Showing 7246 - 7260 of 41947 judgements
07 October 2013
Supreme Court
57 pages
THALAPPALAM SER.COOP.BANK LTD. Vs STATE OF KERALA .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-009017-009017 / 2013
Diary number: 23931 / 2012
Advocates: Vs RAMESH BABU M. R.

07 October 2013
Supreme Court
19 pages
GULAM SARBAR Vs STATE OF BIHAR (NOW JHARKHAND)

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001316-001316 / 2012
Diary number: 15874 / 2012
Advocates: AWANISH SINHA Vs RATAN KUMAR CHOUDHURI

07 October 2013
Supreme Court
15 pages
ONGC LTD. Vs M/S. MODERN CONSTRUCTION AND CO.

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-008957-008958 / 2013
Diary number: 12766 / 2011
Advocates: KUNAL VERMA Vs NIKHIL GOEL

07 October 2013
Supreme Court
16 pages
SOMNATH SARKAR Vs UTPAL BASU MALLICK

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: Crl.A. No.-001651-001651 / 2013
Diary number: 22997 / 2011
Advocates: SHALLY BHASIN Vs AVIJIT BHATTACHARJEE

07 October 2013
Supreme Court
18 pages
STATE OF HARYANA Vs NAVIR SINGH

Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH
Case number: C.A. No.-009030-009030 / 2013
Diary number: 19433 / 2008
Advocates: NARESH BAKSHI Vs KAMAL MOHAN GUPTA

07 October 2013
Supreme Court
21 pages
SURYA BAKSH SINGH Vs THE STATE OF UTTAR PRADESH

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: Crl.A. No.-001680-001680 / 2013
Diary number: 31163 / 2009
Advocates: RAMESHWAR PRASAD GOYAL Vs

07 October 2013
Supreme Court
9 pages
STATE OF RAJASTHAN Vs GIRIDHARI LAL

Bench: SUDHANSU JYOTI MUKHOPADHAYA,A.K. SIKRI
Case number: Crl.A. No.-001186-001186 / 2008
Diary number: 25223 / 2007
Advocates: MILIND KUMAR Vs KAMALDEEP GULATI

07 October 2013
Supreme Court
13 pages
HARSHA V. RAI Vs STATE OF KARNATAKA & ANR THROUGH LRS

Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH
Case number: C.A. No.-009031-009031 / 2013
Diary number: 4655 / 2006
Advocates: R. D. UPADHYAY Vs S. N. BHAT

07 October 2013
Supreme Court
16 pages
OMPRAKASH Vs LAXMINARAYAN .

Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH
Case number: C.A. No.-009032-009032 / 2013
Diary number: 18730 / 2008
Advocates: NIRAJ SHARMA Vs MUSHTAQ AHMAD

07 October 2013
Supreme Court
15 pages
G.L. BATRA Vs STATE OF HARYANA .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-009015-009015 / 2013
Diary number: 4012 / 2010
Advocates: RISHI MALHOTRA Vs KAMAL MOHAN GUPTA

07 October 2013
Supreme Court
14 pages
SOMDEV KAPOOR Vs STATE OF W.B. .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-009016-009016 / 2013
Diary number: 565 / 2013
Advocates: ABHIJAT P. MEDH Vs SAURABH TRIVEDI

04 October 2013
Supreme Court
13 pages
PANCHANAND MANDAL @ PACHAN MANDAL Vs STATE OF JHARKHAND

Bench: SUDHANSU JYOTI MUKHOPADHAYA,KURIAN JOSEPH
Case number: Crl.A. No.-002173-002173 / 2009
Diary number: 60348 / 2007
Advocates: JAIL PETITION Vs KRISHNANAND PANDEYA

04 October 2013
Supreme Court
12 pages
B.S.N.L Vs G.SARVOTHAMAN

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-008947-008947 / 2013
Diary number: 27769 / 2007
Advocates: ASHOK KUMAR SINGH Vs K. SARADA DEVI

04 October 2013
Supreme Court
26 pages
VISHNU (D)BY LRS. Vs STATE OF MAHARASHTRA .

Bench: G.S. SINGHVI,V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003680-003680 / 2005
Diary number: 25890 / 2004
Advocates: SHEKHAR KUMAR Vs ASHA GOPALAN NAIR

04 October 2013
Supreme Court
24 pages
M/S KULJA INDUSTRIES LTD. Vs CHIEF GEN.MANAGER W.T.PROJ.BSNL .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-008944-008944 / 2013
Diary number: 21939 / 2011
Advocates: PAREKH & CO. Vs GAURAV AGRAWAL