Showing 7501 - 7515 of 41947 judgements
23 July 2013
Supreme Court
6 pages
AKKODE JUMAYATH PALLI PARIPALANA COMMITT Vs P.V. IBRAHIM HAJI .

Bench: K.S. RADHAKRISHNAN,A.K SIKRI
Case number: C.A. No.-006124-006125 / 2013
Diary number: 7891 / 2011
Advocates: K. RAJEEV Vs P. V. DINESH

23 July 2013
Supreme Court
23 pages
GIAN CHAND Vs STATE OF HARYANA

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-002302-002302 / 2010
Diary number: 1577 / 2009
Advocates: J. P. DHANDA Vs KAMAL MOHAN GUPTA

22 July 2013
Supreme Court
10 pages
GURBINDER KAUR BRAR Vs UOI

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-005885-005885 / 2013
Diary number: 20334 / 2011
Advocates: JYOTI MENDIRATTA Vs JATINDER KUMAR BHATIA

22 July 2013
Supreme Court
10 pages
MD.EQBAL Vs STATE OF JHARKHAND

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-000109-000110 / 2011
Diary number: 17659 / 2010
Advocates: KUMUD LATA DAS Vs GOPAL PRASAD

22 July 2013
Supreme Court
4 pages
BHAGUBHAI VITTHALBHAI PATEL Vs UNION OF INDIA .

Bench: H.L. GOKHALE,MADAN B. LOKUR
Case number: C.A. No.-006040-006040 / 2013
Diary number: 9167 / 2013
Advocates: KAILASH CHAND Vs

18 July 2013
Supreme Court
25 pages
FACULTY ASSOCIATION OF AIIMS Vs UNION OF INDIA .

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,RANJAN GOGOI,M.Y. EQBAL,VIKRAMAJIT SEN
Case number: C.A. No.-004500-004500 / 2002
Diary number: 312 / 2002
Advocates: SHEKHAR KUMAR Vs SUSHMA SURI

18 July 2013
Supreme Court
30 pages
DHARAM PAL Vs STATE OF HARYANA

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,RANJAN GOGOI,M.Y. EQBAL,VIKRAMAJIT SEN
Case number: Crl.A. No.-000148-000148 / 2003
Diary number: 14918 / 2002
Advocates: VINAY GARG Vs KAMAL MOHAN GUPTA

18 July 2013
Supreme Court
9 pages
YASHWANT SINGH Vs STATE OF BIHAR .

Bench: ALTAMAS KABIR,ANIL R. DAVE,VIKRAMAJIT SEN
Case number: SLP(C) No.-026824-026824 / 2012
Diary number: 25588 / 2012
Advocates: MUSHTAQ AHMAD Vs MANISH KUMAR SARAN

18 July 2013
Supreme Court
6 pages
KETANKUMAR GOPALBHAI TANDEL Vs STATE OF GUJARAT

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000556-000556 / 2004
Diary number: 60257 / 2004
Advocates: S. C. PATEL Vs HEMANTIKA WAHI

18 July 2013
Supreme Court
16 pages
SANT LONGOWAL INSTT.OF ENGG.& TECH. Vs SURESH CHANDRA VERMA

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-005828-005828 / 2013
Diary number: 38863 / 2012
Advocates: JINENDRA JAIN Vs HIMANSHU SHEKHAR

18 July 2013
Supreme Court
11 pages
C.I.T.,GUJARAT Vs VIJAYBHAI N.CHANDRANI

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-005888-005888 / 2013
Diary number: 41057 / 2010
Advocates: B. V. BALARAM DAS Vs P. S. SUDHEER

18 July 2013
Supreme Court
1 pages
RAGHU @ RAGHAVENDRA Vs STATE OF KARNATAKA

Bench: H.L. DATTU,DIPAK MISRA
Case number: Crl.A. No.-000401-000401 / 2012
Diary number: 2173 / 2012
Advocates: Vs V. N. RAGHUPATHY

18 July 2013
Supreme Court
203 pages
CHRISTIAN MEDICAL COLLEGE VELLORE & ORS Vs UNION OF INDIA AND ORS.

Bench: ALTAMAS KABIR,ANIL R. DAVE,VIKRAMAJIT SEN
Case number: Transfer Case (civil) 98 of 2012

17 July 2013
Supreme Court
60 pages
SALIL BALI Vs UNION OF INDIA

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: W.P.(C) No.-000010-000010 / 2013
Diary number: 425 / 2013
Advocates: PETITIONER-IN-PERSON Vs

17 July 2013
Supreme Court
94 pages
JAGDISH PRASAD SHARMA ETC.ETC. Vs STATE OF BIHAR .

Bench: ALTAMAS KABIR,SURINDER SINGH NIJJAR,J. CHELAMESWAR
Case number: C.A. No.-005527-005543 / 2013
Diary number: 19145 / 2010
Advocates: DEVASHISH BHARUKA Vs GOPAL SINGH