Showing 7456 - 7470 of 41947 judgements
08 August 2013
Supreme Court
2 pages
HARBHAJAN KUMAR(D) TR.LRS. Vs COLLECTOR LAQ & COLONIZATION DEPT.

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-006775-006775 / 2013
Diary number: 18761 / 2012
Advocates: ANIS AHMED KHAN Vs JAGJIT SINGH CHHABRA

08 August 2013
Supreme Court
11 pages
COMMISSIONER OF INCOME TAX Vs CHHABIL DASS AGARWAL

Bench: H.L. DATTU,M.Y. EQBAL
Case number: C.A. No.-006704-006704 / 2013
Diary number: 21757 / 2011
Advocates: B. V. BALARAM DAS Vs NARESH KUMAR

07 August 2013
Supreme Court
8 pages
MGB GRAMIN BANK Vs CHAKRAWARTI SINGH

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-006348-006348 / 2013
Diary number: 13978 / 2010
Advocates: ANIL KUMAR SANGAL Vs VASUDEVAN RAGHAVAN

07 August 2013
Supreme Court
18 pages
POONA TIMBER MERCHANTS & SAW MILLS ASSO. Vs STATE OF MAHARASHTRA .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-002152-002152 / 2008
Diary number: 18508 / 2005
Advocates: P. N. PURI Vs LAWYER S KNIT & CO

07 August 2013
Supreme Court
24 pages
NIHAL SINGH Vs STATE OF PUNJAB .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-001059-001059 / 2005
Diary number: 13318 / 2003
Advocates: ANIS AHMED KHAN Vs AJAY PAL

07 August 2013
Supreme Court
7 pages
J & K INST.OF MGT.PUBLI ADMIN & RUR DEVT Vs RENU BALA .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-006141-006141 / 2013
Diary number: 1142 / 2011
Advocates: SUNIL FERNANDES Vs AMBHOJ KUMAR SINHA

07 August 2013
Supreme Court
7 pages
SEC.DEPT.OF ATOMIC ENERGY Vs M.K.BAWANE

Bench: ANIL R. DAVE,A.K. SIKRI
Case number: C.A. No.-006389-006389 / 2013
Diary number: 28604 / 2011
Advocates: SHREEKANT N. TERDAL Vs

06 August 2013
Supreme Court
4 pages
TARA V GANJU Vs BASANT & CO..

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-006273-006273 / 2013
Diary number: 8658 / 2012
Advocates: PRADEEP KUMAR BAKSHI Vs LAWYER S KNIT & CO

06 August 2013
Supreme Court
34 pages
BAKHSHISH SINGH Vs STATE OF PUNJAB

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001110-001110 / 2009
Diary number: 32459 / 2008
Advocates: NIRAJ GUPTA Vs KULDIP SINGH

06 August 2013
Supreme Court
21 pages
SHAM LAL Vs STATE OF PUNJAB .

Bench: G.S. SINGHVI,GYAN SUDHA MISRA
Case number: C.A. No.-006284-006284 / 2013
Diary number: 5216 / 2011
Advocates: ARUN K. SINHA Vs K J JOHN AND CO

06 August 2013
Supreme Court
13 pages
JITENDRA KUMAR KHAN Vs PEERLESS GEN.FINANCE & INVEST.CO.LTD&ORS

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-006784-006784 / 2013
Diary number: 16411 / 2004
Advocates: RANJAN MUKHERJEE Vs K. RAJEEV

05 August 2013
Supreme Court
5 pages
FINANCIAL COMMR.(REV)& SEC.PUNJAB Vs GURKIRPAL SINGH

Bench: B.S. CHAUHAN,V. GOPALA GOWDA
Case number: SLP(C) No.-021780-021780 / 2008
Diary number: 21847 / 2008
Advocates: KULDIP SINGH Vs KAILASH CHAND

05 August 2013
Supreme Court
31 pages
ORISSA POWER TRANSMISSION CORP.LTD. Vs ASIAN SCHOOL OF BUSINESS MGMT.TRUST &ORS

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-006257-006257 / 2013
Diary number: 1266 / 2013
Advocates: RAJ KUMAR MEHTA Vs SANTOSH KUMAR - I

05 August 2013
Supreme Court
5 pages
SMT. T.GAYATRI DEVI Vs DR.TALLEPANENI SREEKANTH

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-006721-006721 / 2013
Diary number: 28556 / 2012
Advocates: M. VIJAYA BHASKAR Vs ANIRUDDHA P. MAYEE

05 August 2013
Supreme Court
4 pages
RAJESWARI(D) BY LRS. Vs OFFICIAL ASSIGNEE

Bench: H.L. DATTU,M.Y. EQBAL
Case number: C.A. No.-006263-006263 / 2013
Diary number: 30901 / 2008
Advocates: K. K. MANI Vs