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27 September 2013
Supreme Court 32 pages STATE OF RAJASTHAN Vs JAMIL KHAN
Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH |
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27 September 2013
Supreme Court 8 pages POONGADI Vs THANGAVEL
Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJAN GOGOI |
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27 September 2013
Supreme Court 33 pages TAMILNADU RURAL DEV.ENG.ASSO. Vs SECRETARY TO GOVT.RURAL DEV.DEPT..
Bench: SURINDER SINGH NIJJAR,M.Y. EQBAL |
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27 September 2013
Supreme Court 51 pages PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA
Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI |
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27 September 2013
Supreme Court 25 pages RANJIT SINGH Vs STATE OF M.P & ORS
Bench: ANIL R. DAVE,DIPAK MISRA |
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26 September 2013
Supreme Court 6 pages GANESHLAL Vs SHYAM
Bench: H.L. GOKHALE,J. CHELAMESWAR |
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26 September 2013
Supreme Court 83 pages M/S. LARSEN AND TOUBRO LIMITED Vs THE STATE OF KARNATAKA
Bench: R.M. LODHA,J. CHELAMESWAR,MADAN B. LOKUR |
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26 September 2013
Supreme Court 37 pages KAMLESH KUMAR AND ORS Vs STATE OF JHARKHAND AND ORS
Bench: H.L. GOKHALE,MADAN B. LOKUR |
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24 September 2013
Supreme Court 15 pages SUSHILA DEVI Vs STATE OF RAJASTHAN & ORS.
Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE |
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24 September 2013
Supreme Court 0 pages DAVALSAB HUSAINSAB MULLA Vs NORTH WEST KARNATAKA ROAD TRANS.CORP.
Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA |
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23 September 2013
Supreme Court 14 pages RANJANA KUMARI Vs THE STATE OF UTTARAKHAND
Case number: C.A. No.-008425-008425 / 2013 |
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23 September 2013
Supreme Court 17 pages YASH DEEP TREXIM PRIVATE LIMTED Vs NAMOKAR VINIMAY PVT LTD
Bench: P SATHASIVAM,RANJAN GOGOI |
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23 September 2013
Supreme Court 4 pages BHEEMRAYA Vs SUNEETHA
Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA |
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23 September 2013
Supreme Court 17 pages EASTERN COALFILEDS LTD. Vs BAJRANGI RABIDAS
Bench: ANIL R. DAVE,DIPAK MISRA |
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23 September 2013
Supreme Court 29 pages DELTA DISTILLERIES LTD. Vs UNITED SPIRITS LIMITED
Bench: A.K. PATNAIK,H.L. GOKHALE |