Showing 7306 - 7320 of 41947 judgements
17 September 2013
Supreme Court
7 pages
R. VENKATA RAMANA Vs THE UNITED INDIA INSURANCE CO. LTD.

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-008283-008283 / 2013
Diary number: 25591 / 2011
Advocates: VENKATESWARA RAO ANUMOLU Vs DEBASIS MISRA

17 September 2013
Supreme Court
32 pages
AJOY ACHARYA Vs STATE BUREAU OF INV.AGAINST ECO.OFFENCE

Bench: P SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001454-001454 / 2013
Diary number: 37745 / 2011
Advocates: VIKAS MEHTA Vs C. D. SINGH

17 September 2013
Supreme Court
13 pages
M/S ESCORTS LTD. Vs RAMA MUKHERJEE

Bench: P SATHASIVAM,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001457-001457 / 2013
Diary number: 25572 / 2012
Advocates: LAWYER S KNIT & CO Vs DEBASIS MISRA

17 September 2013
Supreme Court
30 pages
GAIL (INDIA) LTD Vs GUJARAT STATE PETROLEUM CORPN. LTD

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-008263-008263 / 2013
Diary number: 20995 / 2013
Advocates: N. L. GANAPATHI Vs

17 September 2013
Supreme Court
5 pages
NIDHAN SINGH (D) TH LRS. Vs SANTA SINGH (D) TH LRS.

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-008575-008575 / 2013
Diary number: 25798 / 2006
Advocates: UGRA SHANKAR PRASAD Vs PURNIMA BHAT

17 September 2013
Supreme Court
9 pages
CHANNABASAPPA(DEAD) BY LR Vs STATE OF KARNATAKA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJAN GOGOI
Case number: C.A. No.-008289-008289 / 2013
Diary number: 18945 / 2006
Advocates: RAJESH MAHALE Vs

17 September 2013
Supreme Court
12 pages
PUNJAB STATE POWER CORP.LTD.PATIALA &ANR Vs ATMA SINGH GREWAL

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: SLP(C) No.-029589-029589 / 2009
Diary number: 33077 / 2009
Advocates: HARINDER MOHAN SINGH Vs A. VENAYAGAM BALAN

17 September 2013
Supreme Court
41 pages
KOLLAM CHANDRA SEKHAR Vs KOLLAM PADMA LATHA

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-008264-008264 / 2013
Diary number: 5171 / 2007
Advocates: TATINI BASU Vs Y. RAJA GOPALA RAO

17 September 2013
Supreme Court
13 pages
EDUCARE CHARITABLE TRUST Vs U.O.I

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: SLP(C) No.-022910-022910 / 2013
Diary number: 21483 / 2013
Advocates: E. M. S. ANAM Vs

16 September 2013
Supreme Court
11 pages
STATE OF RAJASTHAN Vs BAL KISHAN MATHUR(D) TR.LRS..

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJAN GOGOI
Case number: C.A. No.-008243-008243 / 2013
Diary number: 20659 / 2009
Advocates: MILIND KUMAR Vs SHIV SAGAR TIWARI

16 September 2013
Supreme Court
4 pages
RAGHVENDRA KUMAR Vs PRABAL KUMAR .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-008333-008333 / 2013
Diary number: 811 / 2011
Advocates: EQUITY LEX ASSOCIATES Vs ABHISTH KUMAR

16 September 2013
Supreme Court
5 pages
GOVT. OF KARNATAKA Vs K.C.SUBRAMANYA

Bench: GYAN SUDHA MISRA,PINAKI CHANDRA GHOSE
Case number: C.A. No.-010195-010195 / 2013
Diary number: 8498 / 2012
Advocates: V. N. RAGHUPATHY Vs S. N. BHAT

16 September 2013
Supreme Court
7 pages
GURUDWARA SAHIB Vs GRAM PANCHAYAT VILLAGE SIRTHALA

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-008244-008244 / 2013
Diary number: 2542 / 2012
Advocates: Vs SUBHASISH BHOWMICK

16 September 2013
Supreme Court
26 pages
RAJASTHAN STATE ROAD TRANP. CORP. Vs BABU LAL JANGIR

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-008245-008245 / 2013
Diary number: 13530 / 2013
Advocates: S. K. BHATTACHARYA Vs

16 September 2013
Supreme Court
16 pages
M/S. TATA IRON & STEEL CO. LTD. Vs STATE OF JHARKHAND .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-008246-008246 / 2013
Diary number: 21352 / 2011
Advocates: M. K. DUA Vs