Showing 7186 - 7200 of 41947 judgements
11 November 2013
Supreme Court
10 pages
GULAB CHAND BHORA Vs PUNJAB NATIONAL BANK

Bench: H.L. GOKHALE,RANJAN GOGOI
Case number: C.A. No.-009677-009678 / 2011
Diary number: 14315 / 2008
Advocates: TATINI BASU Vs MITTER & MITTER CO.

11 November 2013
Supreme Court
17 pages
BHOLA RAM Vs STATE OF PUNJAB

Bench: RANJANA PRAKASH DESAI,MADAN B. LOKUR
Case number: Crl.A. No.-001022-001022 / 2008
Diary number: 18017 / 2007
Advocates: ANIS AHMED KHAN Vs KULDIP SINGH

11 November 2013
Supreme Court
111 pages
GOA FOUNDATION Vs UNION OF INDIA .

Bench: A.K. PATNAIK,SURINDER SINGH NIJJAR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: W.P.(C) No.-000435-000435 / 2012
Diary number: 32067 / 2012
Advocates: PRASHANT BHUSHAN Vs

01 November 2013
Supreme Court
15 pages
GIRISH BHUSHAN GOYAL Vs B.H.E.L

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-009868-009869 / 2013
Diary number: 10387 / 2012
Advocates: D. N. GOBURDHAN Vs PARIJAT SINHA

01 November 2013
Supreme Court
17 pages
ASHA Vs STATE OF UTTARAKHAND

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: Crl.A. No.-001893-001893 / 2013
Diary number: 7287 / 2011
Advocates: RAVI KUMAR TOMAR Vs

01 November 2013
Supreme Court
88 pages
ARUN KUMAR AGRAWAL Vs UNION OF INDIA .

Bench: SURINDER SINGH NIJJAR,PINAKI CHANDRA GHOSE
Case number: W.P.(C) No.-000374-000374 / 2012
Diary number: 27628 / 2012
Advocates: PRASHANT BHUSHAN Vs

01 November 2013
Supreme Court
59 pages
CEN.ELECT.SUPPLY UTILITY OF ODISHA Vs DHOBEI SAHOO .

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-009872-009872 / 2013
Diary number: 16180 / 2012
Advocates: RAJ KUMAR MEHTA Vs RUTWIK PANDA

01 November 2013
Supreme Court
9 pages
U.T. CHANDIGARH Vs GURCHARAN SINGH

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-009873-009873 / 2013
Diary number: 18588 / 2008
Advocates: KAVEETA WADIA Vs BALBIR SINGH GUPTA

01 November 2013
Supreme Court
22 pages
GANPATH SINGH GANGARAM SINGH RAJPUT Vs GULBARGA UNIV.TR.REGR..

Bench: CHANDRAMAULI KR. PRASAD,KURIAN JOSEPH
Case number: C.A. No.-009866-009866 / 2013
Diary number: 37824 / 2009
Advocates: Vs NAVEEN R. NATH

31 October 2013
Supreme Court
0 pages
RADHA KRISHNA Vs GOKUL .

Bench: G.S. SINGHVI,GYAN SUDHA MISRA
Case number: C.A. No.-009858-009858 / 2013
Diary number: 30633 / 2007
Advocates: Vs DEBASIS MISRA

31 October 2013
Supreme Court
47 pages
T.S.R.SUBRAMANIAN Vs UNION OF INDIA .

Bench: K.S. RADHAKRISHNAN,PINAKI CHANDRA GHOSE
Case number: W.P.(C) No.-000082-000082 / 2011
Diary number: 4750 / 2011
Advocates: NIKHIL NAYYAR Vs

31 October 2013
Supreme Court
24 pages
RAJEEV KUMAR Vs STATE OF HARYANA

Bench: A.K. PATNAIK,GYAN SUDHA MISRA
Case number: Crl.A. No.-000967-000967 / 2005
Diary number: 27021 / 2004
Advocates: IRSHAD AHMAD Vs KAMAL MOHAN GUPTA

31 October 2013
Supreme Court
34 pages
STATE OF RAJASTHAN Vs BALVEER @ BALLI

Bench: A.K. PATNAIK,GYAN SUDHA MISRA
Case number: Crl.A. No.-000942-000942 / 2006
Diary number: 16399 / 2006
Advocates: MILIND KUMAR Vs RANBIR SINGH YADAV

31 October 2013
Supreme Court
38 pages
C.B.I. Vs ASHOK KUMAR AGGARWAL

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: Crl.A. No.-001838-001838 / 2013
Diary number: 33909 / 2007
Advocates: B. KRISHNA PRASAD Vs P. N. PURI

30 October 2013
Supreme Court
21 pages
JAGDISH SINGH Vs HEERALAL .

Bench: K.S. RADHAKRISHNAN,A.K. SIKRI
Case number: C.A. No.-009771-009771 / 2013
Diary number: 37260 / 2010
Advocates: NIRAJ SHARMA Vs PRANAB KUMAR MULLICK