Judgements

Showing 721 - 735 of 41947 judgements
03 September 2019
Supreme Court
5 pages
SHISHUPAL SINGH Vs THE STATE OF UTTAR PRADESH HOME DEPARTMENT STATION HOUSE OFFICER

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: Crl.A. No.-001327-001327 / 2019
Diary number: 3018 / 2017
Advocates: ARJUN GARG Vs

03 September 2019
Supreme Court
3 pages
UNION OF INDIA Vs TARSEM SINGH

Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-007064-007064 / 2019
Diary number: 8773 / 2019
Advocates: DEVASHISH BHARUKA Vs

03 September 2019
Supreme Court
6 pages
UBER INDIA SYSTEMS PVT LTD Vs COMPETITION COMMISSION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-000641-000641 / 2017
Diary number: 2103 / 2017
Advocates: S. S. SHROFF Vs

03 September 2019
Supreme Court
7 pages
VIJAY NATHALAL GOHIL Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: Crl.A. No.-000042-000042 / 2010
Diary number: 18762 / 2009
Advocates: ASHOK KUMAR SINGH Vs NISHANT RAMAKANTRAO KATNESHWARKAR

03 September 2019
Supreme Court
15 pages
UMESH TUKARAM PADWAL . Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001029-001029 / 2014
Diary number: 1362 / 2014
Advocates: RAVINDRA KESHAVRAO ADSURE Vs NISHANT RAMAKANTRAO KATNESHWARKAR

03 September 2019
Supreme Court
13 pages
M.J.THULSIRAMAN Vs COMMR.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-004676-004676 / 2010
Diary number: 8655 / 2009
Advocates: R. N. KESWANI Vs

03 September 2019
Supreme Court
33 pages
MANJIT SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-001079-001079 / 2011
Diary number: 12728 / 2008
Advocates: KAMINI JAISWAL Vs

03 September 2019
Supreme Court
22 pages
M/S GEO MILLER & CO.PVT.LTD. Vs CHAIRMAN, RAJASTHAN VIDYUT UTPADAN NIGAM LTD.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-000967-000967 / 2010
Diary number: 34225 / 2007
Advocates: VISHWAJIT SINGH Vs

02 September 2019
Supreme Court
3 pages
VASHDEO R BHOJWANI Vs ABHYUDAYA CO OPERATIVE BANK LTD

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-011020 / 2018
Diary number: 41615 / 2018
Advocates: JAY KISHOR SINGH Vs

02 September 2019
Supreme Court
28 pages
M.C. MEHTA Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: W.P.(C) No.-013029-013029 / 1985
Diary number: 63998 / 1985
Advocates: APPLICANT-IN-PERSON Vs

02 September 2019
Supreme Court
4 pages
POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH CHANDIGARH Vs M/S KALSI CONSTRUCTION COMPANY

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-007148-007148 / 2019
Diary number: 28474 / 2019
Advocates: SUDARSHAN RAJAN Vs

02 September 2019
Supreme Court
9 pages
EX.SEPOY (WASHERMAN) RAM KHILAWAN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-008013-008013 / 2015
Diary number: 8013 / 2015
Advocates: KAILASH CHAND Vs MUKESH KUMAR MARORIA

02 September 2019
Supreme Court
32 pages
ROHAN VIRANI Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-006753-006753 / 2019
Diary number: 27786 / 2019
Advocates: PRAMOD B. AGARWALA Vs

02 September 2019
Supreme Court
6 pages
SEP. SATGUR SINGH Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-001857 / 2018
Diary number: 33941 / 2015
Advocates: AFTAB ALI KHAN Vs

02 September 2019
Supreme Court
46 pages
PREM SINGH Vs THE STATE OF UTTAR PRADESH SECRETARY

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-006798-006798 / 2019
Diary number: 1851 / 2011
Advocates: DINESH KUMAR GARG Vs KAMLENDRA MISHRA