Showing 7591 - 7605 of 41947 judgements
02 July 2013
Supreme Court
6 pages
MAJJAL Vs STATE OF HARYANA

Bench: G.S. SINGHVI,RANJANA PRAKASH DESAI,S.A. BOBDE
Case number: Crl.A. No.-000818-000818 / 2013
Diary number: 38787 / 2012
Advocates: DUSHYANT PARASHAR Vs MONIKA GUSAIN

02 July 2013
Supreme Court
14 pages
VIKRAM SINGH @ VICKY Vs UNION OF INDIA .

Bench: T.S. THAKUR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000824-000824 / 2013
Diary number: 34003 / 2012
Advocates: DINESH KUMAR GARG Vs B. KRISHNA PRASAD

02 July 2013
Supreme Court
14 pages
JASVINDER SAINI Vs STATE(GOVT.OF NCT OF DELHI)

Bench: T.S. THAKUR,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-000819-000819 / 2013
Diary number: 34621 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs B. V. BALARAM DAS

02 July 2013
Supreme Court
24 pages
VEER PAL SINGH Vs SECRETARY,MINISTRY OF DEFENCE

Bench: G.S. SINGHVI,RANJANA PRAKASH DESAI,S.A. BOBDE
Case number: C.A. No.-005922-005922 / 2012
Diary number: 3198 / 2012
Advocates: PETITIONER-IN-PERSON Vs B. V. BALARAM DAS

02 July 2013
Supreme Court
39 pages
COMMISSIONER OF POLICE Vs MEHAR SINGH

Bench: G.S. SINGHVI,RANJANA PRAKASH DESAI
Case number: C.A. No.-004842-004842 / 2013
Diary number: 36489 / 2012
Advocates: D. S. MAHRA Vs M. C. DHINGRA

02 July 2013
Supreme Court
6 pages
K.C. BAJAJ Vs UNION OF INDIA

Bench: G.S. SINGHVI,KURIAN JOSEPH
Case number: C.A. No.-010640-010646 / 2013
Diary number: 36295 / 2010
Advocates: ROHIT KUMAR SINGH Vs ARVIND KUMAR SHARMA

02 July 2013
Supreme Court
16 pages
ASSOCIATION FOR ENVIORNMENT PROTECTION Vs STATE OF KERALA .

Bench: G.S. SINGHVI,S.A. BOBDE
Case number: C.A. No.-004941-004941 / 2013
Diary number: 27051 / 2006
Advocates: USHA NANDINI. V Vs LIZ MATHEW

02 July 2013
Supreme Court
21 pages
SHEO SHANKAR SINGH Vs STATE OF U.P.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001020-001020 / 2004
Diary number: 25585 / 2003
Advocates: SANJAY JAIN Vs M. R. SHAMSHAD

02 July 2013
Supreme Court
11 pages
PREMWATI Vs UNION OF INDIA .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-000949-000949 / 2005
Diary number: 12977 / 2003
Advocates: SANJAY SHARAWAT Vs ANIL KATIYAR

02 July 2013
Supreme Court
30 pages
RAFIQUE @ RAUF Vs STATE OF U.P.

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000752-000752 / 2008
Diary number: 34684 / 2007
Advocates: EQUITY LEX ASSOCIATES Vs ARDHENDUMAULI KUMAR PRASAD

02 July 2013
Supreme Court
24 pages
VATHSALSAMANICKAVASAGAM Vs N. GANESAN

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-001241-001241 / 2005
Diary number: 21351 / 2003
Advocates: RAKESH K. SHARMA Vs SATYA MITRA GARG

02 July 2013
Supreme Court
24 pages
BABU @ BALASUBRAMANIAM Vs STATE OF TAMIL NADU

Bench: A.K. PATNAIK,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001738-001738 / 2007
Diary number: 2205 / 2007
Advocates: M. A. CHINNASAMY Vs M. YOGESH KANNA

02 July 2013
Supreme Court
33 pages
STATE OF U.P. Vs DAYANAND CHAKRAWARTY .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005527-005527 / 2012
Diary number: 33826 / 2010
Advocates: VINAY GARG Vs RAHUL KAUSHIK

02 July 2013
Supreme Court
22 pages
JIJU KURUVILA Vs KUNJUJAMMA MOHAN .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004945-004946 / 2013
Diary number: 24077 / 2007
Advocates: C. N. SREE KUMAR Vs A. RAGHUNATH

02 July 2013
Supreme Court
22 pages
GEETABEN RATILAL PATEL Vs DISTRICT PRIMARY EDUCATION OFFICER

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-009324-009324 / 2012
Diary number: 1225 / 2010
Advocates: JASPREET GOGIA Vs