Showing 7351 - 7365 of 41947 judgements
10 September 2013
Supreme Court
7 pages
LONDHE PRAKASH BHAGWAN Vs DATTATRAYA EKNATH MANE

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-007921-007921 / 2013
Diary number: 38943 / 2010
Advocates: SUDHANSHU S. CHOUDHARI Vs ANIL KUMAR

09 September 2013
Supreme Court
25 pages
BHANWAR LAL Vs RAJASTHAN BOARD OF MUSLIM WAKF

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-007902-007902 / 2013
Diary number: 18016 / 2006
Advocates: B. D. SHARMA Vs LAKSHMI RAMAN SINGH

09 September 2013
Supreme Court
19 pages
STATE OF MAHARASHTRA Vs NAMDEO ETC.ETC.

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-007899-007901 / 2013
Diary number: 24630 / 2012
Advocates: ASHA GOPALAN NAIR Vs ANAGHA S. DESAI

09 September 2013
Supreme Court
26 pages
PINAKIN MAHIPATRAY RAWAL Vs STATE OF GUJARAT

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000811-000811 / 2004
Diary number: 6964 / 2004
Advocates: ANIRUDDHA P. MAYEE Vs HEMANTIKA WAHI

09 September 2013
Supreme Court
3 pages
AMIT PANDEY E.T.C. Vs STATE OF BIHAR .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: SLP(Crl) No.-006710-006713 / 2012
Diary number: 25188 / 2012
Advocates: Vs GOPAL SINGH

09 September 2013
Supreme Court
1 pages
O.P.BHANDARI Vs UNION OF INDIA .

Bench: H.L. DATTU,M.Y. EQBAL
Case number: W.P.(C) No.-000354-000354 / 2005
Diary number: 14561 / 2005
Advocates: Vs B. KRISHNA PRASAD

09 September 2013
Supreme Court
1 pages
COMMR.OF INCOME TAX,BANGALORE Vs UNITED SPIRITS LTD.

Bench: H.L. DATTU,M.Y. EQBAL
Case number: C.A. No.-003215-003215 / 2011
Diary number: 2865 / 2007
Advocates: B. V. BALARAM DAS Vs SRIKALA GURUKRISHNA KUMAR

09 September 2013
Supreme Court
27 pages
MAHARASHTRA EKTA HAWKWERS UNION Vs MUNICIPAL CORPORATION,GREATER MUMBAI&ORS

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-004156-004157 / 2002
Diary number: 14964 / 2000
Advocates: PRATIBHA JAIN Vs

06 September 2013
Supreme Court
12 pages
DELHI UNION OF JOURNL CO-OP.HSE.BUIL.LD. Vs UNION OF INDIA .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-007384-007384 / 2013
Diary number: 2247 / 2009
Advocates: SHANKAR DIVATE Vs SUCHITRA ATUL CHITALE

06 September 2013
Supreme Court
5 pages
PUNJAB SCHOOL EDUCATION BOARD Vs DALIP CHAND .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-007820-007820 / 2013
Diary number: 5321 / 2008
Advocates: Vs JAGJIT SINGH CHHABRA

06 September 2013
Supreme Court
38 pages
ROHILKHAND MED. COLLEG. & HOSP. BAREILY Vs M.C.I

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: W.P.(C) No.-000585-000585 / 2013
Diary number: 22646 / 2013
Advocates: RAJIV RANJAN DWIVEDI Vs

06 September 2013
Supreme Court
12 pages
NAGAR PANCHAYAT,KURWAI Vs MAHESH KUMAR SINGHAL .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-007821-007821 / 2013
Diary number: 21342 / 2008
Advocates: JAGJIT SINGH CHHABRA Vs MISHRA SAURABH

06 September 2013
Supreme Court
5 pages
DEVENDRA PATEL Vs RAM PAL SINGH .

Bench: R.M. LODHA,MADAN B. LOKUR
Case number: C.A. No.-007907-007907 / 2013
Diary number: 1866 / 2011
Advocates: GAURAV AGRAWAL Vs R. C. KOHLI

06 September 2013
Supreme Court
31 pages
UMESH KUMAR Vs STATE OF A.P.

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001305-001305 / 2013
Diary number: 18965 / 2012
Advocates: ANUPAM LAL DAS Vs G. N. REDDY

06 September 2013
Supreme Court
13 pages
UNION OF INDIA Vs B.BANERJEE

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJAN GOGOI
Case number: C.A. No.-007298-007298 / 2013
Diary number: 37822 / 2011
Advocates: SHREEKANT N. TERDAL Vs TAYENJAM MOMO SINGH