Showing 7471 - 7485 of 41947 judgements
05 August 2013
Supreme Court
2 pages
TEK RAM(D) THR.LRS. Vs COMMISSIONER OF INCOME TAX, FARIDABAD

Bench: H.L. DATTU,M.Y. EQBAL
Case number: C.A. No.-006262-006262 / 2013
Diary number: 20377 / 2011
Advocates: GOPAL SINGH Vs ANIL KATIYAR

05 August 2013
Supreme Court
12 pages
STATE OF ORISSA Vs KANHU CHARAN MAJHI

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-009650-009650 / 2013
Diary number: 32171 / 2011
Advocates: SHIBASHISH MISRA Vs CHANDRA BHUSHAN PRASAD

02 August 2013
Supreme Court
28 pages
RAMCHANDRA Vs R.M., UNITED INDIA INS.CO.LTD.

Bench: G.S. SINGHVI,GYAN SUDHA MISRA
Case number: C.A. No.-008725-008725 / 2012
Diary number: 21761 / 2007
Advocates: V. N. RAGHUPATHY Vs P. N. PURI

02 August 2013
Supreme Court
2 pages
S.PERIAMMAL Vs INSP.OF POLICE

Bench: J. CHELAMESWAR,J. CHELAMESWAR
Case number: Crl.A. No.-001141-001141 / 2013
Diary number: 7663 / 2012
Advocates: SENTHIL JAGADEESAN Vs M. YOGESH KANNA

02 August 2013
Supreme Court
4 pages
SACHIN PAWAR Vs STATE OF U.P..

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: Crl.A. No.-001142-001142 / 2013
Diary number: 28158 / 2012
Advocates: D. N. GOBURDHAN Vs AFTAB ALI KHAN

02 August 2013
Supreme Court
34 pages
DHARMENDRA KIRTHAL Vs STATE OF U.P. & ANR.

Bench: H.L. GOKHALE,DIPAK MISRA
Case number: Writ Petition (crl.) 100 of 2010

01 August 2013
Supreme Court
54 pages
REKHA JAIN Vs NATIOANL INSURANCE CO.LTD. .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-005370-005372 / 2013
Diary number: 33948 / 2011
Advocates: SIBO SANKAR MISHRA Vs SHALU SHARMA

01 August 2013
Supreme Court
18 pages
REKHA JAIN Vs NATIONAL INSURANCE CO.LTD.

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-005373-005375 / 2013
Diary number: 33947 / 2011
Advocates: SIBO SANKAR MISHRA Vs SHALU SHARMA

01 August 2013
Supreme Court
31 pages
DIGAMBER Vs STATE OF MAHARASHTRA .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-005346-005346 / 2013
Diary number: 8396 / 2006
Advocates: LAWYER S KNIT & CO Vs ANIL SHRIVASTAV

31 July 2013
Supreme Court
47 pages
STATE BANK OF INDIA THR. GENERAL MANAGER Vs NATIONAL HOUSING BANK

Bench: R.M. LODHA,J. CHELAMESWAR,MADAN B. LOKUR
Case number: C.A. No.-002155-002155 / 1999
Diary number: 5747 / 1999
Advocates: SANJAY KAPUR Vs E. C. AGRAWALA

30 July 2013
Supreme Court
14 pages
D.H.B.V.N.L VIDYUT NAGAR, HISAR Vs YASHVIR SINGH GULIA

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-006150-006150 / 2013
Diary number: 41304 / 2012
Advocates: KAMAL MOHAN GUPTA Vs GAURAV SHARMA

30 July 2013
Supreme Court
13 pages
STATE OF M.P. Vs MOHAN .

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001052-001052 / 2013
Diary number: 22896 / 2012
Advocates: C. D. SINGH Vs ARVIND KUMAR

29 July 2013
Supreme Court
14 pages
DEVENDRA KUMAR Vs STATE OF UTTARANCHAL .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-001155-001155 / 2006
Diary number: 18862 / 2004
Advocates: NANITA SHARMA Vs JATINDER KUMAR BHATIA

29 July 2013
Supreme Court
15 pages
SANTOSH KUMAR MEENA Vs GOVT. OF N.C.T. OF DELHI .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-006115-006115 / 2013
Diary number: 29375 / 2010
Advocates: K. N. RAI Vs P. PARMESWARAN

29 July 2013
Supreme Court
20 pages
LUCKNOW K.GRAMIN BANK(NOW)ALLAHABAD UP Vs RAJENDRA SINGH

Bench: ANIL R. DAVE,A.K SIKRI
Case number: C.A. No.-006142-006142 / 2013
Diary number: 8434 / 2012
Advocates: MITTER & MITTER CO. Vs RAJEEV SINGH