Judgements

Showing 706 - 720 of 41947 judgements
06 September 2019
Supreme Court
8 pages
FR. ISSAC MATTAMMEL COR EPISCOPA Vs ST. MARYS ORTHODOX SYRIAN CHURCH

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-007115-007116 / 2019
Diary number: 22350 / 2019
Advocates: E. M. S. ANAM Vs

05 September 2019
Supreme Court
16 pages
M/S MAYAVTI TRADING PVT. LTD. Vs PRADYUAT BED MURMAN

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-007023-007023 / 2019
Diary number: 11317 / 2019
Advocates: RANJEETA ROHATGI Vs

05 September 2019
Supreme Court
9 pages
JYOTHIR. R Vs SUNISHA N.S.

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-007025-007026 / 2019
Diary number: 28846 / 2019
Advocates: LAKSHMI N. KAIMAL Vs

05 September 2019
Supreme Court
10 pages
HARI SINGH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001660-001660 / 2010
Diary number: 12413 / 2009
Advocates: CHANCHAL KUMAR GANGULI Vs C. D. SINGH

05 September 2019
Supreme Court
7 pages
LAXMINATH Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000331-000331 / 2011
Diary number: 26379 / 2009
Advocates: D. N. GOBURDHAN Vs ANIRUDDHA P. MAYEE

05 September 2019
Supreme Court
57 pages
P. CHIDAMBARAM Vs DIRECTORATE OF ENFORCEMENT

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001340-001340 / 2019
Diary number: 30078 / 2019
Advocates: SHALLY BHASIN Vs

05 September 2019
Supreme Court
14 pages
COMMISSIONER OF CUSTOMS, BANGALORE I Vs M/S MOTOROLA INDIA LTD.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE B.R. GAVAI
Case number: C.A. No.-010083-010083 / 2011
Diary number: 32297 / 2011
Advocates: B. KRISHNA PRASAD Vs

05 September 2019
Supreme Court
48 pages
DR ASHWINI KUMAR Vs UNION OF INDIA MINISTRY OF HOME AFFAIRS

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: MA-002560 / 2018
Diary number: 34505 / 2018
Advocates: PETITIONER-IN-PERSON Vs

04 September 2019
Supreme Court
5 pages
RASHID RAZA Vs SADAF AKHTAR

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-007005-007005 / 2019
Diary number: 4489 / 2019
Advocates: NEERAJ SHEKHAR Vs

04 September 2019
Supreme Court
5 pages
BALKRISHNA WAMAN ZAMBARE Vs SIDDHESHWAR SHIKSHAN SANSTHA, DONGARSONI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-007001-007001 / 2019
Diary number: 14909 / 2019
Advocates: SACHIN PATIL Vs

04 September 2019
Supreme Court
8 pages
MOHAMMED FASRIN Vs THE STATE REP. BY THE THE INTELLIGENCE OFFICER

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000296-000296 / 2014
Diary number: 7895 / 2013
Advocates: SHIV KUMAR SURI Vs B. KRISHNA PRASAD

04 September 2019
Supreme Court
26 pages
THE STATE OF MAHARASHTRA Vs M/S MOTI RATAN ESTATE

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE M.R. SHAH, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-006996-006996 / 2019
Diary number: 8803 / 2018
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

04 September 2019
Supreme Court
74 pages
JAGBIR SINGH Vs STATE (NCT OF DELHI)

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-000967-000967 / 2015
Diary number: 22784 / 2014
Advocates: SUSHIL BALWADA Vs B. V. BALARAM DAS

04 September 2019
Supreme Court
30 pages
THE STATE OF UTTAR PRADESH Vs AMAN MITTAL

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001328-001329 / 2019
Diary number: 40779 / 2017
Advocates: SWARUPAMA CHATURVEDI Vs

03 September 2019
Supreme Court
4 pages
NATIONAL INSURANCE COMPANY LTD. Vs SATISH KUMAR VERMA

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MS. JUSTICE INDIRA BANERJEE
Case number: C.A. No.-007032-007032 / 2019
Diary number: 38039 / 2017
Advocates: RANJAN KUMAR PANDEY Vs