Judgements

Showing 736 - 750 of 41947 judgements
02 September 2019
Supreme Court
9 pages
EX.SEPOY (WASHERMAN) RAM KHILAWAN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-006977-006978 / 2019
Diary number: 8013 / 2015
Advocates: KAILASH CHAND Vs MUKESH KUMAR MARORIA

30 August 2019
Supreme Court
15 pages
M/S TULSI NARAYAN GARG Vs THE M.P. ROAD DEVELOPMENT AUTHORITY

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-006726-006729 / 2019
Diary number: 47525 / 2018
Advocates: DHARMENDRA KUMAR SINHA Vs

30 August 2019
Supreme Court
14 pages
SYED ZAINUL ABEDEEN Vs RAJASTHAN BOARD OF MUSLIM WAQF.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: C.A. No.-007130-007130 / 2010
Diary number: 13891 / 2009
Advocates: LAKSHMI RAMAN SINGH Vs AFTAB ALI KHAN

29 August 2019
Supreme Court
23 pages
RAJASTHAN HIGH COURT JODHPUR Vs NEETU HARSH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-006696-006696 / 2019
Diary number: 18247 / 2017
Advocates: MUKUL KUMAR Vs

29 August 2019
Supreme Court
35 pages
VINIT GARG Vs UNIVERSITY GRANTS COMMISSION,

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: W.P.(C) No.-001510 / 2018
Diary number: 43503 / 2018
Advocates: D. ABHINAV RAO Vs

29 August 2019
Supreme Court
139 pages
VITHALDAS JAGANNATH KHATRI (D) THROUGH SMT. SHAKUNTALA ALIAS SUSHMI Vs THE STATE OF MAHARASHTRA REVENUE AND FOREST DEPARTMENT

Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-006006-006006 / 2009
Diary number: 7820 / 2008
Advocates: AJAY KUMAR TALESARA Vs NISHANT RAMAKANTRAO KATNESHWARKAR

28 August 2019
Supreme Court
3 pages
M/S GANGA BHAVANI CONSTRUCTIONS Vs THE STATE OF ANDHRA PRADESH

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001290-001290 / 2019
Diary number: 44091 / 2018
Advocates: RAMESHWAR PRASAD GOYAL Vs

28 August 2019
Supreme Court
26 pages
M/S N RAMACHANDRA REDDY Vs THE STATE OF TELANGANA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: C.A. No.-006673-006673 / 2019
Diary number: 11424 / 2019
Advocates: SUMANTH NOOKALA Vs

28 August 2019
Supreme Court
5 pages
RABINDRA KUMAR SHAW Vs UNION OF INDIA MINISTRY OF DEFENCE

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004852-004852 / 2011
Diary number: 16768 / 2011
Advocates: SANJAY KUMAR DUBEY Vs B. V. BALARAM DAS

28 August 2019
Supreme Court
8 pages
THE STATE OF TAMIL NADU Vs G. HEMALATHAA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-006669-006669 / 2019
Diary number: 21694 / 2019
Advocates: K. V. VIJAYAKUMAR Vs

28 August 2019
Supreme Court
15 pages
DR. PROFESSOR RAJENDRA CHAUDHARY Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-006667-006668 / 2019
Diary number: 27076 / 2018
Advocates: DIVYAKANT LAHOTI Vs

28 August 2019
Supreme Court
6 pages
KOTTANGADA B.MOTAIAH Vs MACHIMADA BELLIAPPA

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-005134-005134 / 2013
Diary number: 30187 / 2008
Advocates: S. N. BHAT Vs

28 August 2019
Supreme Court
76 pages
THE STATE OF RAJASTHAN AND ORS. Vs LORD NOTHBOOK AND ORS.

Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-006677-006677 / 2019
Diary number: 41174 / 2016
Advocates: MILIND KUMAR Vs KUMAR MIHIR

27 August 2019
Supreme Court
11 pages
COMMISSIONER OF INCOME TAX KARNAL Vs M/S CARPET INDIA.PANIPAT(HARYANA)

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004590-004590 / 2018
Diary number: 2796 / 2009
Advocates: ANIL KATIYAR Vs T. MAHIPAL

27 August 2019
Supreme Court
14 pages
BOBINDRA KUMAR Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-006642-006642 / 2019
Diary number: 6813 / 2019
Advocates: CHANDRA PRAKASH Vs