Showing 7516 - 7530 of 41947 judgements
17 July 2013
Supreme Court
9 pages
RAJENDRA SHARMA Vs STATE OF WEST BENGAL

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-001109-001109 / 2009
Diary number: 24917 / 2008
Advocates: GHANSHYAM JOSHI Vs AVIJIT BHATTACHARJEE

17 July 2013
Supreme Court
14 pages
ARSHAD HUSSAIN Vs STATE OF RAJASTHAN

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-000889-000889 / 2009
Diary number: 21068 / 2008
Advocates: PRATIBHA JAIN Vs PRAGATI NEEKHRA

17 July 2013
Supreme Court
12 pages
NAGAPPAN Vs STATE INSPECTOR OF POLICE, T.N.

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: Crl.A. No.-001533-001533 / 2009
Diary number: 12935 / 2006
Advocates: K. K. MANI Vs M. YOGESH KANNA

17 July 2013
Supreme Court
7 pages
SATYA PAL ANAND Vs PUNJABI HOUSING CO-OPTV. SOCIETY .

Bench: P. SATHASIVAM,J. CHELAMESWAR
Case number: SLP(C) No.-013255-013255 / 2012
Diary number: 29229 / 2011
Advocates: PETITIONER-IN-PERSON Vs B. S. BANTHIA

17 July 2013
Supreme Court
4 pages
OKHLA ENCLAVE PLOT HOLDERS WEL. ASON. Vs U O I

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: W.P.(C) No.-000876-000876 / 1996
Diary number: 62174 / 1990
Advocates: SUMITA HAZARIKA Vs P. PARMESWARAN

16 July 2013
Supreme Court
10 pages
BHAVANAGAR MUN.CORP. Vs SALIMBHAI UMARBHAI MANSURI

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-005498-005498 / 2013
Diary number: 40416 / 2011
Advocates: JATIN ZAVERI Vs O. P. BHADANI

16 July 2013
Supreme Court
133 pages
STATE OF MAHARASHTRA Vs INDIAN HOTEL & RETAURANTS ASSN.

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR
Case number: C.A. No.-002705-002705 / 2006
Diary number: 11270 / 2006
Advocates: ASHA GOPALAN NAIR Vs V. D. KHANNA

16 July 2013
Supreme Court
8 pages
STATE OF PUNJAB & ANR.. Vs BALJIT SINGH .

Bench: H.L. GOKHALE,MADAN B. LOKUR
Case number: C.A. No.-000966-000966 / 2013
Diary number: 518 / 2013
Advocates: NARESH BAKSHI Vs

16 July 2013
Supreme Court
52 pages
M/S INTEGRATED FINANCE CO.LTD. Vs RESERVE BANK OF INDIA ETC.ETC.

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: C.A. No.-005505-005508 / 2013
Diary number: 13825 / 2008
Advocates: E. C. AGRAWALA Vs S. R. SETIA

16 July 2013
Supreme Court
51 pages
ARATHI BANDI Vs BANDI JAGADRAKSHAKA RAO .

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000934-000936 / 2013
Diary number: 40797 / 2010
Advocates: KAILASH CHAND Vs SANJAY JAIN

16 July 2013
Supreme Court
8 pages
M/S HOTEL QUEEN ROAD P.LTD. Vs RAM PARSHOTAM MITTAL .

Bench: ALTAMAS KABIR,ANIL R. DAVE
Case number: C.A. No.-005499-005499 / 2013
Diary number: 13166 / 2010
Advocates: PUJA SHARMA Vs RESPONDENT-IN-PERSON

16 July 2013
Supreme Court
4 pages
STATE OF KERALA Vs R. SUDHA .

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-005522-005522 / 2013
Diary number: 31304 / 2011
Advocates: RAMESH BABU M. R. Vs SHIV SAGAR TIWARI

16 July 2013
Supreme Court
118 pages
SUBHASH POPATLAL DAVE Vs UNION OF INDIA & ANR.

Bench: ALTAMAS KABIR,GYAN SUDHA MISRA,J. CHELAMESWAR
Case number: Writ Petition (crl.) 137 of 2011

15 July 2013
Supreme Court
16 pages
ROHIT CHAUHAN Vs SURINDER SINGH .

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-005475-005475 / 2013
Diary number: 22420 / 2011
Advocates: MISHRA SAURABH Vs KAMALDEEP GULATI

15 July 2013
Supreme Court
19 pages
KACHCHH JAL SANKAT NIVARAN SAMITI Vs STATE OF GUJARAT

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-002957-002957 / 2013
Diary number: 827 / 2006
Advocates: Vs HEMANTIKA WAHI