Showing 7396 - 7410 of 41947 judgements
27 August 2013
Supreme Court
13 pages
ADVOCATES ASSN.BANGALORE Vs UNION OF INDIA & ORS.

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: C.A. No.-007159-007159 / 2013
Diary number: 22878 / 2012
Advocates: Vs ARVIND KUMAR SHARMA

27 August 2013
Supreme Court
17 pages
UNION OF INDIA Vs BHANWAR LAL MUNDAN

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-007292-007292 / 2013
Diary number: 7769 / 2012
Advocates: B. KRISHNA PRASAD Vs AISHWARYA BHATI

27 August 2013
Supreme Court
28 pages
SWAMY DEVI DAYAL HOS. & DENTAL COLLEGE Vs U.O.I

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: SLP(C) No.-025698-025698 / 2013
Diary number: 24872 / 2013
Advocates: ASHOK K. MAHAJAN Vs

27 August 2013
Supreme Court
18 pages
CHENDA @ CHANDA RAM Vs STATE OF CHHATISGARH

Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH
Case number: Crl.A. No.-001285-001285 / 2013
Diary number: 30879 / 2011
Advocates: DEVVRAT Vs C. D. SINGH

27 August 2013
Supreme Court
27 pages
BHAJAN SINGH Vs STATE OF UTTARAKHAND .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-007706-007706 / 2013
Diary number: 32332 / 2012
Advocates: A. SUBBA RAO Vs RACHANA SRIVASTAVA

27 August 2013
Supreme Court
3 pages
NAGPUR CERAMIC P.LTD.TR.M.D. Vs CHANDRIKA ETC.ETC.

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007178-007180 / 2013
Diary number: 2524 / 2012
Advocates: NIRNIMESH DUBE Vs CHANDER SHEKHAR ASHRI

27 August 2013
Supreme Court
3 pages
M/S ISHWARYA ASSOCIATES Vs THE BRUHATH BANG. MAHANAGAR PALIKA

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-007177-007177 / 2013
Diary number: 13856 / 2009
Advocates: NARENDRA KUMAR Vs E. C. VIDYA SAGAR

26 August 2013
Supreme Court
13 pages
PEPSU ROAD TRANSPORT CORP. Vs NATIONAL INSURANCE CO.

Bench: GYAN SUDHA MISRA,KURIAN JOSEPH
Case number: C.A. No.-008276-008276 / 2009
Diary number: 35619 / 2008
Advocates: K. K. MOHAN Vs SHALU SHARMA

26 August 2013
Supreme Court
10 pages
MASTER MALLIKARJUN Vs DIVNL.MGR.NATIONAL INS.CO.LTD.

Bench: GYAN SUDHA MISRA,KURIAN JOSEPH
Case number: C.A. No.-007139-007139 / 2013
Diary number: 36664 / 2011
Advocates: V. N. RAGHUPATHY Vs SHALU SHARMA

26 August 2013
Supreme Court
2 pages
PREM CHAND Vs STATE OF HIMACHAL PRADESH

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: Crl.A. No.-001274-001274 / 2013
Diary number: 17696 / 2012
Advocates: E. C. AGRAWALA Vs SYED MEHDI IMAM

26 August 2013
Supreme Court
3 pages
SOWMITHRI S. Vs STATE OF ASSAM .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: Crl.A. No.-001273-001273 / 2013
Diary number: 20686 / 2012
Advocates: V. K. SIDHARTHAN Vs CORPORATE LAW GROUP

26 August 2013
Supreme Court
12 pages
KAMLESH PRABHUDAS TANNA Vs STATE OF GUJARAT

Bench: K.S. RADHAKRISHNAN,DIPAK MISRA
Case number: Crl.A. No.-001517-001517 / 2007
Diary number: 28483 / 2007
Advocates: NIDHI Vs HEMANTIKA WAHI

26 August 2013
Supreme Court
21 pages
COMMR.OF CENTRAL EXCISE,JALANDHAR Vs M/S KAY KAY INDUSTRIES

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-007031-007031 / 2009
Diary number: 19910 / 2007
Advocates: B. KRISHNA PRASAD Vs RAJAN NARAIN

26 August 2013
Supreme Court
33 pages
KISHAN GOPAL Vs LALA .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-007137-007137 / 2013
Diary number: 19838 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs M. M. KASHYAP

26 August 2013
Supreme Court
45 pages
M/S. ECON ANTRI LTD. Vs M/S. ROM INDUSTRIES LTD.

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: Crl.A. No.-001079-001079 / 2006
Diary number: 26005 / 2004
Advocates: VIKAS MEHTA Vs KAMAKSHI S. MEHLWAL