Judgements

23 August 2013
Supreme Court
6 pages

UNION OF INDIA Vs G.R.RAMA KRISHNA

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-007032-007032 / 2013
Diary number: 17755 / 2011
Advocates: D. S. MAHRA Vs ASHA GOPALAN NAIR

23 August 2013
Supreme Court
11 pages

STATE OF ORISSA Vs KHAGA @ KHAGESWAR NAIK .

Bench: R.M. LODHA,CHANDRAMAULI KR. PRASAD
Case number: Crl.A. No.-001249-001249 / 2013
Diary number: 15560 / 2011
Advocates: RADHA SHYAM JENA Vs RACHANA JOSHI ISSAR

23 August 2013
Supreme Court
19 pages

STATE OF UTTARANCHAL Vs SHIV CHARAN SINGH BHANDARI .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-007328-007329 / 2013
Diary number: 9700 / 2012
Advocates: RACHANA SRIVASTAVA Vs E. C. AGRAWALA

23 August 2013
Supreme Court
3 pages

CHAIRMAN BIHAR SCHOOL EXAM.BOARD Vs SANJAY KUMAR .

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007132-007132 / 2013
Diary number: 32151 / 2011
Advocates: GOPAL SINGH Vs NEERAJ SHEKHAR

23 August 2013
Supreme Court
2 pages

SUNDER Vs STATE OF U.P.

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: Crl.A. No.-001258-001258 / 2013
Diary number: 3841 / 2013
Advocates: R. D. UPADHYAY Vs

23 August 2013
Supreme Court
1 pages

GOA COASTAL ZONE MG. AUTH. Vs RUDRESH NAIK

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-006815-006815 / 2013
Diary number: 22601 / 2013
Advocates: T. MAHIPAL Vs

22 August 2013
Supreme Court
17 pages

GM, SRI SIDDESHWARA CO-OP.BANK LTD. Vs SRI IKBAL .

Bench: R.M. LODHA,CHANDRAMAULI KR. PRASAD
Case number: C.A. No.-006989-006990 / 2013
Diary number: 14752 / 2012
Advocates: S. N. BHAT Vs RAJESH MAHALE

22 August 2013
Supreme Court
18 pages

IN REF.. Vs RAMESHWAR PRASAD GOYAL AOR

Case number: CONMT.PET.(C) No.-000312-000312 / 2013
Diary number: 25997 / 2013
Advocates: BY COURTS MOTION Vs

22 August 2013
Supreme Court
7 pages

LAND ACQUISITION COLLECTOR,MOHALI Vs SURINDER KAUR

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-006993-006993 / 2013
Diary number: 22425 / 2008
Advocates: RACHANA JOSHI ISSAR Vs TUSHAR BAKSHI

22 August 2013
Supreme Court
14 pages

RAJA @ SASIKUMAR Vs STATE TR.INSP.OF POLICE

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: Crl.A. No.-001839-001839 / 2009
Diary number: 23073 / 2008
Advocates: GEETHA KOVILAN Vs M. YOGESH KANNA

22 August 2013
Supreme Court
12 pages

BASAWARAJ Vs SPL.LAQ OFFICER

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-006974-006974 / 2013
Diary number: 31935 / 2011
Advocates: R. D. UPADHYAY Vs

22 August 2013
Supreme Court
11 pages

POPAT BAHIRU GOVARDHANE ETC Vs SPL.LAND ACQUISITION OFFICER

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-006976-006980 / 2013
Diary number: 8504 / 2012
Advocates: GAURAV AGRAWAL Vs

22 August 2013
Supreme Court
10 pages

M/S YOUNG ACHIEVERS Vs IMS LEARNING RESOURCES PVT.LTD.

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-006997-006997 / 2013
Diary number: 33931 / 2012
Advocates: Vs VIJAY KUMAR

22 August 2013
Supreme Court
11 pages

FIONA SHRIKHANDE Vs STATE OF MAHARASHTRA

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-001231-001231 / 2013
Diary number: 689 / 2013
Advocates: Vs FARID F. KARACHIWALA

22 August 2013
Supreme Court
6 pages

VINAY KUMAR TH:ITS P.A. HOLDER Vs GURDEEP SINGH .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-007156-007156 / 2013
Diary number: 3126 / 2012