Showing 7261 - 7275 of 41947 judgements
04 October 2013
Supreme Court
16 pages
DEPUTY COMMISSIONER,KVS Vs J.HUSSAIN

Bench: SUDHANSU JYOTI MUKHOPADHAYA,A.K. SIKRI
Case number: C.A. No.-008948-008948 / 2013
Diary number: 22549 / 2006
Advocates: S. RAJAPPA Vs S. K. VERMA

04 October 2013
Supreme Court
11 pages
AJAHAR ALI Vs STATE OF WEST BENGAL

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001623-001623 / 2013
Diary number: 34305 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs

03 October 2013
Supreme Court
22 pages
SANOBANU NAZIRBHAI MIRZA Vs AHMEDABAD MUNICIPAL TRANSPORT SERVICE

Bench: G.S. SINGHVI,V. GOPALA GOWDA
Case number: C.A. No.-008251-008251 / 2013
Diary number: 34708 / 2012
Advocates: HARESH RAICHURA Vs H. S. PARIHAR

03 October 2013
Supreme Court
32 pages
H.P.ST.ELECTRICITY REGULATORY COMM. &ANR Vs H.P.STATE ELECTRICITY BOARD

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-006128-006128 / 2009
Diary number: 3868 / 2008
Advocates: SHARMILA UPADHYAY Vs K. V. MOHAN

03 October 2013
Supreme Court
18 pages
U.P.POWER CORP.LTD. Vs VIRENDRA LAL

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-008949-008949 / 2013
Diary number: 17345 / 2011
Advocates: V. N. RAGHUPATHY Vs

03 October 2013
Supreme Court
13 pages
M.MANSOOR Vs UNITED INDIA INSURANCE CO.LTD.

Bench: G.S. SINGHVI,C. NAGAPPAN
Case number: C.A. No.-008612-008612 / 2013
Diary number: 28895 / 2010
Advocates: Vs DEBASIS MISRA

03 October 2013
Supreme Court
8 pages
RAVINDRA SINGH Vs STATE OF CHHATISGARH .

Bench: ANIL R. DAVE,A.K. SIKRI
Case number: SLP(C) No.-010949-010949 / 2012
Diary number: 9090 / 2012
Advocates: LAW ASSOCIATES Vs DHARMENDRA KUMAR SINHA

01 October 2013
Supreme Court
12 pages
C.B.I Vs JAGJIT SINGH

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-001580-001580 / 2013
Diary number: 30857 / 2010
Advocates: ARVIND KUMAR SHARMA Vs ANURAG PANDEY

01 October 2013
Supreme Court
17 pages
ANIL KUMAR Vs M.K AIYAPPA

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001590-001591 / 2013
Diary number: 21482 / 2013
Advocates: VAIJAYANTHI GIRISH Vs

01 October 2013
Supreme Court
9 pages
CHEIF SECY., GOVT. OF BIHAR Vs MADHESHWAR DHARI SINGH (D) THR. LRS.

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-009018-009018 / 2013
Diary number: 16436 / 2006
Advocates: GOPAL SINGH Vs T. MAHIPAL

30 September 2013
Supreme Court
34 pages
GUDDA @ DWARIKENDRA Vs STATE OF M.P.

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA,M.Y. EQBAL
Case number: Crl.A. No.-001566-001567 / 2013
Diary number: 4611 / 2012
Advocates: SANGEETA KUMAR Vs

30 September 2013
Supreme Court
12 pages
GIRRAJ PRASAD MEENA Vs STATE OF RAJASTHAN .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001547-001547 / 2013
Diary number: 24703 / 2012
Advocates: SARAD KUMAR SINGHANIA Vs NILOFAR KHAN

30 September 2013
Supreme Court
34 pages
VINODKUMAR M MALAVIA Vs MAGANLAL MANGALDAS GAMETI .

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: C.A. No.-008800-008801 / 2013
Diary number: 16110 / 2012
Advocates: DEEPTAKIRTI VERMA Vs SHARMILA UPADHYAY

30 September 2013
Supreme Court
2 pages
MARUTI RAGHUNATH KADAM (D) BY LRS. Vs CHEILARAM JETHANAND MADHRANI .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-005103-005103 / 2006
Diary number: 3538 / 2006
Advocates: SHIVAJI M. JADHAV Vs NARESH KUMAR

30 September 2013
Supreme Court
24 pages
SELVI J.JAYALALITHAA & ORS. Vs STATE OF KARNATAKA & ORS.

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Writ Petition (crl.) 154 of 2013