Judgements

Showing 61 - 75 of 41947 judgements
04 March 2020
Supreme Court
10 pages
NIRMALA KOTHARI Vs UNITED INDIA INSURANCE CO.LTD.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE KRISHNA MURARI
Case number: C.A. No.-001999-002000 / 2020
Diary number: 17391 / 2018
Advocates: JASMEET SINGH Vs

04 March 2020
Supreme Court
180 pages
INTERNET AND MOBILE ASSOCIATION OF INDIA Vs RESERVE BANK OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Case number: W.P.(C) No.-000528 / 2018
Diary number: 19230 / 2018
Advocates: Taruna Singh Gohil Vs Harpreet Singh Ajmani

04 March 2020
Supreme Court
12 pages
PATRAM Vs GRAM PANCHAYAT KATWAR

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-006319-006319 / 2009
Diary number: 26061 / 2008
Advocates: PREM MALHOTRA Vs SANJAY JAIN

04 March 2020
Supreme Court
9 pages
TULSA DEVI NIROLA Vs RADHA NIROLA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-001835-001835 / 2020
Diary number: 27378 / 2017
Advocates: RAMESHWAR PRASAD GOYAL Vs

04 March 2020
Supreme Court
13 pages
MADHYA PRADESH HOUSING AND INFRASTRUCTIVE DEVELOPMENT BOARD Vs VIJAY BODANA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-001998-001998 / 2020
Diary number: 31214 / 2017
Advocates: RAJNISH KUMAR JHA Vs

04 March 2020
Supreme Court
30 pages
C. JAYACHANDRAN Vs STATE OF KERALA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001993-001995 / 2020
Diary number: 33704 / 2019
Advocates: JOHN MATHEW Vs

04 March 2020
Supreme Court
51 pages
NEW INDIA ASSURANCE CO. LTD Vs HILLI MULTIPURPOSE COLD STORAGE PVT LTD

Judgment by: HON'BLE MR. JUSTICE VINEET SARAN
Case number: C.A. No.-010941-010942 / 2013
Diary number: 35086 / 2013
Advocates: MANJEET CHAWLA Vs

04 March 2020
Supreme Court
16 pages
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LIMITED Vs DEPUTY COMMISSIONER OF INCOME TAX LARGE TAX PAYER UNIT 1

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001992-001992 / 2020
Diary number: 35446 / 2019
Advocates: B. VIJAYALAKSHMI MENON Vs

04 March 2020
Supreme Court
37 pages
MANAGING DIRECTOR CHHATTISGARH STATE CO OPERATIVE BANK MARYADIT Vs ZILA SAHKARI KENDRIYA BANK MARYADIT

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-001961-001961 / 2020
Diary number: 36304 / 2018
Advocates: VIKRANT SINGH BAIS Vs

04 March 2020
Supreme Court
82 pages
ANKIT ASHOK JALAN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: W.P.(Crl.) No.-000362 / 2019
Diary number: 45322 / 2019
Advocates: AMIT K. NAIN Vs

04 March 2020
Supreme Court
4 pages
HINDUSTAN CONSTRUCTION COMPANY LTD Vs NHPC LTD

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: T.P.(C) No.-003053 / 2019
Diary number: 44473 / 2019
Advocates: E. C. AGRAWALA Vs

03 March 2020
Supreme Court
28 pages
THE ADDITIONAL COMMISSIONER REVENUE Vs AKHALAQ HUSSAIN .

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-007346-007346 / 2010
Diary number: 62 / 2009
Advocates: JATINDER KUMAR BHATIA Vs MANJU JETLEY

03 March 2020
Supreme Court
18 pages
M/S. NEW ERA FABRICS LTD. Vs BHANUMATI KESHRICHAND JHAVERI

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: MA-001301 / 2018
Diary number: 15777 / 2018
Advocates: MANSOOR ALI Vs

03 March 2020
Supreme Court
27 pages
K. VIRUPAKSHA Vs THE STATE OF KARNATAKA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: Crl.A. No.-000377-000377 / 2020
Diary number: 18450 / 2019
Advocates: BRIJESH KUMAR TAMBER Vs

03 March 2020
Supreme Court
12 pages
RAMESH SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-001918-001918 / 2020
Diary number: 22520 / 2018
Advocates: EQUITY LEX ASSOCIATES Vs