Showing 7426 - 7440 of 41947 judgements
22 August 2013
Supreme Court
2 pages
GOPAL KRISHAN MITTAL Vs M/S. BOMBAY MOTORS .

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007111-007111 / 2013
Diary number: 24293 / 2009
Advocates: S. JANANI Vs R. C. KAUSHIK

22 August 2013
Supreme Court
15 pages
DR. SUBRAMANIAN SWAMY AND ORS. Vs RAJU THR.MEMBER JUVENILE JUSTICE BRD&ANR

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: Special Leave Petition (crl.) 1953 of 2013

21 August 2013
Supreme Court
14 pages
SUNITA JUGALKISHORE GILDA Vs RAMANLAL UDHOJI TANNA (DEAD)THR.LRS &ORS

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-006966-006966 / 2013
Diary number: 17868 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs

21 August 2013
Supreme Court
15 pages
K.V. RAJENDRAN Vs SUPERINTENDENT OF POLICE, CBCID SOUTH

Bench: B.S. CHAUHAN,SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: SLP(Crl) No.-004548-004548 / 2012
Diary number: 8754 / 2012
Advocates: Vs A. RADHAKRISHNAN

21 August 2013
Supreme Court
21 pages
STATE OF U.P. Vs ASHOK KUMAR SRIVASTAVA

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-006967-006967 / 2013
Diary number: 24057 / 2010
Advocates: ABHISTH KUMAR Vs VIVEK SINGH

21 August 2013
Supreme Court
5 pages
U.P. STATE ROAD TRANSPORT CORP. Vs C.P. GOSWAMY

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-006968-006968 / 2013
Diary number: 16513 / 2013
Advocates: PRADEEP MISRA Vs

21 August 2013
Supreme Court
13 pages
MANJEET SINGH KHERA Vs STATE OF MAHARASHTRA

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Special Leave Petition (crl.) 5897 of 2013

19 August 2013
Supreme Court
7 pages
INDRAJ SINGH(D) BY LRS. Vs STATE OF HARYANA

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-006958-006958 / 2013
Diary number: 24218 / 2010
Advocates: VISHWA PAL SINGH Vs KAMAL MOHAN GUPTA

19 August 2013
Supreme Court
18 pages
S.GOVINDARAJU Vs STATE OF KARNATAKA

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-002280-002280 / 2009
Diary number: 23936 / 2009
Advocates: RAGHAVENDRA S. SRIVATSA Vs

19 August 2013
Supreme Court
14 pages
VENKATESAN Vs RANI

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-000462-000462 / 2008
Diary number: 15367 / 2006
Advocates: K. K. MANI Vs M. YOGESH KANNA

19 August 2013
Supreme Court
72 pages
RAM TAWAKYA SINGH Vs STATE OF BIHAR .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-006831-006831 / 2013
Diary number: 3423 / 2013
Advocates: SANJAY JAIN Vs ARDHENDUMAULI KUMAR PRASAD

16 August 2013
Supreme Court
21 pages
M/S RANA GIRDERS LTD. Vs UNION OF INDIA .

Bench: ANIL R. DAVE,A.K. SIKRI
Case number: C.A. No.-006802-006802 / 2013
Diary number: 6815 / 2012
Advocates: RAJESH KUMAR Vs SHRISH KUMAR MISRA

16 August 2013
Supreme Court
13 pages
YOGESH YADAV Vs UNION OF INDIA .

Bench: ANIL R. DAVE,A.K. SIKRI
Case number: C.A. No.-006799-006799 / 2013
Diary number: 35574 / 2011
Advocates: HARISH PANDEY Vs SUSHMA SURI

16 August 2013
Supreme Court
20 pages
M/S V.K.M.KATTHA INDUSTRIES P.LTD. Vs STATE OF HARYANA .

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: C.A. No.-006792-006792 / 2013
Diary number: 22594 / 2008
Advocates: Vs RAVINDRA BANA

16 August 2013
Supreme Court
12 pages
PT.RAVISHANKAR SHUKLA UNIVERSITY Vs GOPAL MISHRA

Bench: R.M. LODHA,MADAN B. LOKUR
Case number: C.A. No.-006794-006794 / 2013
Diary number: 11435 / 2013
Advocates: VIKRANT SINGH BAIS Vs KUMUD LATA DAS