Showing 7201 - 7215 of 41947 judgements
30 October 2013
Supreme Court
10 pages
MAK DATA P. LTD. Vs COMMISSIONER OF INCOME TAX-II

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-009772-009772 / 2013
Diary number: 13474 / 2013
Advocates: RANI CHHABRA Vs

29 October 2013
Supreme Court
22 pages
MANISH TRIVEDI Vs STATE OF RAJASTHAN

Bench: CHANDRAMAULI KR. PRASAD,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001881-001881 / 2013
Diary number: 22117 / 2013
Advocates: N. ANNAPOORANI Vs

29 October 2013
Supreme Court
12 pages
STATE OF BIHAR Vs LALU SINGH

Bench: CHANDRAMAULI KR. PRASAD,JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-001883-001883 / 2013
Diary number: 25080 / 2009
Advocates: GOPAL SINGH Vs T. MAHIPAL

29 October 2013
Supreme Court
12 pages
UNITED INDIA INS.CO.LTD. Vs SUNIL KUMAR

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-009694-009694 / 2013
Diary number: 2873 / 2012
Advocates: AMIT KUMAR SINGH Vs NIDHI

29 October 2013
Supreme Court
11 pages
M/S AVK TRADERS Vs KERALA STATE CIVIL SUP. CORP. LTD.

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-009697-009697 / 2013
Diary number: 22233 / 2012
Advocates: MADHURIMA TATIA Vs RAMESH BABU M. R.

29 October 2013
Supreme Court
16 pages
CHAIRMAN CUM MANAGING DIRECTOR MAHANADI COALFIELDS LIMITED Vs SRI RABINDRANATH CHOUBEY

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-009693-009693 / 2013
Diary number: 30261 / 2013
Advocates: GP. CAPT. KARAN SINGH BHATI Vs

28 October 2013
Supreme Court
21 pages
GURJANT SINGH @ JANTA Vs STATE OF PUNJAB

Bench: SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: Crl.A. No.-001868-001868 / 2013
Diary number: 3774 / 2012
Advocates: RAKHI RAY Vs KULDIP SINGH

28 October 2013
Supreme Court
8 pages
SUKUMAR DE Vs BIMALA AUDDY .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: SLP(C) No.-025797-025797 / 2004
Diary number: 22801 / 2004
Advocates: MRIDULA RAY BHARADWAJ Vs SARLA CHANDRA

28 October 2013
Supreme Court
11 pages
M/S. SHREE MAHAVIR CARBON LTD. Vs OM PRAKASH JALAN (FINANCER)

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: Crl.A. No.-001875-001875 / 2013
Diary number: 8416 / 2012
Advocates: CHANCHAL KUMAR GANGULI Vs ASHOK PANIGRAHI

25 October 2013
Supreme Court
12 pages
T.C. GUPTA Vs BIMAL KUMAR DUTTA .

Bench: P SATHASIVAM,RANJAN GOGOI
Case number: C.A. No.-009476-009476 / 2013
Diary number: 24504 / 2012
Advocates: ANUBHA AGRAWAL Vs

25 October 2013
Supreme Court
35 pages
M/S. P. DASARATHARAMA REDDY COMPLEX Vs GOVERNMENT OF KARNATAKA

Bench: G.S. SINGHVI,V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-001586-001586 / 2004
Diary number: 1389 / 2003

25 October 2013
Supreme Court
7 pages
SUDAM CHARAN DASH Vs STATE OF ORISSA

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001862-001862 / 2013
Diary number: 27034 / 2013
Advocates: AMARJIT SINGH BEDI Vs

24 October 2013
Supreme Court
37 pages
VINOD KUMAR Vs STATE OF HARYANA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,A.K. SIKRI
Case number: C.A. No.-000392-000392 / 2008
Diary number: 20698 / 2007
Advocates: PREM MALHOTRA Vs KAMAL MOHAN GUPTA

24 October 2013
Supreme Court
210 pages
BALRAM PRASAD Vs KUNAL SAHA .

Bench: CHANDRAMAULI KR. PRASAD,V. GOPALA GOWDA
Case number: C.A. No.-002867-002867 / 2012
Diary number: 38982 / 2011
Advocates: SHEKHAR KUMAR Vs T. V. GEORGE

24 October 2013
Supreme Court
9 pages
L. KRISHNA REDDY Vs STATE BY STATION HOUSE OFFICER .

Bench: T.S. THAKUR,VIKRAMAJIT SEN
Case number: Crl.A. No.-001833-001833 / 2013
Diary number: 13999 / 2012
Advocates: D. BHARATHI REDDY Vs ANIL KUMAR TANDALE