Showing 7321 - 7335 of 41947 judgements
13 September 2013
Supreme Court
4 pages
BHASHA CONST. & IND. PROJ. PVT. LTD. Vs SHINING VYAPAR PVT. LTD.

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-008258-008258 / 2013
Diary number: 17668 / 2013
Advocates: PRAMOD DAYAL Vs

13 September 2013
Supreme Court
38 pages
STANDARD CHARTERED BANK Vs DHARMINDER BHOHI .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-008486-008486 / 2013
Diary number: 8226 / 2012
Advocates: CHANDRA BHUSHAN PRASAD Vs KRISHAN KUMAR

13 September 2013
Supreme Court
2 pages
RAVINDRA @ BALA JAGARIATH PATIL Vs STATE OF MAHARASHTRA

Bench: H.L. DATTU,M.Y. EQBAL
Case number: Crl.A. No.-001438-001438 / 2013
Diary number: 36013 / 2012
Advocates: SHOMILA BAKSHI Vs ASHA GOPALAN NAIR

13 September 2013
Supreme Court
3 pages
ASSISTANT COMMERCIAL TAXES OFFICER Vs M/S PAREKH ENTERPRISES

Bench: H.L. DATTU,M.Y. EQBAL
Case number: C.A. No.-008216-008216 / 2013
Diary number: 39463 / 2009
Advocates: IRSHAD AHMAD Vs

13 September 2013
Supreme Court
32 pages
ESHA BHATTACHARJEE Vs MG.COMMIT.OF RAGHUNATHPUR NAFAR ACAD.&OR

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-008183-008184 / 2013
Diary number: 23771 / 2011
Advocates: KUNAL CHATTERJI Vs AVIJIT BHATTACHARJEE

13 September 2013
Supreme Court
38 pages
MANJIT SINGH Vs STATE OF PUNJAB

Bench: DIPAK MISRA,VIKRAMAJIT SEN
Case number: Crl.A. No.-002042-002042 / 2010
Diary number: 23480 / 2009
Advocates: Vs SATYENDRA KUMAR

13 September 2013
Supreme Court
58 pages
P.B.DESAI Vs STATE OF MAHARASHTRA

Bench: A.K. PATNAIK,A.K. SIKRI
Case number: Crl.A. No.-001432-001432 / 2013
Diary number: 37991 / 2012
Advocates: KARANJAWALA & CO. Vs JYOTI MENDIRATTA

13 September 2013
Supreme Court
26 pages
RESURGENCE INDIA Vs ELECTION COMMISSION OF INDIA

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: W.P.(C) No.-000121-000121 / 2008
Diary number: 8036 / 2008

13 September 2013
Supreme Court
29 pages
A.C. NARAYANAN Vs STATE OF MAHARASHTRA

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: Crl.A. No.-000073-000073 / 2007
Diary number: 28921 / 2005
Advocates: VIKAS MEHTA Vs ASHA GOPALAN NAIR

13 September 2013
Supreme Court
12 pages
SUMIT MEHTA Vs STATE OF N.C.T. OF DELHI

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI
Case number: Crl.A. No.-001436-001436 / 2013
Diary number: 42782 / 2012
Advocates: JAYANT KUMAR MEHTA Vs D. S. MAHRA

13 September 2013
Supreme Court
30 pages
H.P. SCHEDULED TRIBES EMP.FEDN Vs HIMACHAL PRADESH S.V.K.K .

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: SLP(C) No.-030143-030143 / 2009
Diary number: 34345 / 2009
Advocates: ANIP SACHTHEY Vs DEBASIS MISRA

13 September 2013
Supreme Court
23 pages
STATE OF A.P.THR.I.G.NATIONAL INV.AGENCY Vs MD.HUSSAIN @ SALEEM

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: Special Leave Petition (crl.) 7375 of 2012

13 September 2013
Supreme Court
9 pages
A.S.V.NARAYANAN RAO Vs RATNAMALA & ANR

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: Special Leave Petition (crl.) 649 of 2011

12 September 2013
Supreme Court
12 pages
NAWAL KISHORE VERMA Vs STATE OF BIHAR .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-008220-008220 / 2013
Diary number: 35694 / 2011
Advocates: AMIT PAWAN Vs GOPAL SINGH

12 September 2013
Supreme Court
24 pages
MANOHAR LAL SHARMA Vs M.C.I

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: W.P.(C) No.-000590-000590 / 2013
Diary number: 22849 / 2013
Advocates: K. SARADA DEVI Vs