Showing 7291 - 7305 of 41947 judgements
23 September 2013
Supreme Court
22 pages
STATE OF RAJASTHAN Vs A.N. MATHUR .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-008469-008469 / 2013
Diary number: 3980 / 2013
Advocates: PRAGATI NEEKHRA Vs

20 September 2013
Supreme Court
31 pages
VYAS RAM @ VYAS KAHAR Vs STATE OF BIHAR

Bench: A.K. PATNAIK,H.L. GOKHALE
Case number: Crl.A. No.-000791-000791 / 2009
Diary number: 9683 / 2009
Advocates: KAMINI JAISWAL Vs GOPAL SINGH

20 September 2013
Supreme Court
7 pages
MANJU SWARUP (D) THR. LRS. Vs BHUPENSHWAR PRASAD (D) THR. LRS. .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-008398-008398 / 2013
Diary number: 7218 / 2007
Advocates: DINESH KUMAR GARG Vs MOHD. IRSHAD HANIF

20 September 2013
Supreme Court
35 pages
BALDEV SINGH Vs STATE OF PUNJAB

Bench: A.K. PATNAIK,GYAN SUDHA MISRA
Case number: Crl.A. No.-001303-001303 / 2005
Diary number: 14239 / 2005
Advocates: KUSUM CHAUDHARY Vs KULDIP SINGH

19 September 2013
Supreme Court
7 pages
NAGOOR PICHAI @ BADUSHA Vs THE STATE THROUGH SUB INSPECTOR OF POLICE

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: Crl.A. No.-000811-000811 / 2011
Diary number: 26976 / 2010
Advocates: VIPIN KUMAR JAI Vs M. YOGESH KANNA

19 September 2013
Supreme Court
105 pages
DEEPAK RAI Vs STATE OF BIHAR

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA,M.Y. EQBAL
Case number: Crl.A. No.-000249-000250 / 2011
Diary number: 40169 / 2010
Advocates: MRIDULA RAY BHARADWAJ Vs GOPAL SINGH

19 September 2013
Supreme Court
14 pages
KAINI RAJAN Vs STATE OF KERALA

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-001467-001467 / 2013
Diary number: 9852 / 2012
Advocates: E. M. S. ANAM Vs JOGY SCARIA

19 September 2013
Supreme Court
30 pages
UNIVERSITY GRANTS COMMISSION Vs NEHA ANIL BOBDE(GADEKAR)

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-008355-008355 / 2013
Diary number: 18070 / 2013
Advocates: NAVIN PRAKASH Vs

19 September 2013
Supreme Court
9 pages
M/S. MONNET ISPAT & ENERGY LTD. Vs JAN CHETNA .

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-008288-008288 / 2013
Diary number: 26019 / 2012
Advocates: E. C. AGRAWALA Vs ANITHA SHENOY

18 September 2013
Supreme Court
8 pages
COMMISSIONER OF INCOME TAX, GUJARAT Vs GUJARAT FLLURO CHEMICALS LTD.

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA,M.Y. EQBAL
Case number: C.A. No.-003507-003507 / 2014
Diary number: 5886 / 2008
Advocates: B. V. BALARAM DAS Vs J S WAD AND CO

18 September 2013
Supreme Court
23 pages
U.P.POWER CORPORATION LTD. Vs N.T.P.C.LTD.

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-004117-004117 / 2006
Diary number: 23076 / 2006
Advocates: PRADEEP MISRA Vs K. V. MOHAN

18 September 2013
Supreme Court
13 pages
GOTHAMCHAND JAIN Vs ARUMUGAM @ TAMILARASAN

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-008308-008308 / 2013
Diary number: 1907 / 2012
Advocates: R. NEDUMARAN Vs R. CHANDRACHUD

18 September 2013
Supreme Court
8 pages
RANJEET GOSWAMI Vs STATE OF JHARKHAND

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-001465-001465 / 2013
Diary number: 40843 / 2010
Advocates: GAURAV AGRAWAL Vs GOPAL PRASAD

18 September 2013
Supreme Court
20 pages
DR.B.R AMBEDKAR MEDICAL COLLEGE Vs U.O.I

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: W.P.(C) No.-000580-000580 / 2013
Diary number: 22750 / 2013
Advocates: KUSH CHATURVEDI Vs

17 September 2013
Supreme Court
5 pages
DREDGING CORP.OF INDIA LTD. Vs P.K.BHATTACHERJEE

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-008278-008278 / 2013
Diary number: 29138 / 2011
Advocates: PARTHA SIL Vs ABHIJIT SENGUPTA