Showing 7336 - 7350 of 41947 judgements
12 September 2013
Supreme Court
15 pages
SOMA SURESH KUMAR Vs GOVERNMENT OF ANDHRA PRADESH .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: W.P.(C) No.-000614-000614 / 2007
Diary number: 29453 / 2007
Advocates: A. VENAYAGAM BALAN Vs D. BHARATHI REDDY

12 September 2013
Supreme Court
19 pages
STATE OF U.P. Vs M/S LAKSHMI SUGAR & OIL MILLS LTD.

Bench: T.S. THAKUR,JAGDISH SINGH KHEHAR
Case number: SLP(C) No.-003306-003306 / 2011
Diary number: 23955 / 2010
Advocates: Vs ARJUN HARKAULI

12 September 2013
Supreme Court
52 pages
BHARATI TAMANG Vs UNION OF INDIA & ORS.

Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Writ Petition (crl.) 159 of 2012

11 September 2013
Supreme Court
12 pages
HILL PROPERTIES LTD. Vs UNION BANK OF INDIA .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-007939-007939 / 2013
Diary number: 14152 / 2012
Advocates: K J JOHN AND CO Vs SHIV KUMAR SURI

11 September 2013
Supreme Court
6 pages
KULMEET KAUR MAHAL Vs STATE OF PUNJAB

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-007940-007940 / 2013
Diary number: 24547 / 2013
Advocates: KAMALDEEP GULATI Vs

11 September 2013
Supreme Court
4 pages
JAINA WINES PVT. LTD. Vs STATE OF MAHARASHTRA .

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-008232-008234 / 2013
Diary number: 28383 / 2010
Advocates: CHANDAN RAMAMURTHI Vs UDAY B. DUBE

11 September 2013
Supreme Court
18 pages
SHANMUGAM Vs STATE REP. BY INSPECTOR OF POLICE,T.NADU

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: Crl.A. No.-001623-001623 / 2009
Diary number: 1837 / 2008
Advocates: SUSHIL BALWADA Vs M. YOGESH KANNA

11 September 2013
Supreme Court
15 pages
RASHMI METALIKS LTD. Vs KOLKATA METROP. DEV. AUTH.

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-006772-006772 / 2013
Diary number: 23548 / 2013
Advocates: SHIBASHISH MISRA Vs

10 September 2013
Supreme Court
4 pages
MOUMITA KAR NEE HALDER Vs SUBRATA KAR

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: SLP(C) No.-007936-007936 / 2010
Diary number: 4304 / 2010
Advocates: Vs ABHIJIT SENGUPTA

10 September 2013
Supreme Court
2 pages
PANDHARI VITHAL CHAME Vs MAHARASHTRA INDSL.DEV.CORPN.TH.R.MNGR&AN

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-008071-008071 / 2013
Diary number: 40983 / 2012
Advocates: ASHOK KUMAR GUPTA II Vs ANIL SHRIVASTAV

10 September 2013
Supreme Court
3 pages
WAJIDMIYA ABDUL RAHEMAN SHAIKH Vs MAHARASHTRA IND. DEV. COR.

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-008056-008056 / 2013
Diary number: 21079 / 2013
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

10 September 2013
Supreme Court
2 pages
KASHINATH BASAPPA JANAPURE Vs M.I.D.CORPN. THR.REG.MANAGER

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-008072-008072 / 2013
Diary number: 39686 / 2012
Advocates: ASHOK KUMAR GUPTA II Vs ANIL SHRIVASTAV

10 September 2013
Supreme Court
24 pages
SUNIL DAMODAR GAIKWAD Vs STATE OF MAHARASHTRA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: Crl.A. No.-000165-000166 / 2011
Diary number: 40581 / 2010
Advocates: RAMESH CHANDRA MISHRA Vs ASHA GOPALAN NAIR

10 September 2013
Supreme Court
8 pages
LAFARGE AGGREGATES & CONCRETE INDIA P.LD Vs SUKARSH AZAD

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001941-001941 / 2013
Diary number: 4301 / 2011
Advocates: KHAITAN & CO. Vs ABHISHEK ATREY

10 September 2013
Supreme Court
8 pages
MSR LEATHERS Vs S. PALANIAPPAN

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000261-000264 / 2002
Diary number: 4771 / 2001
Advocates: ARPUTHAM ARUNA AND CO Vs K. K. MANI