Showing 7546 - 7560 of 41947 judgements
10 July 2013
Supreme Court
2 pages
BASANT KUMAR CHAUDHARY Vs UNION OF INDIA

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: W.P.(C) No.-000694-000694 / 2004
Diary number: 26054 / 2004
Advocates: S. CHANDRA SHEKHAR Vs

10 July 2013
Supreme Court
0 pages
KHELA BANERJEE Vs CITY MONTESSORI SCHOOL .

Bench: G.S. SINGHVI,SUDHANSU JYOTI MUKHOPADHAYA
Case number: R.P.(C) No.-002381-002382 / 2012
Diary number: 25277 / 2012
Advocates: R. P. GUPTA Vs ANIL NAG

09 July 2013
Supreme Court
28 pages
VIKAS PRATAP SINGH Vs STATE OF CHHATISGARH .

Bench: H.L. DATTU,JAGDISH SINGH KHEHAR
Case number: C.A. No.-005318-005319 / 2013
Diary number: 29124 / 2011
Advocates: KUNAL VERMA Vs DHARMENDRA KUMAR SINHA

09 July 2013
Supreme Court
16 pages
MANOJ Vs STATE OF HARYANA

Bench: T.S. THAKUR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001853-001853 / 2012
Diary number: 26796 / 2012
Advocates: RISHI MALHOTRA Vs MONIKA GUSAIN

09 July 2013
Supreme Court
28 pages
LOKESH KUMAR JAIN Vs STATE OF RAJASTHAN

Bench: T.S. THAKUR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000888-000888 / 2013
Diary number: 16083 / 2012
Advocates: MRIDULA RAY BHARADWAJ Vs PRAGATI NEEKHRA

09 July 2013
Supreme Court
23 pages
STATE OF GUJARAT Vs PWD EMPLOYEES UNION & ORS ETC.

Bench: T.S. THAKUR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-005321-005322 / 2013
Diary number: 12679 / 2012
Advocates: HEMANTIKA WAHI Vs PAREKH & CO.

09 July 2013
Supreme Court
7 pages
P. NAGESH Vs STATE OF KARNATKA

Bench: T.S. THAKUR,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-000887-000887 / 2013
Diary number: 42036 / 2012
Advocates: TEJASWI KUMAR PRADHAN Vs

09 July 2013
Supreme Court
4 pages
NATIONAL INSURANCE CO. LTD. Vs BALKAR RAM .

Bench: GYAN SUDHA MISRA,KURIAN JOSEPH
Case number: C.A. No.-002159-002159 / 2007
Diary number: 1027 / 2005
Advocates: KIRTI RENU MISHRA Vs ASHOK MATHUR

08 July 2013
Supreme Court
5 pages
BIHAR STATE TEXT BOOK WORKERS UNION Vs STATE OF BIHAR

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-005100-005100 / 2013
Diary number: 36832 / 2011
Advocates: Vs GOPAL SINGH

08 July 2013
Supreme Court
2 pages
JHAU LAL Vs MOHAN LAL .

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-005339-005340 / 2013
Diary number: 27012 / 2012
Advocates: ANU GUPTA Vs PARMANAND GAUR

08 July 2013
Supreme Court
2 pages
C.I.T Vs ESSAR PROJECTS LTD.

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-005338-005338 / 2013
Diary number: 29001 / 2012
Advocates: ANIL KATIYAR Vs E. C. AGRAWALA

08 July 2013
Supreme Court
40 pages
THRESSIAMMA JACOB ETC. ETC. Vs GEOLOGIST, DPTT.OF MINING AND GEOLOGY PALGHAT AND ORS. ETC.

Bench: R.M. LODHA,J. CHELAMESWAR,MADAN B. LOKUR
Case number: C.A. No.-004540-004548 / 2000
Diary number: 14357 / 1999
Advocates: A. RAGHUNATH Vs

08 July 2013
Supreme Court
70 pages
MOHD. JAMAL Vs UNION OF INDIA

Case number: C.A. No.-005228-005228 / 2013
Diary number: 6212 / 2008
Advocates: JITENDRA MOHAN SHARMA Vs

08 July 2013
Supreme Court
2 pages
STATE OF U.P. Vs IDRISH

Bench: H.L. GOKHALE,MADAN B. LOKUR
Case number: C.A. No.-005352-005352 / 2013
Diary number: 20106 / 2012
Advocates: ABHISHEK CHAUDHARY Vs RACHANA SRIVASTAVA

08 July 2013
Supreme Court
0 pages
STATE OF U.P. Vs GAMAL YADAV

Bench: H.L. GOKHALE,MADAN B. LOKUR
Case number: C.A. No.-005351-005351 / 2013
Diary number: 25936 / 2012
Advocates: GAURAV DHINGRA Vs RACHANA SRIVASTAVA