Showing 7381 - 7395 of 41947 judgements
02 September 2013
Supreme Court
2 pages
MENTE MURALI K RAO(D) TR.LR.WIFE Vs UNION OF INDIA TR.GEN.MGR.CEN.RLY.A.P

Bench: H.L. DATTU,M.Y. EQBAL
Case number: C.A. No.-007716-007716 / 2013
Diary number: 22968 / 2012
Advocates: V. N. RAGHUPATHY Vs SHREEKANT N. TERDAL

02 September 2013
Supreme Court
2 pages
DAROPTI Vs HARPHOOL SINGH (D) THR.LRS. .

Bench: H.L. DATTU,M.Y. EQBAL
Case number: C.A. No.-007717-007717 / 2013
Diary number: 13470 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs NANITA SHARMA

30 August 2013
Supreme Court
16 pages
BAL GOPAL MAHESHWARI Vs SANJEEV KUMAR GUPTA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: C.A. No.-007279-007279 / 2013
Diary number: 32469 / 2007
Advocates: ANIS AHMED KHAN Vs D. N. GOBURDHAN

30 August 2013
Supreme Court
28 pages
ANEESH D. LAWANDE Vs STATE OF GOA

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: W.P.(C) No.-000598-000598 / 2013
Diary number: 23121 / 2013
Advocates: JAYANT MOHAN Vs

30 August 2013
Supreme Court
1 pages
ANEESH D. LAWANDE Vs STATE OF GOA .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: CONMT.PET.(C) No.-000303-000303 / 2013
Diary number: 24186 / 2013
Advocates: JAYANT MOHAN Vs

30 August 2013
Supreme Court
3 pages
R.JAYANTHI Vs STATE OF KARNATAKA

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: Crl.A. No.-001339-001339 / 2013
Diary number: 13647 / 2012
Advocates: SANJAY JAIN Vs V. N. RAGHUPATHY

30 August 2013
Supreme Court
4 pages
RAJIBA LOACHAN PATRO Vs BHARAT PETROLEUM CORP. OF INDIA .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-007704-007705 / 2013
Diary number: 15917 / 2012
Advocates: KEDAR NATH TRIPATHY Vs B. KRISHNA PRASAD

30 August 2013
Supreme Court
2 pages
AKASH TR.FATHER & LEGAL GUARDIAN Vs NATIONAL INSURANCE CO. LTD.

Bench: H.L. DATTU,M.Y. EQBAL
Case number: C.A. No.-007324-007324 / 2013
Diary number: 36827 / 2010
Advocates: SAURABH TRIVEDI Vs MANJEET CHAWLA

29 August 2013
Supreme Court
24 pages
SINGARENI COLLIERIES CO. LTD. Vs VEMUGANTI RAMAKRISHAN RAO .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-007212-007213 / 2013
Diary number: 6833 / 2010
Advocates: P. PARMESWARAN Vs SRIDHAR POTARAJU

29 August 2013
Supreme Court
50 pages
I.S.SIKANDAR (D) BY LRS. Vs K.SUBRAMANI .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-007306-007306 / 2013
Diary number: 9159 / 2009
Advocates: G. N. REDDY Vs V. N. RAGHUPATHY

29 August 2013
Supreme Court
5 pages
GULAB CHAND Vs PRADEEP KR.DEHALWAL

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA,M.Y. EQBAL
Case number: Crl.A. No.-001301-001301 / 2013
Diary number: 3672 / 2012
Advocates: K. RAJEEV Vs PRAGATI NEEKHRA

27 August 2013
Supreme Court
58 pages
RAMACHANDRA NARAYAN NAYAK Vs KARNATAKA NEERAVARI NIGAM LTD. .

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-000077-000084 / 2004
Diary number: 19170 / 2003
Advocates: E. C. VIDYA SAGAR Vs ANITHA SHENOY

27 August 2013
Supreme Court
8 pages
BALDEV KRISHAN Vs SATYA NARAIN

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-007163-007163 / 2013
Diary number: 20272 / 2011
Advocates: PRATIBHA JAIN Vs AISHWARYA BHATI

27 August 2013
Supreme Court
10 pages
RAJASTHAN AGR.UNIV.BIKANER Vs STATE OF RAJASTHAN

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-007160-007160 / 2013
Diary number: 5650 / 2011
Advocates: SUSHIL KUMAR JAIN Vs SARAD KUMAR SINGHANIA

27 August 2013
Supreme Court
21 pages
SHIMBHU Vs STATE OF HARYANA

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: Crl.A. No.-001278-001279 / 2013
Diary number: 1033 / 2012
Advocates: RISHI MALHOTRA Vs MONIKA GUSAIN