Showing 7531 - 7545 of 41947 judgements
15 July 2013
Supreme Court
32 pages
SONDUR GOPAL Vs SONDUR RAJINI

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-004629-004629 / 2005
Diary number: 9537 / 2005
Advocates: LIZ MATHEW Vs EJAZ MAQBOOL

15 July 2013
Supreme Court
11 pages
HONGKONG & SHANGHAI BANKING CORPN. LTD. Vs CANBANK FINANCIAL SERVICES LTD.

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-005281-005281 / 2004
Diary number: 16444 / 2004
Advocates: Vs S. THANANJAYAN

15 July 2013
Supreme Court
36 pages
BHAGWATI DEVELOPERS PVT. LTD. Vs PEERLESS GEN.FINANCE INVEST.CO.LTD.&ANR.

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-007445-007445 / 2004
Diary number: 25300 / 2003
Advocates: E. C. AGRAWALA Vs K. RAJEEV

15 July 2013
Supreme Court
11 pages
M/S TVC SKYSHOP LTD. Vs M/S RELIANCE COMMUNCIATION & INFRA.LTD.

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-005487-005487 / 2013
Diary number: 14270 / 2008
Advocates: HARDEEP SINGH ANAND Vs ABHIJAT P. MEDH

15 July 2013
Supreme Court
3 pages
LAZER Vs STATE OF TAMILNADU

Bench: H.L. GOKHALE,MADAN B. LOKUR
Case number: Writ Petition (crl.) 62 of 2013

12 July 2013
Supreme Court
2 pages
HARI OM YADAV Vs DINESH SINGH JAAT

Bench: H.L. DATTU,DIPAK MISRA
Case number: Crl.A. No.-000922-000922 / 2013
Diary number: 35007 / 2012
Advocates: RAJNISH PRASAD Vs KIRAN BHARDWAJ

12 July 2013
Supreme Court
3 pages
T.G.NANDAKUMAR Vs STATE OF KERALA .

Bench: H.L. DATTU,DIPAK MISRA
Case number: Crl.A. No.-000921-000921 / 2013
Diary number: 16602 / 2012
Advocates: AMARJIT SINGH BEDI Vs M. T. GEORGE

12 July 2013
Supreme Court
3 pages
CHEBROL SRIRAMALU Vs VAKALAPUDI SATYANARAYANA

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-005477-005477 / 2013
Diary number: 156 / 2011
Advocates: V. N. RAGHUPATHY Vs S. N. BHAT

12 July 2013
Supreme Court
5 pages
MEHSANA NAGRIK SAHKARI BANK LTD. Vs SHREEJI CAB CO.& ORS.ETC.

Bench: H.L. GOKHALE,MADAN B. LOKUR
Case number: Crl.A. No.-000968-000971 / 2013
Diary number: 16415 / 2012
Advocates: VIKASH SINGH Vs APARNA BHAT

11 July 2013
Supreme Court
14 pages
DR. JAGMITTAR SAIN BHAGAT Vs DIR. HEALTH SERVICES,HARYANA .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-005476-005476 / 2013
Diary number: 8283 / 2010
Advocates: PETITIONER-IN-PERSON Vs MONIKA GUSAIN

11 July 2013
Supreme Court
27 pages
MAHANAGAR TELEPHONE NIGAM LTD. Vs STATE OF MAHARASHTRA .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-005428-005428 / 2013
Diary number: 40425 / 2011
Advocates: MADHU SIKRI Vs AMOL NIRMALKUMAR SURYAWANSHI

11 July 2013
Supreme Court
8 pages
KARRI RAM BABU Vs CHAIRMAN,STATE LEVEL POLICE REC.BD.&ORS

Bench: GYAN SUDHA MISRA,KURIAN JOSEPH
Case number: C.A. No.-011387-011387 / 2013
Diary number: 22297 / 2012
Advocates: K. SHIVRAJ CHOUDHURI Vs G. N. REDDY

10 July 2013
Supreme Court
51 pages
LILY THOMAS Vs UNION OF INDIA .

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: W.P.(C) No.-000490-000490 / 2005
Diary number: 18924 / 2005
Advocates: PETITIONER-IN-PERSON Vs

10 July 2013
Supreme Court
68 pages
JITENDRA SINGH @ BABBOO SINGH Vs STATE OF U.P.

Bench: T.S. THAKUR,MADAN B. LOKUR
Case number: Crl.A. No.-000763-000763 / 2003
Diary number: 12497 / 2003
Advocates: SUSHIL KUMAR JAIN Vs PRAGATI NEEKHRA

10 July 2013
Supreme Court
6 pages
CHIEF ELECTION COMMISSIONER ETC. Vs JAN CHAUKIDAR (PEOPLES WATCH) .

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003040-003041 / 2004
Diary number: 9856 / 2004
Advocates: Vs SIBO SANKAR MISHRA