Judgements

03 July 2013
Supreme Court
22 pages

NANA KESHAV LEGAD Vs STATE OF MAHARASHTRA

Bench: CHANDRAMAULI KR. PRASAD,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001010-001010 / 2008
Diary number: 988 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs ASHA GOPALAN NAIR

03 July 2013
Supreme Court
28 pages

SWARN KAUR Vs GURMUKH SINGH .

Bench: CHANDRAMAULI KR. PRASAD,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: SLP(Crl.)...CRLMP No.-015766-015766 / 2008
Diary number: 24335 / 2008
Advocates: J. P. DHANDA Vs PRASHANT BHUSHAN

03 July 2013
Supreme Court
14 pages

C.V.FRANCIS Vs UNION OF INDIA .

Bench: ALTAMAS KABIR,ANIL R. DAVE,RANJANA PRAKASH DESAI
Case number: SLP(C) No.-031250-031250 / 2011
Diary number: 31246 / 2011
Advocates: PETITIONER-IN-PERSON Vs AP & J CHAMBERS

03 July 2013
Supreme Court
2 pages

C.H.SURYANARAYANA Vs ORIENTAL INSURANCE CO. LTD

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-005119-005119 / 2013
Diary number: 23618 / 2012
Advocates: H. CHANDRA SEKHAR Vs RAJESH KUMAR GUPTA

03 July 2013
Supreme Court
36 pages

M/S SWASTIK GASES P.LTD. Vs INDIAN OIL CORP.LTD.

Bench: R.M. LODHA,MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-005086-005086 / 2013
Diary number: 4515 / 2012
Advocates: MOHAN PANDEY Vs PRIYA PURI

03 July 2013
Supreme Court
29 pages

SHRI LAL MAHAL LTD Vs PROGETTO GRANO SPA

Bench: R.M. LODHA,MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-005085-005085 / 2013
Diary number: 8489 / 2012
Advocates: SANJAY JAIN Vs

03 July 2013
Supreme Court
42 pages

P. SUDHAKAR RAO Vs U. GOVINDA RAO .

Bench: R.M. LODHA,MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-001712-001713 / 2002
Diary number: 1821 / 2002
Advocates: Y. RAJA GOPALA RAO Vs D. MAHESH BABU

03 July 2013
Supreme Court
14 pages

KAZI AKILODDIN SUJAODDIN Vs STATE OF MAHARASHTRA .

Bench: T.S. THAKUR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005084-005084 / 2013
Diary number: 33709 / 2011
Advocates: CHANDER SHEKHAR ASHRI Vs ASHA GOPALAN NAIR

03 July 2013
Supreme Court
14 pages

S. ANIL KUMAR @ ANIL KUMAR GANNA Vs STATE OF KARNATAKA

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000937-000937 / 2006
Diary number: 7871 / 2006

03 July 2013
Supreme Court
14 pages

RAJINDER SINGH Vs STATE OF HARYANA

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000014-000014 / 2007
Diary number: 1947 / 2006
Advocates: KUSUM CHAUDHARY Vs KAMAL MOHAN GUPTA

03 July 2013
Supreme Court
20 pages

STATE OF HIMACHAL PRADESH Vs JAI CHAND

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000269-000269 / 2007
Diary number: 3959 / 2005
Advocates: HIMINDER LAL Vs KRISHAN SINGH CHAUHAN

03 July 2013
Supreme Court
18 pages

RANJIT SINGH Vs STATE OF PUNJAB

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000510-000510 / 2007
Diary number: 8434 / 2007
Advocates: SATYAPAL KHUSHAL CHAND PASI Vs KULDIP SINGH

03 July 2013
Supreme Court
20 pages

KASHI VISHWANATH Vs STATE OF KARNATAKA

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000175-000175 / 2007
Diary number: 26097 / 2006
Advocates: JAIL PETITION Vs V. N. RAGHUPATHY

03 July 2013
Supreme Court
0 pages

MAHARSHI MAHESH JOGI V.VISHWAVIDYALAYA Vs STATE OF M.P. .

Bench: B.S. CHAUHAN,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-006736-006736 / 2004
Diary number: 13045 / 2002
Advocates: MUSHTAQ AHMAD Vs

02 July 2013
Supreme Court
35 pages

HARYANA STATE INDUSL.DEVT.CORP.LTD. Vs UDAL & ORS.ETC.ETC.

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-004843-004940 / 2013
Diary number: 17757 / 2011
Advocates: ANNAM D. N. RAO Vs