Showing 7561 - 7575 of 41947 judgements
05 July 2013
Supreme Court
30 pages
S.D. BANDI Vs DIVISIONAL TRAFFIC OFFICER, KSRTC .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-004064-004064 / 2004
Diary number: 10461 / 2004
Advocates: NAVEEN R. NATH Vs CORPORATE LAW GROUP

05 July 2013
Supreme Court
83 pages
S.SUBRAMANIAM BALAJI Vs GOVT.OF T.NADU .

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-005130-005130 / 2013
Diary number: 33409 / 2007
Advocates: Vs B. BALAJI

05 July 2013
Supreme Court
29 pages
STATE OF KARNATAKA Vs ASSTD.MANG.OF GOV.REC.PRIM.& SEC.SL.&ORS

Bench: P. SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-005166-005190 / 2013
Diary number: 20600 / 2008
Advocates: ANITHA SHENOY Vs JAGJIT SINGH CHHABRA

05 July 2013
Supreme Court
15 pages
MANOJ Vs STATE OF KARNATAKA

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000852-000852 / 2013
Diary number: 7392 / 2012
Advocates: H. CHANDRA SEKHAR Vs V. N. RAGHUPATHY

05 July 2013
Supreme Court
15 pages
JAI BHAGWAN Vs COMMR.OF POLICE .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-005162-005163 / 2013
Diary number: 16753 / 2011
Advocates: KAILASH CHAND Vs ANIL KATIYAR

05 July 2013
Supreme Court
17 pages
RAMANLAL DEOCHAND SHAH Vs STATE OF MAHARASHTRA

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: C.A. No.-005160-005160 / 2013
Diary number: 34883 / 2011
Advocates: T. MAHIPAL Vs ASHA GOPALAN NAIR

05 July 2013
Supreme Court
15 pages
V.K.BANSAL Vs STATE OF HARYANA & ORS.ETC.ETC.

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-000836-000851 / 2013
Diary number: 31658 / 2011
Advocates: SUMITA RAY Vs JITENDRA KUMAR

04 July 2013
Supreme Court
10 pages
S.P. MALHOTRA Vs P.N.B. .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: SLP(C) No.-039105-039105 / 2012
Diary number: 41762 / 2012
Advocates: Vs MITTER & MITTER CO.

04 July 2013
Supreme Court
25 pages
RAJARAM PRASAD YADAV Vs STATE OF BIHAR

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000830-000830 / 2013
Diary number: 3823 / 2011
Advocates: Mohit Kumar Shah Vs GOPAL SINGH

04 July 2013
Supreme Court
29 pages
UNION OF INDIA Vs M/S SWISS GARNIER LIFE SCIENCES .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005117-005117 / 2013
Diary number: 31013 / 2011
Advocates: SHREEKANT N. TERDAL Vs UMESH KUMAR KHAITAN

04 July 2013
Supreme Court
16 pages
GANGA SINGH Vs STATE OF M.P.

Bench: A.K. PATNAIK,GYAN SUDHA MISRA
Case number: Crl.A. No.-001118-001118 / 2004
Diary number: 8325 / 2004
Advocates: RAVI PRAKASH MEHROTRA Vs

04 July 2013
Supreme Court
23 pages
CHARANJIT Vs STATE OF PUNJAB

Bench: A.K. PATNAIK,GYAN SUDHA MISRA
Case number: Crl.A. No.-000232-000232 / 2007
Diary number: 29312 / 2005
Advocates: SANJAY JAIN Vs KULDIP SINGH

04 July 2013
Supreme Court
0 pages
RANJIT SINGH Vs STATE OF PUNJAB .

Bench: T.S. THAKUR,GYAN SUDHA MISRA
Case number: Crl.A. No.-001853-001853 / 2009
Diary number: 11340 / 2009
Advocates: RISHI MALHOTRA Vs KULDIP SINGH

04 July 2013
Supreme Court
0 pages
M/S. MUTHA ASSOCIATES Vs STATE OF MAHARASHTRA .

Bench: T.S. THAKUR,M.Y. EQBAL
Case number: C.A. No.-002853-002853 / 2002
Diary number: 6861 / 2001
Advocates: V. D. KHANNA Vs SHIVAJI M. JADHAV

03 July 2013
Supreme Court
36 pages
KAMLESH C. SHAH Vs THE STATE OF MAHARASHTRA

Bench: ALTAMAS KABIR,VIKRAMAJIT SEN,A.K SIKRI
Case number: W.P.(C) No.-000342-000342 / 1999
Diary number: 10964 / 1999
Advocates: AMARJIT SINGH BEDI Vs SUJATA KURDUKAR