Judgements

Showing 7231 - 7245 of 41947 judgements
18 October 2013
Supreme Court
18 pages
BADSHAH Vs SOU. URMILA BADSHAH GODSE & ANR

Bench: RANJANA PRAKASH DESAI,A.K. SIKRI
Case number: Special Leave Petition (crl.) 8596 of 2013
17 October 2013
Supreme Court
20 pages
A.K.SINGHANIA Vs GUJARAT STATE FERTILIZER CO.LTD.

Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH
Case number: Crl.A. No.-001692-001718 / 2013
Diary number: 10327 / 2012
Advocates: KAVEETA WADIA Vs KHAITAN & CO.

08 October 2013
Supreme Court
16 pages
C.I.T CENTRAL-III Vs M/S EXCEL INDUSTRIES LTD.

Bench: R.M. LODHA,MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-000125-000125 / 2013
Diary number: 10523 / 2012
Advocates: ANIL KATIYAR Vs

08 October 2013
Supreme Court
4 pages
MANGUBEN RAJABHAI BAMBHANIA Vs CHHAGANBHAI RAJABHAI BAMBHANIA .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-009226-009226 / 2013
Diary number: 16345 / 2012
Advocates: V. K. MONGA Vs SUMITA RAY

08 October 2013
Supreme Court
7 pages
SHEILA KAUL THR. MS. DEEPA KAUL Vs STATE THR. CBI

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: Crl.A. No.-001676-001677 / 2013
Diary number: 8284 / 2013
Advocates: MRIDULA RAY BHARADWAJ Vs

08 October 2013
Supreme Court
12 pages
RAJESH TALWAR & ANR Vs CBI & ANR

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Special Leave Petition (crl.) 7966 of 2013
08 October 2013
Supreme Court
0 pages
KUNWAR PAL Vs STATE OF UTTARAKHAND

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001643-001643 / 2013
Diary number: 6983 / 2013
Advocates: GYAN PRAKASH SRIVASTAVA Vs

08 October 2013
Supreme Court
147 pages
SUSHIL SHARMA Vs STATE (NCT) OF DELHI

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: Crl.A. No.-000693-000693 / 2007
Diary number: 11650 / 2007
Advocates: Vs D. S. MAHRA

08 October 2013
Supreme Court
48 pages
UNION OF INDIA Vs NATIONAL FEDERATION OF THE BLIND .

Bench: P SATHASIVAM,RANJANA PRAKASH DESAI,RANJAN GOGOI
Case number: C.A. No.-009096-009096 / 2013
Diary number: 7072 / 2009
Advocates: B. KRISHNA PRASAD Vs SARAD KUMAR SINGHANIA

08 October 2013
Supreme Court
20 pages
DR. SUBRAMANIAN SWAMY Vs ELECTION COMMISSION OF INDIA

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-009093-009093 / 2013
Diary number: 11530 / 2012
08 October 2013
Supreme Court
11 pages
DULCINA FERNANDES Vs JOAQUIM XAVIER CRUZ

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-009094-009094 / 2013
Diary number: 5706 / 2009
Advocates: V. N. RAGHUPATHY Vs M. K. DUA

08 October 2013
Supreme Court
13 pages
T.C.GUPTA Vs HARI OM PRAKASH .

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-009095-009095 / 2013
Diary number: 4234 / 2011
Advocates: MOHAN LAL SHARMA Vs KAILASH CHAND

08 October 2013
Supreme Court
24 pages
SUNIL DUTT SHARMA Vs STATE (GOVT.OF NCT OF DELHI)

Bench: SUDHANSU JYOTI MUKHOPADHAYA,RANJAN GOGOI
Case number: Crl.A. No.-001333-001333 / 2013
Diary number: 26608 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs D. S. MAHRA

08 October 2013
Supreme Court
42 pages
TOFAN SINGH Vs THE STATE OF TAMIL NADU

Bench: A.K. PATNAIK,A.K. SIKRI
Case number: Crl.A. No.-000152-000152 / 2013
Diary number: 26682 / 2012
Advocates: PRATIBHA JAIN Vs B. KRISHNA PRASAD

08 October 2013
Supreme Court
7 pages
ATAMARAM Vs STATE OF U.P.

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: Crl.A. No.-001678-001678 / 2013
Diary number: 482 / 2012
Advocates: JITENDRA MOHAN SHARMA Vs P. K. JAIN