Showing 7486 - 7500 of 41947 judgements
29 July 2013
Supreme Court
12 pages
GOVINDA BALA PATIL (D) BY LRS. Vs GANPATI RAMCHANDRA NAIKWADE (D) BY LRS.

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-001675-001675 / 2004
Diary number: 11246 / 2003
Advocates: ANIL KUMAR JHA Vs K. V. SREEKUMAR

26 July 2013
Supreme Court
7 pages
STATE OF U.P.NOW UTTARAKHAND Vs VINIT TRADERS & INVESTMENT LTD.

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-006086-006086 / 2013
Diary number: 40642 / 2011
Advocates: ABHISHEK ATREY Vs ANAGHA S. DESAI

26 July 2013
Supreme Court
2 pages
JANDEL SINGH Vs STATE OF M.P.

Bench: H.L. DATTU,M.Y. EQBAL
Case number: Crl.A. No.-001045-001045 / 2013
Diary number: 17046 / 2009
Advocates: ASHA GOPALAN NAIR Vs C. D. SINGH

25 July 2013
Supreme Court
7 pages
UNION OF INDIA Vs RAJESH KUMAR GOND

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: SLP(C) No.-017419-017419 / 2009
Diary number: 15166 / 2009
Advocates: ARVIND KUMAR SHARMA Vs DHARMENDRA KUMAR SINHA

25 July 2013
Supreme Court
16 pages
BARKU BHAVRAO BHASKAR Vs STATE OF MAHARASHTRA

Bench: A.K. PATNAIK,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-000910-000910 / 2010
Diary number: 28003 / 2008
Advocates: REVATHY RAGHAVAN Vs ASHA GOPALAN NAIR

25 July 2013
Supreme Court
19 pages
KANTILAL MARTAJI PANDOR Vs STATE OF GUJARAT

Bench: A.K. PATNAIK,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001567-001567 / 2007
Diary number: 31108 / 2007
Advocates: AISHWARYA BHATI Vs HEMANTIKA WAHI

25 July 2013
Supreme Court
12 pages
MUN.CORP.OF GR.MUMBAI Vs KOHINOOR CTNL INFRS.CO.P.LTD..

Bench: G.S. SINGHVI,H.L. GOKHALE
Case number: C.A. No.-011150-011150 / 2013
Diary number: 33403 / 2012
Advocates: MEERA MATHUR Vs SHIVAJI M. JADHAV

25 July 2013
Supreme Court
19 pages
STATE OF U.P. Vs PANKAJ KUMAR VISHNOI

Bench: DIPAK MISRA,VIKRAMAJIT SEN
Case number: C.A. No.-002366-002367 / 2011
Diary number: 32321 / 2009
Advocates: GUNNAM VENKATESWARA RAO Vs MANOJ K. MISHRA

25 July 2013
Supreme Court
34 pages
APOLLO COLLEGE OF VETERINARY MEDICINE Vs RAJASTHAN STATE VETERINARY COUNCIL

Bench: CHIEF JUSTICE,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-006842-006842 / 2014
Diary number: 39728 / 2011
Advocates: VIKAS MEHTA Vs D. S. MAHRA

24 July 2013
Supreme Court
9 pages
KAILASH Vs STATE OF M.P.

Bench: A.K. PATNAIK,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-002260-002260 / 2009
Diary number: 23014 / 2007
Advocates: ASHOK KUMAR SHARMA Vs

24 July 2013
Supreme Court
17 pages
ANUJ KUMAR GUPTA @ SETHI GUPTA Vs STATE OF BIHAR

Bench: A.K. PATNAIK,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001575-001575 / 2009
Diary number: 4403 / 2008
Advocates: RAKHI RAY Vs GOPAL SINGH

23 July 2013
Supreme Court
5 pages
STATE OF BIHAR Vs SUDHIR CHANDRA KUMAR .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-000200-000200 / 2011
Diary number: 10285 / 2009
Advocates: GOPAL SINGH Vs

23 July 2013
Supreme Court
7 pages
C.KESHAVAMURTHY Vs H.K.ABDUL ZABBAR

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: Crl.A. No.-001026-001026 / 2013
Diary number: 11087 / 2009
Advocates: RAJEEV SINGH Vs ANJANA CHANDRASHEKAR

23 July 2013
Supreme Court
12 pages
KALIYA Vs STATE OF M.P.

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-000228-000228 / 2008
Diary number: 1756 / 2006
Advocates: MRIDULA RAY BHARADWAJ Vs

23 July 2013
Supreme Court
0 pages
COMMNR. OF CENTRAL EXCISE, MADURAI Vs M/S. AYYAPPAN TEXTILES LTD.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,J. CHELAMESWAR
Case number: C.A. No.-006766-006766 / 2003
Diary number: 8846 / 2003
Advocates: B. KRISHNA PRASAD Vs RR-EX-PARTE