Showing 7216 - 7230 of 41947 judgements
24 October 2013
Supreme Court
5 pages
SITA RAM Vs BALBIR @ BALI

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: Crl.A. No.-001834-001834 / 2013
Diary number: 6944 / 2013
Advocates: RISHI MALHOTRA Vs

24 October 2013
Supreme Court
40 pages
JOGINDER SINGH Vs STATE OF HARYANA

Case number: Crl.A. No.-001148-001148 / 2007
Diary number: 19571 / 2007
Advocates: SHREE PAL SINGH Vs NARESH BAKSHI

24 October 2013
Supreme Court
4 pages
B.S.N.L. Vs S.K.BHATNAGAR .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: C.A. No.-009644-009644 / 2013
Diary number: 23432 / 2011
Advocates: ASHOK MATHUR Vs MRIDULA RAY BHARADWAJ

23 October 2013
Supreme Court
21 pages
SHOBHA SINHA Vs THE STATE OF BIHAR .

Bench: SURINDER SINGH NIJJAR,A.K. SIKRI
Case number: C.A. No.-009366-009366 / 2013
Diary number: 177 / 2013
Advocates: AMBHOJ KUMAR SINHA Vs ARDHENDUMAULI KUMAR PRASAD

22 October 2013
Supreme Court
26 pages
CENTRE FOR PUBLIC INTEREST LITIGATION Vs UNION OF INDIA .

Case number: W.P.(C) No.-000681-000681 / 2004
Diary number: 25732 / 2004
Advocates: PRASHANT BHUSHAN Vs SUSHMA SURI

22 October 2013
Supreme Court
41 pages
REGISTRAR GENERAL Vs JAYSHREE CHAMANLAL BUDDHBHATTI

Bench: H.L. GOKHALE,DIPAK MISRA
Case number: C.A. No.-009346-009346 / 2013
Diary number: 20419 / 2009
Advocates: HEMANTIKA WAHI Vs CHARU MATHUR

22 October 2013
Supreme Court
12 pages
STATE OF RAJASTHAN Vs UCCHAB LAL CHHANWAL

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-009544-009544 / 2013
Diary number: 10242 / 2011
Advocates: IRSHAD AHMAD Vs

22 October 2013
Supreme Court
27 pages
MARY Vs STATE OF KERALA .

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-009466-009466 / 2003
Diary number: 19021 / 2002
Advocates: Vs G. PRAKASH

21 October 2013
Supreme Court
32 pages
STATE OF MAHARASHTRA Vs SARVA SHRAMIK SANGH, SANGLI .

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: C.A. No.-002565-002565 / 2006
Diary number: 25254 / 2005
Advocates: ASHA GOPALAN NAIR Vs ABHA R. SHARMA

18 October 2013
Supreme Court
0 pages
UNION OF INDIA Vs SANJAY JETHI

Bench: B.S. CHAUHAN,DIPAK MISRA
Case number: C.A. No.-008914-008914 / 2012
Diary number: 38648 / 2012
Advocates: B. V. BALARAM DAS Vs ASHOK K. MAHAJAN

18 October 2013
Supreme Court
67 pages
STATE OF U.P. Vs JAI PRAKASH ASSOCIATES LTD.

Bench: H.L. DATTU,SUDHANSU JYOTI MUKHOPADHAYA
Case number: C.A. No.-003026-003026 / 2004
Diary number: 6971 / 2004
Advocates: RAVI PRAKASH MEHROTRA Vs SHARMILA UPADHYAY

18 October 2013
Supreme Court
21 pages
PUTCHALAPALLI NARESH REDDY Vs STATE OF A.P. & ETC.

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001521-001522 / 2011
Diary number: 21147 / 2011
Advocates: ABHIJIT SENGUPTA Vs

18 October 2013
Supreme Court
6 pages
PUNJAB NATIONAL BANK Vs RAM KISHAN

Bench: RANJANA PRAKASH DESAI,A.K. SIKRI
Case number: C.A. No.-009172-009172 / 2013
Diary number: 32206 / 2012
Advocates: MITTER & MITTER CO. Vs RAVINDRA KESHAVRAO ADSURE

18 October 2013
Supreme Court
29 pages
ARCOT TEXTILE MILLS LTD. Vs REG. PROVIDENT FUND COMMISSIONER .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-009488-009488 / 2013
Diary number: 12751 / 2012
Advocates: NIKHIL NAYYAR Vs APARNA BHAT

18 October 2013
Supreme Court
22 pages
B. AMRUTHA LAKSHMI Vs STATE OF A.P. .

Bench: H.L. GOKHALE,J. CHELAMESWAR
Case number: C.A. No.-009193-009193 / 2013
Diary number: 20390 / 2011
Advocates: T. V. RATNAM Vs G. N. REDDY