
P.DHARNI Vs GOVT.OF T.NADU .

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004832-004832 / 2013
Diary number: 40986 / 2011
Advocates: NEERAJ SHEKHAR Vs R. NEDUMARAN

01 July 2013
Supreme Court
77 pages
RAJENDRA NAGAR ADARSH GRAH NIRMAN S.S.LD Vs STATE OF RAJASTHAN .

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: C.A. No.-004824-004824 / 2013
Diary number: 4169 / 2012
Advocates: SANJEEV AGARWAL Vs B. KRISHNA PRASAD

01 July 2013
Supreme Court
12 pages
SARABJIT SINGH Vs STATE OF PUNJAB .

Bench: P. SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000815-000815 / 2013
Diary number: 32863 / 2006
Advocates: Vs KULDIP SINGH

01 July 2013
Supreme Court
38 pages
MAJENDRAN LANGESWARAN Vs STATE (NCT OF DELHI)

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-001300-001300 / 2009
Diary number: 32564 / 2008
Advocates: S. THANANJAYAN Vs ARVIND KUMAR SHARMA

01 July 2013
Supreme Court
32 pages
S.IYYAPAN Vs M/S UNITED INDIA INSURANCE CO.LD.

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-004834-004834 / 2013
Diary number: 3107 / 2009
Advocates: K. V. VIJAYAKUMAR Vs RAJEEV KUMAR BANSAL

01 July 2013
Supreme Court
34 pages
MOHIT @ SONU Vs STATE OF U.P.

Bench: P. SATHASIVAM,M.Y. EQBAL
Case number: Crl.A. No.-000814-000814 / 2013
Diary number: 1266 / 2010
Advocates: VIVEK SINGH Vs JASPREET GOGIA