Showing 7441 - 7455 of 41947 judgements
16 August 2013
Supreme Court
12 pages
ASSTT.ENGR. RAJASTHAN S.A.M.BOARD,KOTA Vs MOHAN LAL

Bench: R.M. LODHA,MADAN B. LOKUR
Case number: C.A. No.-006795-006795 / 2013
Diary number: 6128 / 2006
Advocates: Vs BADRI PRASAD SINGH

16 August 2013
Supreme Court
14 pages
VIKAS Vs STATE OF RAJASTHAN

Bench: H.L. DATTU,M.Y. EQBAL
Case number: Crl.A. No.-001190-001190 / 2013
Diary number: 19886 / 2013
Advocates: PRATIBHA JAIN Vs

14 August 2013
Supreme Court
21 pages
JOSPHINE JAMES Vs UNITED INDIA INSURANCE CO.LTD.

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-005985-005985 / 2013
Diary number: 13343 / 2012
Advocates: MANJEET CHAWLA Vs DEBASIS MISRA

14 August 2013
Supreme Court
19 pages
COMMISSIONER OF CENTRAL EXCISE,MUMBAI IV Vs M/S. CIENS LABORATORIES

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-006988-006988 / 2003
Diary number: 12246 / 2003
Advocates: B. KRISHNA PRASAD Vs S. NARAIN & CO.

14 August 2013
Supreme Court
16 pages
STATE OF JHARKHAND Vs JITENDRA KUMAR SRIVASTAVA

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-006770-006770 / 2013
Diary number: 27769 / 2008
Advocates: ANIL K. JHA Vs SUSHMA SURI

13 August 2013
Supreme Court
72 pages
ALAKNANDA HYDRO POWER CO. LTD THROUGH ITS AUTHORISED SIGNATORY MR. S. DHAWAN Vs ANUJ JOSHI

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: C.A. No.-006736-006736 / 2013
Diary number: 39304 / 2011
Advocates: HIMANSHU SHEKHAR Vs SANTOSH SINGH

13 August 2013
Supreme Court
44 pages
PRABHUDAS DAMODAR KOTECHA Vs MANHARBALA JERAM DMODAR

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: SLP(C) No.-020763-020764 / 2007
Diary number: 30290 / 2007
Advocates: Vs T. MAHIPAL

13 August 2013
Supreme Court
15 pages
LALU PRASAD @ LALU PRASAD YADAV Vs STATE OF JHARKHAND

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: SLP(Crl) No.-005513-005513 / 2013
Diary number: 20750 / 2013

13 August 2013
Supreme Court
16 pages
RAJ RISHI MEHRA Vs STATE OF PUNJAB

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: W.P.(C) No.-000073-000073 / 2013
Diary number: 3237 / 2013
Advocates: Vs RAHUL GUPTA

13 August 2013
Supreme Court
12 pages
BUDDHADEB RUIDAS & ORS.ETC.ETC. Vs BUDDHADEB RUIDAS .ETC.ETC.

Bench: H.L. DATTU,DIPAK MISRA
Case number: C.A. No.-006748-006749 / 2013
Diary number: 4555 / 2012
Advocates: Vs ANIP SACHTHEY

12 August 2013
Supreme Court
11 pages
STATE OF PUNJAB Vs MADAN MOHAN LAL VERMA

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-002052-002052 / 2010
Diary number: 29768 / 2009
Advocates: ARVIND KUMAR SHARMA Vs CAVEATOR-IN-PERSON

12 August 2013
Supreme Court
14 pages
MANOJ MANU Vs UNION OF INDIA .

Bench: ANIL R. DAVE,A.K. SIKRI
Case number: C.A. No.-006707-006707 / 2013
Diary number: 26331 / 2011
Advocates: SATYA MITRA GARG Vs LALITA KAUSHIK

12 August 2013
Supreme Court
18 pages
DHARMINDER SINGH @ VIJAY SINGH Vs STATE

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001614-001614 / 2010
Diary number: 1971 / 2010
Advocates: MANJU JETLEY Vs ANIL KATIYAR

12 August 2013
Supreme Court
14 pages
STATE OF M.P. Vs BABULAL .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001156-001156 / 2013
Diary number: 28065 / 2012
Advocates: C. D. SINGH Vs NIKILESH RAMACHANDRAN

12 August 2013
Supreme Court
43 pages
DEEPALI GUNDU SURWASE Vs KRANTI JUNIOR ADHYAPAK .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-006767-006767 / 2013
Diary number: 2984 / 2012
Advocates: GAURAV AGRAWAL Vs SUDHANSHU S. CHOUDHARI