Showing 7366 - 7380 of 41947 judgements
06 September 2013
Supreme Court
15 pages
STATE OF MAHARASHTRA Vs LAHU @ LAHUKUMAR RAMCHANDRA DHEKHANE

Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH
Case number: Crl.A. No.-000218-000218 / 2008
Diary number: 16269 / 2005
Advocates: ASHA GOPALAN NAIR Vs (MRS. ) VIPIN GUPTA

06 September 2013
Supreme Court
10 pages
VIJAY S. SATHAYE Vs INDIAN AIRLINES LTD. .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: SLP(C) No.-024220-024221 / 2007
Diary number: 32082 / 2007
Advocates: Vs BINA GUPTA

05 September 2013
Supreme Court
41 pages
UNION OF INDIA Vs B.V.GOPINATH

Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL
Case number: C.A. No.-007761-007761 / 2013
Diary number: 39502 / 2010
Advocates: B. V. BALARAM DAS Vs BALBIR SINGH GUPTA

05 September 2013
Supreme Court
9 pages
SATISH MUTUALLY AIDED COOP. HOUSING SOCI Vs YAMJALA MALLA REDDY .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-007909-007911 / 2013
Diary number: 30496 / 2011
Advocates: SRIDHAR POTARAJU Vs ANANGA BHATTACHARYYA

04 September 2013
Supreme Court
30 pages
GANGABHAVANI Vs RAYAPATI VENKAT REDDY .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-000084-000084 / 2011
Diary number: 31282 / 2007
Advocates: P. VINAY KUMAR Vs D. BHARATHI REDDY

03 September 2013
Supreme Court
11 pages
GURDIP SINGH Vs STATE OF PUNJAB

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: Crl.A. No.-001308-001308 / 2013
Diary number: 20440 / 2009
Advocates: S. K. VERMA Vs KULDIP SINGH

03 September 2013
Supreme Court
14 pages
TARABAI Vs GOVT. OF KARNATAKA .

Bench: H.L. GOKHALE,RANJANA PRAKASH DESAI
Case number: C.A. No.-001361-001361 / 2006
Diary number: 4062 / 2006
Advocates: RAJESH MAHALE Vs R. D. UPADHYAY

03 September 2013
Supreme Court
28 pages
SHAHID BALWA Vs U.O.I. .

Bench: G.S. SINGHVI,K.S. RADHAKRISHNAN
Case number: W.P.(C) No.-000548-000548 / 2012
Diary number: 40685 / 2012
Advocates: KAUSHIK PODDAR Vs

03 September 2013
Supreme Court
12 pages
M/S. KCP LTD. Vs COMMNR. OF CENTRAL EXCISE, CHENNAI

Bench: H.L. DATTU,ANIL R. DAVE
Case number: C.A. No.-005509-005510 / 2003
Diary number: 14680 / 2003
Advocates: RAKESH K. SHARMA Vs B. KRISHNA PRASAD

03 September 2013
Supreme Court
57 pages
UNION OF INDIA Vs NAMIT SHARMA

Bench: A.K. PATNAIK,A.K. SIKRI
Case number: R.P.(C) No.-002309-002309 / 2012
Diary number: 34018 / 2012
Advocates: B. V. BALARAM DAS Vs AMIT SHARMA

02 September 2013
Supreme Court
11 pages
NOOR SABA Vs ANOOP MISHRA

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000003-000003 / 2012
Diary number: 37122 / 2011
Advocates: Vs SUSHMA SURI

02 September 2013
Supreme Court
22 pages
MINU ROUT Vs SATYA PRADYUMNA MOHAPATRA .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-007368-007368 / 2013
Diary number: 33713 / 2011
Advocates: DEBASIS MISRA Vs JOSEPH ARISTOTLE S.

02 September 2013
Supreme Court
12 pages
GOVT. OF KERALA Vs SUDHIR KUMAR SHARMA .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-007364-007364 / 2013
Diary number: 6750 / 2005
Advocates: M. T. GEORGE Vs E. M. S. ANAM

02 September 2013
Supreme Court
16 pages
PREM SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-000925-000925 / 2009
Diary number: 23023 / 2008
Advocates: Vs PRAGATI NEEKHRA

02 September 2013
Supreme Court
2 pages
HINDUSTAN PETROLEUM CORPN.LTD. Vs M/S. SIBA GAS AGENCY .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-007799-007799 / 2013
Diary number: 10659 / 2012
Advocates: SANJAY KAPUR Vs CHANDER SHEKHAR ASHRI